High Courts30 Jan 1991Allowed
Kishori Shyam and Anr. Vs State of U.P.
Allahabad High Court · (1991) 01 AHC CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 449
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,260 of 5,025
High Courts30 Jan 1991Dismissed
Mahanga Singh and Ors Vs Pritam Singh & Anr.
Allahabad High Court · (1991) 01 AHC CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 145, 399, 400
High Courts30 Jan 1991Allowed
Damyanti Devi Vs Rajesh Kumar Srivastava
Allahabad High Court · (1991) 01 AHC CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts30 Jan 1991Allowed
Additional Commissioner of Income Tax Vs Mohd. Shafi Mohd. Nabi
Allahabad High Court · (1991) 192 ITR 102
Income Tax Act, 1961 — Section 271(1)
High Courts30 Jan 1991Allowed
Commissioner of Income Tax Vs Prakash and Company
Allahabad High Court · (1991) 192 ITR 132
Income Tax Act, 1961 — Section 184(4), 185(1), 246
High Courts30 Jan 1991Allowed
Ram Chandra Chaudhary Vs State of U.P.
Allahabad High Court · (1992) CriLJ 1488
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 149, 201, 302, 364Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts30 Jan 1991
Additional Commissioner of Income Tax Vs Chhotey Lal Radhey Shyam
Allahabad High Court · (1991) 190 ITR 316 : (1991) 59 TAXMAN 79
Income Tax Act, 1961 — Section 271(1)
High Courts30 Jan 1991Dismissed
Narendra Pratap Singh Vs State of U.P. and Others
Allahabad High Court · (1991) CriLJ 1531
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(5), 145(6), 146, 146(1)
High Courts29 Jan 1991Allowed
Mangoo and Another Vs State
Allahabad High Court · (1991) 15 ACR 231
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts29 Jan 1991Disposed Of
Lalji Vs State of U.P.
Allahabad High Court · (1991) 01 AHC CK 0075
Penal Code, 1860 (IPC) — Section 97
High Courts29 Jan 1991Allowed
Habib Ali Vs Nagar Swasthya Adhikari, Nagar Mahapalika, Lucknow and Others
Allahabad High Court · (1991) 01 AHC CK 0069
High Courts29 Jan 1991Dismissed
Suraj Prakash Sood Vs State of U.P.& Ors.
Allahabad High Court · (1991) 01 AHC CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts29 Jan 1991
Bhav Nath Upadhyay Vs State of Uttar Pradesh
Allahabad High Court · (1991) 15 ACR 258
Penal Code, 1860 (IPC) — Section 161, 21Prevention of Corruption Act, 1947 — Section 4, 5(2)
High Courts28 Jan 1991Dismissed
Gopal Kishore Verma and Others Vs State of U.P. and Others
Allahabad High Court · (1991) 1 AWC 417 : (1991) RD 165
Land Acquisition Act, 1894 — Section 11, 11A, 12, 16, 17(1)
High Courts28 Jan 1991Allowed
Virendra Pratap Singh Vs State of U.P. and Another
Allahabad High Court · (1991) CriLJ 2964
Criminal Law (Amendment) Act, 1952 — Section 6Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 161, 162, 163, 164
High Courts28 Jan 1991Allowed
Rajdoot Fan Industries Vs State of Uttar Pradesh and Others
Allahabad High Court · (1993) 88 STC 330
Uttar Pradesh Sales Tax Act, 1948 — Section 4A(3)
High Courts28 Jan 1991Allowed
Virendra Pratap Singh Katiyar Vs State of U.P. and Another
Allahabad High Court · (1991) 1 AWC 412
Criminal Law (Amendment) Act, 1952 — Section 6Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 161, 162, 163, 164
High Courts28 Jan 1991
Hemant Kumar Vs State
Allahabad High Court · (1991) 15 ACR 179
Criminal Procedure Code, 1973 (CrPC) — Section 162, 164, 364Evidence Act, 1872 — Section 26, 74, 80Penal Code, 1860 (IPC) — Section 302
High Courts25 Jan 1991Disposed Of
M/s. M.P. Udyog Limited Vs Union of India (UOI)
Allahabad High Court · (1991) 15 ACR 129
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 276C(1), 278B, 278B
High Courts25 Jan 1991Disposed Of
Khushali (From Jail) Vs The State
Allahabad High Court · (1991) CriLJ 3244
Criminal Procedure Code, 1973 (CrPC) — Section 313, 87, 88Penal Code, 1860 (IPC) — Section 302, 307, 34