High Courts19 Oct 1994Dismissed
Raghumal Nahar Singh Pvt.Ltd., Rajas Road, Dehradun Vs Cement Corpn.of India Ltd., Lucknow and another
Allahabad High Court · (1994) 10 AHC CK 0030
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,104 of 5,025
High Courts19 Oct 1994Partly Allowed
S.K. Trading Co. and Another Vs Beerbal Dass Zindal and Another
Allahabad High Court · (1995) 2 CivCC 59 : (1995) 84 CompCas 587 : (1996) 1 RCR(Criminal) 161
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Oct 1994
Om Saran Vs Sub-Divisional Magistrate, Chandausi, Moradabad and another
Allahabad High Court · AIR 1995 All 315
Constitution of India, 1950 — Article 19(1), 226
High Courts19 Oct 1994
Sardar Surjeet Singh Vs State of U.P. and others
Allahabad High Court · AIR 1995 All 146 : (1996) AWC 47 Supp
Constitution of India, 1950 — Article 226
High Courts19 Oct 1994Dismissed
Ashok Kumar Tewari Vs Shishu Pala and Others
Allahabad High Court · (1995) 1 DMC 156
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts19 Oct 1994
Dhanraj Vs State of U.P.
Allahabad High Court · (1994) 18 ACR 732
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 366, 376
High Courts18 Oct 1994
ESIC Vs Raj Kali Devi and Another
Allahabad High Court · (1995) 1 ACC 204 : (1995) 70 FLR 405 : (1996) 1 LLJ 482
Employees State Insurance Act, 1948 — Section 52
High Courts17 Oct 1994Allowed
Dr. Deep Narain Tripathi Vs Director of Education, (Higher Education) and Others
Allahabad High Court · (1994) 3 AWC 1722
Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 16, 31C, 31C(1), 31C(4)Uttar Pradesh State Universities Act, 1973 — Section 31.4, 31.4(8)
High Courts17 Oct 1994Allowed
State of U.P. and Ors. Vs Bhagat Raja Associate
Allahabad High Court · (1994) 10 AHC CK 0070
Civil Procedure Code, 1908 (CPC) — Order 31 Rule 1, Order 31 Rule 2, 9
High Courts17 Oct 1994Dismissed
U.P.State Road Transport Corporation through the Regional Manager,Aligarh Vs State of U.P.& Ors.
Allahabad High Court · (1994) 10 AHC CK 0069
Land Acquisition Act, 1894 — Section 54Limitation Act, 1963 — Section 5
High Courts11 Oct 1994Dismissed
Zahid Ali Vs Keshari
Allahabad High Court · (1994) 10 AHC CK 0027
Family Courts Act, 1984 — Section 19
High Courts07 Oct 1994Dismissed
Narendra Vs State of U.P.
Allahabad High Court · (1994) 18 ACR 739
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 376
High Courts07 Oct 1994Dismissed
Committee of Management, Dharam Samaj College and Others Vs Vice-Chancellor, Agra University and Others
Allahabad High Court · (1996) AWC 15 Supp : (1994) 3 UPLBEC 1666
Allahabad High Court Rules, 1952 — Rule 5, 6Constitution of India, 1950 — Article 226, 227Uttar Pradesh State Universities Act, 1973 — Section 68
High Courts07 Oct 1994Disposed Of
Renu Goel Vs Krishan Lal Goel and Others
Allahabad High Court · (1995) 2 DMC 300
Family Courts Act, 1984 — Section 19Guardians and Wards Act, 1890 — Section 12
High Courts07 Oct 1994Allowed
Afaq Ahmad Vs State of U.P.& Ors.
Allahabad High Court · (1994) 10 AHC CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 193, 26, 4Penal Code, 1860 (IPC) — Section 302Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 4
High Courts07 Oct 1994Partly Allowed
Mintu @ Shailendra Kumar and Anr. Vs State of U.P.
Allahabad High Court · (1994) 10 AHC CK 0040
Juvenile Justice Act, 1986 — Section 24
High Courts07 Oct 1994
Dhandrika Rai Vs Deputy Director of Consolidation, Ghazipur and others
Allahabad High Court · AIR 1995 All 262
Uttar Pradesh Consolidation of Holdings (Amendment) Act, 1970 — Section 52(1)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19(1), 19A, 20, 20, 20(3)Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 24A, 24A(1), 24A(2), 46(1A), 47(3)
High Courts06 Oct 1994Dismissed
Hardev Singh Vs State of U.P. and Others
Allahabad High Court · (1995) 2 DMC 624
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts06 Oct 1994Dismissed
Hardev Singh Vs State of U.P.
Allahabad High Court · (1995) 1 CIVCC 671 : (1995) CriLJ 1652 : (1995) 1 DMC 623 : (1995) 2 RCR(Criminal) 473
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts06 Oct 1994Dismissed
Bhagwan Vats Vs Chancellor,Awadh University and Others
Allahabad High Court · (1994) 10 AHC CK 0078
Uttar Pradesh State Universities Act, 1973 — Section 68