High Courts21 Mar 1990Allowed
Fakir Chand and Another Vs State
Allahabad High Court · (1990) 14 ACR 498
Criminal Procedure Code, 1973 (CrPC) — Section 125, 161, 366Penal Code, 1860 (IPC) — Section 302, 309, 323, 34, 494
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,292 of 5,025
High Courts21 Mar 1990Partly Allowed
Kundan Vs 1st Addl. District Judge, Bulandshahr and others
Allahabad High Court · AIR 1990 All 121
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 8
High Courts21 Mar 1990Allowed
Vishwa Nath and others Vs Ramraj and others
Allahabad High Court · AIR 1991 All 193 : (1991) RD 104
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 3, 8Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 9
High Courts21 Mar 1990
Lachhman Dass Vs State of U.P. and Another
Allahabad High Court · (1990) 14 ACR 495
Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 300, 482Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts20 Mar 1990Dismissed
Ram Piarey Lal and Others Vs Radhey Lal and Brothers and Another
Allahabad High Court · (1991) 1 ACC 1
High Courts20 Mar 1990Dismissed
Rajendra Prasad Gupta Vs State of U.P. and Others
Allahabad High Court · (1990) CriLJ 1912 : (1991) 2 DMC 113
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Marriage Act, 1955 — Section 9
High Courts20 Mar 1990
Commissioner of Wealth-tax and Another Vs Sadi Ram Ganga Prasad (HUF) and Others
Allahabad High Court · (1990) 186 ITR 364
Constitution of India, 1950 — Article 226
High Courts20 Mar 1990Dismissed
Rajendra Prasad Gupta Vs State of U.P. and Another
Allahabad High Court · (1990) 1 AWC 726 : (1990) CivCC 648 : (1991) 2 RCR(Criminal) 537 : (1991) 1 RCR(Criminal) 54
Criminal Procedure Code, 1973 (CrPC) — Section 125, 145, 482Hindu Marriage (Amendment) Act, 1956 — Section 13, 24, 25, 9
High Courts19 Mar 1990Dismissed
Lakhi Chand Vs Deputy Director of Consolidation and Others
Allahabad High Court · (1990) 1 AWC 747 : (1990) RD 325
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts19 Mar 1990Dismissed
Kuber Vs Deputy Director of Consolidation and Others
Allahabad High Court · (1990) 1 AWC 661 : (1990) RD 211
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)
High Courts19 Mar 1990Disposed Of
Aftab Ahmad and Others Vs State of U.P. and Others
Allahabad High Court · (1990) CriLJ 1636
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 363, 366
High Courts19 Mar 1990Allowed
Badri Narain Singh Vs S.D.O. Rasra and Another
Allahabad High Court · (1990) 1 AWC 693
Constitution of India, 1950 — Article 311(2)
High Courts16 Mar 1990Allowed
Govind Prasad and Another Vs U.P. Financial Corporation and Others
Allahabad High Court · (1990) 1 AWC 627
State Financial Corporations Act, 1951 — Section 29
High Courts16 Mar 1990Dismissed
Santosh Kumar and others Vs Regional Transport Authority, Meerut and others
Allahabad High Court · AIR 1991 All 28
General Clauses Act, 1897 — Section 10Motor Vehicles (Amendment) Act, 1969 — Section 135, 135(2), 76Motor Vehicles Act, 1939 — Section 1
High Courts16 Mar 1990Dismissed
Sohrat Ali and Others Vs Union of India (UOI) and Others
Allahabad High Court · (1990) 1 AWC 653
Administrative Tribunals Act, 1985 — Section 14, 14(1), 15, 29, 29(1)Constitution of India, 1950 — Article 226, 227
High Courts15 Mar 1990Disposed Of
Sant Lal Vs State of U.P.
Allahabad High Court · (1990) 14 ACR 409
Criminal Procedure Code, 1973 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts15 Mar 1990Allowed
Jawahar Lal and Another Vs Awadh Bihari and Others
Allahabad High Court · (1990) CriLJ 2738
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482
High Courts15 Mar 1990Allowed
Lucknow Diocessan Trust Association, Allahabad and others Vs Sachindranand Bakshi and others
Allahabad High Court · AIR 1990 All 202 : (1990) 1 AWC 586 : (1990) 3 UPLBEC 1758
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 1 Rule 8, 92, 92(1)
High Courts15 Mar 1990Dismissed
Chandrika Prasad Pandey Vs Smt. Kanti Pandey
Allahabad High Court · (1991) 2 DMC 207
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts14 Mar 1990Disposed Of
Kings International Vs Income Tax Officer and Another
Allahabad High Court · (1990) 86 CTR 272 : (1990) 185 ITR 479 : (1990) 52 TAXMAN 41