High Courts25 Jan 1991Dismissed
Kuldeep Singh Vs Income Tax Officer and Another
Allahabad High Court · (1991) 190 ITR 52
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 254, 254(2)
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,261 of 5,025
High Courts25 Jan 1991Dismissed
Ram Singh Verma Vs Income Tax Appellate Tribunal and Another
Allahabad High Court · (1991) 192 ITR 64 : (1991) 55 TAXMAN 377
Income Tax Act, 1961 — Section 256
High Courts25 Jan 1991Allowed
Oman Haldar Vs State of U.P.
Allahabad High Court · (1991) 01 AHC CK 0085
Penal Code, 1860 (IPC) — Section 302, 34
High Courts25 Jan 1991Disposed Of
Jagdish Singh Vs Krishna Pal and others
Allahabad High Court · (1991) 01 AHC CK 0083
Criminal Procedure Code, 1973 (CrPC) — Chapter 10 Part D, 145, 146, 452, 454
High Courts25 Jan 1991Allowed
Commissioner of Income Tax Vs Baldeo Ram Salig Ram Pvt. Ltd.
Allahabad High Court · (1991) 94 CTR 100 : (1991) 188 ITR 470
Income Tax Act, 1961 — Section 154, 260, 35B, 35B(1)
High Courts25 Jan 1991Partly Allowed
U.P. State Road Transport Corporation Vs Regional Transport Authority, Gorakhpur and others
Allahabad High Court · AIR 1992 All 51
Motor Vehicles Act, 1939 — Section 57, 58, 58(1), 58(2), 58(2A)Uttar Pradesh State Road Transport Services (Development) Rules, 1974 — Rule 10(4), 10(5)
High Courts25 Jan 1991Disposed Of
Ganga Saran Vs Civil Judge, Hapur, Ghaziabad and others Movi Iftakharul Hasan Vs Special Judge, Muzaffarnagar and others
Allahabad High Court · AIR 1991 All 114
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 115Constitution of India, 1950 — Article 141, 226, 227
High Courts25 Jan 1991Disposed Of
Nardeo Singh and Ors. Vs State of U.P.
Allahabad High Court · (1991) 01 AHC CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 437(i), 482Penal Code, 1860 (IPC) — Section 308
High Courts25 Jan 1991
V. Kothari and Others Vs State of U.P. and Others
Allahabad High Court · (1991) CriLJ 1606
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 309, 320, 482Penal Code, 1860 (IPC) — Section 120B, 34, 395, 406, 412
High Courts25 Jan 1991Dismissed
Hira Lal and Others Vs VII Additional District Judge and Others
Allahabad High Court · (1991) 1 AWC 404
Civil Procedure Code, 1908 (CPC) — Section 37, 38Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts25 Jan 1991
Udai Ram and Others Vs State of U.P. and Others
Allahabad High Court · (1991) 15 ACR 185
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 202(1), 202(2), 202(4)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts24 Jan 1991Allowed
Suresh Singh Vs Administrative Committee, Pradeshik Co-Operative Dairy Federation Limited
Allahabad High Court · (1991) 1 AWC 322 : (1991) 2 UPLBEC 869
Uttar Pradesh Cooperative Dairy Federation and Milk Union Centralised Service Rules, 1984 — Rule 10, 15, 20, 20(2), 25Uttar Pradesh Co-operative Societies Act, 1965 — Section 8(2)
High Courts24 Jan 1991Allowed
Nagar Swasth Adhikari Vs Rajju
Allahabad High Court · (1991) CriLJ 3268
Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 22
High Courts24 Jan 1991Dismissed
Ram Singh Vs State
Allahabad High Court · (1992) CriLJ 909
Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 302, 308, 34Criminal Procedure Code, 1973 (CrPC) — Section 162
High Courts24 Jan 1991Disposed Of
Krishna Kumar Sharma Vs Commissioner of Income Tax
Allahabad High Court · (1991) 192 ITR 57
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132(8)
High Courts24 Jan 1991
Pratappur Sugar and Industries Ltd. Vs Assistant Collector
Allahabad High Court · (1991) 33 ECC 287 : (1991) 38 ECR 34 : (1992) 58 ELT 452
High Courts24 Jan 1991
HCL Limited (Reprographics Division) and Another Vs Union of India (UOI) and Others
Allahabad High Court · (1991) 33 ECC 290
High Courts23 Jan 1991Dismissed
Zila Sahkari Bank Ltd. Vs Labour Court and Another
Allahabad High Court · (1991) 1 AWC 362 : (1991) 2 UPLBEC 1262
Uttar Pradesh Co-operative Societies Act, 1965 — Section 121, 122Uttar Pradesh Co-operative Societies Employees Service Regulations, 1975 — Regulation 103, 19, 5Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts23 Jan 1991Allowed
Pooran Chandra Rastogi Vs State of U.P.
Allahabad High Court · (1991) 2 AWC 540 : (1992) CriLJ 2430
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1), 5(2), 6
High Courts23 Jan 1991Dismissed
Commissioner of Income Tax Vs Kiran Family Trust
Allahabad High Court · (1991) 191 ITR 508
Income Tax Act, 1961 — Section 256