High Courts24 Oct 1994Disposed Of
Union of India and another Vs Civil Judge and another
Allahabad High Court · (1994) 10 AHC CK 0013
Arbitration Act, 1940 — Section 34
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,103 of 5,025
High Courts24 Oct 1994Allowed
Director General, E.S.I.C. and Another Vs The Scientific Instrument Co. Ltd.
Allahabad High Court · (1995) 70 FLR 184 : (1995) 2 LLJ 122 : (1995) 1 UPLBEC 110
Employees State Insurance Act, 1948 — Section 2(9)
High Courts21 Oct 1994Disposed Of
United India Insurance Co. Ltd. Vs Brijesh Kumar Jain and Others
Allahabad High Court · (1995) ACJ 399
Motor Vehicles Act, 1988 — Section 173
High Courts21 Oct 1994Dismissed
Shriram Singh and Another Vs State of U.P.through Collector,Azamgarh and Another
Allahabad High Court · (1994) 10 AHC CK 0055
Lekhpals Service Rules, 1958 — Rule 21(b)
High Courts21 Oct 1994Partly Allowed
Trilok Chand and Ors. Vs State of U.P.through the Collector,Ghaziabad
Allahabad High Court · (1994) 10 AHC CK 0028
Land Acquisition Act, 1894 — Section 23, 4
High Courts21 Oct 1994Dismissed
Paras Nath and Others Vs Rameshwar Ram and Others
Allahabad High Court · (1996) AWC 49 Supp
Benami Transactions (Prohibition) Act, 1988 — Section 2, 4, 4(1), 4(2), 4(3)Specific Relief Act, 1963 — Section 34
High Courts20 Oct 1994Dismissed
Gurlabh Singh Magithia Guggi Lal and Anr. Vs State of U.P.
Allahabad High Court · (1994) 10 AHC CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts20 Oct 1994Dismissed
Shyam Narain Shukla ; Committee of Management Vs State of U.P.and Others; Asstt.Registrar,Co-op.Society
Allahabad High Court · (1994) 10 AHC CK 0053
Uttar Pradesh Co-operative Societies Act, 1965 — Section 2Uttar Pradesh Co-operative Societies Rules, 1968 — Rule 445Uttar Pradesh General Clauses Act, 1904 — Section 4(50)
High Courts20 Oct 1994Allowed
Bharat Bhushan Tripathi Vs Kashi Vidyapeeth Varanasi through its Vice-Chancellor
Allahabad High Court · (1994) 10 AHC CK 0050
Uttar Pradesh State Universities Act, 1973 — Section 68
High Courts20 Oct 1994Dismissed
Raj Bahadur Singh Vs State of U.P.
Allahabad High Court · (1994) 10 AHC CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 190(1)(b)
High Courts20 Oct 1994Dismissed
Shyam Narain Shukla Vs State of U.P.and others
Allahabad High Court · (1994) 10 AHC CK 0029
Uttar Pradesh Co-operative Societies Rules, 1968 — Rule 445
High Courts20 Oct 1994Dismissed
Sudhanshu Kumar Vs Sangeeta Kumari
Allahabad High Court · (1995) 2 ALT(Cri) 19 : (1995) 1 DMC 216
Criminal Procedure Code, 1973 (CrPC) — Section 125(3), 127
High Courts20 Oct 1994Dismissed
Indian Herbs Research and Supply Co. and Others Vs Deputy Commissioner of Income Tax (Assessment) and Others
Allahabad High Court · (1995) 129 CTR 416 : (1995) 212 ITR 425 : (1995) 79 TAXMAN 134
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 154, 154(1), 155, 246, 246(1)
High Courts19 Oct 1994Dismissed
Dr. Kamla Kant Tiwari Vs U.P. Higher Education Service Commission and Others
Allahabad High Court · (1996) AWC 56 Supp
Uttar Pradesh Higher Education Services Commission (Procedure for Selection of Teachers) Regulations, 1983 — Regulation 5, 6Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 12(1), 12(2), 13, 13(3), 15
High Courts19 Oct 1994Dismissed
Hira Lal Vs Mast Ram and Others
Allahabad High Court · (1994) 3 AWC 1760
Specific Relief Act, 1963 — Section 34Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 16(5), 18, 37
High Courts19 Oct 1994Disposed Of
Rajni Sharma Vs Union Of India and others
Allahabad High Court · (1994) 10 AHC CK 0066
Constitution of India, 1950 — Article 12, 226
High Courts19 Oct 1994Dismissed
Krishna Devi Vs Iind Addl. C.J.M.,Bareilly & Anr.
Allahabad High Court · (1994) 10 AHC CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 181(4), 182
High Courts19 Oct 1994Disposed Of
Rajni Sharma Vs Union of India through Secretary Ministry of Defence and Others
Allahabad High Court · (1994) 10 AHC CK 0052
Constitution of India, 1950 — Article 12, 226
High Courts19 Oct 1994Dismissed
Union of India and Ors. Vs Preetam Singh
Allahabad High Court · (1994) 10 AHC CK 0048
Motor Vehicles Act, 1988 — Section 168
High Courts19 Oct 1994Disposed Of
Pankaj Kumar Tripathi Vs State of U.P.
Allahabad High Court · (1994) 10 AHC CK 0039
Juvenile Justice Act, 1986 — Section 7(3)