High Courts14 Mar 1990Allowed
Lala Ram Vishan Das Vs Income Tax Officer
Allahabad High Court · (1990) 185 ITR 492
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 148
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,293 of 5,025
High Courts14 Mar 1990Allowed
Mohammad Usman Warsi and Others Vs Mohammad Farooq
Allahabad High Court · (1990) 1 AWC 659
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 500
High Courts09 Mar 1990Dismissed
Jaipal Singh Vs State of U.P.
Allahabad High Court · (1990) CriLJ 2504 : (1992) 1 DMC 298
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts08 Mar 1990Dismissed
Kishan Lal Singhania Vs District Judge and Another
Allahabad High Court · (1990) 1 AWC 680
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 2 Rule 1, Order 2 Rule 2, Order 2 Rule 2(1), Order 2 Rule 2(2)Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 106
High Courts08 Mar 1990Allowed
Jagdish Prasad Singh Vs State of U.P.and Others
Allahabad High Court · (1990) 03 AHC CK 0040
Constitution of India, 1950 — Article 311(2)
High Courts08 Mar 1990Dismissed
Kishan Lal Singhania Vs District Judge, Kanpur Nagar and another
Allahabad High Court · AIR 1991 All 13
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2, Order 2 Rule 2(1), Order 2 Rule 3, Order 2 Rule 4Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 106
High Courts07 Mar 1990Dismissed
M/s. Kalloomal Tapeshwari Prasad and Co. Vs M/s. Rastriya Chemicals and Fertilizers Ltd. and another
Allahabad High Court · AIR 1990 All 214
Contract Act, 1872 — Section 170
High Courts07 Mar 1990Partly Allowed
Shiv Shankar Upadhyaya Vs State of U.P.& Ors.
Allahabad High Court · (1990) 03 AHC CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 202, 204, 397
High Courts07 Mar 1990Dismissed
Ram Swaroop Vs Uttar Pradesh State Cooperative Land Development Bank Limited and Others
Allahabad High Court · (1990) 1 AWC 543
Constitution of India, 1950 — Article 12, 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(8), 3
High Courts02 Mar 1990Dismissed
Narendra Kumar Vs Shobha Kumari
Allahabad High Court · (1994) 2 DMC 192
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts02 Mar 1990Allowed
Rameshwar Dayal Sharma and Others Vs State of U.P. and Another
Allahabad High Court · (1990) 1 AWC 698 : (1990) 3 RCR(Criminal) 673
Criminal Procedure Code, 1973 (CrPC) — Section 201, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts01 Mar 1990Dismissed
Smt. Krishna Khanna Vs The Municipal Board Bareilly and Another
Allahabad High Court · (1990) 1 AWC 580
High Courts01 Mar 1990
Kalyanpul Cold Storage, Kalyanpur and others Vs Sohanlal Bajpai (deceased by L.Rs.) and another
Allahabad High Court · AIR 1990 All 218
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts01 Mar 1990Dismissed
Shakti Theatre Vs Union of India (UOI) and Others
Allahabad High Court · (1990) 60 FLR 827 : (1999) 3 LLJ 81 : (1990) 1 UPLBEC 707
Cine-Workers and Cinema Theatre Workers (Regulation of Employment) Act, 1981 — Section 24Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)
High Courts01 Mar 1990Allowed
Ram Sewak Goel Vs Passenger Tax Officer
Allahabad High Court · (1990) 1 AWC 598
Uttar Pradesh Motor Gadi (Yatri Kar) Adhiniyam, 1962 — Rule 5, 5(3), 5(4)A, 3(1), 3(3)
High Courts28 Feb 1990Partly Allowed
Hussaini and Others Vs State of U.P.
Allahabad High Court · (1991) 15 ACR 268
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 107, 147, 149, 323
High Courts28 Feb 1990Allowed
Road Flying Carrier and another Vs The General electric company of India Ltd.
Allahabad High Court · AIR 1990 All 134 : (1990) 1 AWC 437
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3, 5A, 5A(1)
High Courts28 Feb 1990Dismissed
Dhan Bahadur Vs The District Judge and Others
Allahabad High Court · (1990) 1 AWC 754
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 14, 16(1)
High Courts27 Feb 1990Allowed
Om Prakash Vs State of U.P. and Others
Allahabad High Court · (1990) 1 AWC 748
Constitution of India, 1950 — Article 309
High Courts27 Feb 1990Dismissed
Shyam Singh and Others Vs Ombiree and Another
Allahabad High Court · (1991) 2 DMC 419
Guardians and Wards Act, 1890 — Section 31