High Courts23 Jan 1991Dismissed
Additional Commissioner of Income Tax Vs United Motor Transport Service Association
Allahabad High Court · (1991) 190 ITR 13 : (1991) 56 TAXMAN 229
Income Tax Act, 1922 — Section 10(2)
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,262 of 5,025
High Courts23 Jan 1991
Commissioner of Income Tax Vs Sarika Saree House
Allahabad High Court · (1991) 191 ITR 517
Income Tax Act, 1961 — Section 256
High Courts23 Jan 1991Dismissed
Atma Prakash Vs Commissioner of Income Tax
Allahabad High Court · (1991) 191 ITR 567
Income Tax Act, 1961 — Section 139(4), 146, 256
High Courts23 Jan 1991Dismissed
State of U.P. Vs Ram Ajorey and Others
Allahabad High Court · (1990) 1 AWC 608 : (1991) CriLJ 2020
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Jan 1991
Duli and Others Vs State
Allahabad High Court · (1991) 15 ACR 241
Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 161Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 324
High Courts21 Jan 1991
Behari Vs State of U.P.
Allahabad High Court · (1999) 1 ACR 731
Penal Code, 1860 (IPC) — Section 302, 304
High Courts20 Jan 1991Allowed
Sheo Kumar Dube Vs Raj Narain Dube & Anr.
Allahabad High Court · (1991) 01 AHC CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 145, 397
High Courts19 Jan 1991Allowed
Ramesh and Others Vs State of U.P.
Allahabad High Court · (1991) CriLJ 2976
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Jan 1991Allowed
Panna Lal Vs Chhabi Nath and Others
Allahabad High Court · (1991) 1 AWC 431 : (1991) RD 159
Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143, 176, 331
High Courts18 Jan 1991Allowed
Raghunath Prasad Vs Smt. Krishna Dixit and Others
Allahabad High Court · (1991) 1 AWC 228
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 18
High Courts18 Jan 1991Allowed
Kakar Fuels Pvt. Ltd. Vs Union of India (UOI)
Allahabad High Court · (1991) 33 ECC 294 : (1991) 38 ECR 36 : (1992) 58 ELT 438
Central Excises and Salt Act, 1944 — Section 3(1)Constitution of India, 1950 — Article 226
High Courts18 Jan 1991
Ashok Kumar Rastogi Vs Commissioner of Income Tax
Allahabad High Court · (1991) 55 TAXMAN 433
Income Tax Act, 1961 — Section 23, 23(3), 256(2)
High Courts17 Jan 1991Dismissed
Nagar Swasthya Adhikari, Nagar Mahapalika Vs Radhey Mohan
Allahabad High Court · (1991) 15 ACR 219
Prevention of Food Adulteration Act, 1954 — Section 16A, 7(1)
High Courts17 Jan 1991Dismissed
Committee of Management, Shri Krishna Inter College and Another Vs District Inspector of Schools and Others
Allahabad High Court · (1991) 1 AWC 313
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 62, 72
High Courts17 Jan 1991Dismissed
Sultan and Ors. Vs State of U.P.& Anr.
Allahabad High Court · (1991) 01 AHC CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 245
High Courts11 Jan 1991Allowed
Sandeep Kumar Vs The National Bank for Agriculture and Rural Development and Others
Allahabad High Court · (1991) 1 AWC 471
Regional Rural Banks Act, 1976 — Section 3
High Courts11 Jan 1991Disposed Of
U.P. State Sugar Corporation Ltd. Unit Bhatni Vs The Competent Labour Commissioner and Another
Allahabad High Court · (1991) 1 AWC 397
Industrial Disputes (Central) Rules, 1957 — Rule 4Uttar Pradesh Industrial Disputes Act, 1947 — Section 3, 4F, 4K, 6H, 7
High Courts11 Jan 1991Allowed
Gowardhan and Others Vs State of U.P.
Allahabad High Court · (1991) 15 ACR 68
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts11 Jan 1991Allowed
Mahadeo Singh Vs State and Another
Allahabad High Court · (1991) 2 DMC 375
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts11 Jan 1991Dismissed
K.N. Agrawal Vs Commissioner of Income Tax
Allahabad High Court · (1991) 100 CTR 170 : (1991) 189 ITR 769(2)
Income Tax Act, 1961 — Section 263