High Courts28 Oct 1994Dismissed
Amod Kumar Sharma Vs State of U.P.
Allahabad High Court · (1994) 10 AHC CK 0042
Arms Act, 1959 — Section 30Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,102 of 5,025
High Courts27 Oct 1994Dismissed
Munna Yadav Vs State of U.P. and Another
Allahabad High Court · (1995) 1 DMC 628
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts27 Oct 1994Allowed
Satya Narain Vs Deputy Director of Consolidation,Lucknow
Allahabad High Court · (1994) 10 AHC CK 0072
High Courts27 Oct 1994Dismissed
Goverdhan and Ors. Vs State of U.P.
Allahabad High Court · (1994) 10 AHC CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 446, 449
High Courts27 Oct 1994Dismissed
Asnat Ali Siddiqui Vs State of U.P.
Allahabad High Court · (1994) 10 AHC CK 0060
Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3
High Courts26 Oct 1994Allowed
Ram Prakash Vs State
Allahabad High Court · (1994) 18 ACR 734
Criminal Procedure Code, 1973 (CrPC) — Section 294Penal Code, 1860 (IPC) — Section 302
High Courts26 Oct 1994Allowed
Smt. Madhu Vs Naubat Singh
Allahabad High Court · (1994) 10 AHC CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 363, 366
High Courts26 Oct 1994Dismissed
Babu Ram and Ors. Vs State of U.P.
Allahabad High Court · (1994) 10 AHC CK 0061
Penal Code, 1860 (IPC) — Section 302
High Courts26 Oct 1994Allowed
Usha Devi Vs State of U.P.
Allahabad High Court · (1994) 10 AHC CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 207
High Courts26 Oct 1994Dismissed
Pankaj Jain Vs Gyanendrapal Singh
Allahabad High Court · (1995) 82 CompCas 578
Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts25 Oct 1994Dismissed
Flex Laminaters-II Ltd. Vs CEGAT
Allahabad High Court · (1995) 76 ELT 536
Central Excises and Salt Act, 1944 — Section 11A, 35FConstitution of India, 1950 — Article 226
High Courts25 Oct 1994Allowed
Raghubir Vs State
Allahabad High Court · (1996) CriLJ 364
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 324
High Courts25 Oct 1994Partly Allowed
Savitri Devi Vs Dy.Director of Consolidation,Gorakhpur and Others
Allahabad High Court · (1994) 10 AHC CK 0079
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts25 Oct 1994Dismissed
State of U.P. Vs Sri Krishna Kumar Khosla and Others
Allahabad High Court · (1994) 10 AHC CK 0073
Urban Land (Ceiling and Regulation) Act, 1976 — Section 20
High Courts25 Oct 1994Dismissed
Brij Mohan Mishra Vs District Inspector of Schools, Allahabad and others
Allahabad High Court · (1994) 10 AHC CK 0067
Uttar Pradesh Intermediate Education Act, 1921 — Chapter 2, 6, 16 FUttar Pradesh Secondary Education Services Commission Rules, 1983 — Rule 9B
High Courts25 Oct 1994Disposed Of
Tin Manufacturing Company of India Vs Commissioner of Income Tax and Others
Allahabad High Court · (1995) 129 CTR 76 : (1995) 212 ITR 451 : (1995) 78 TAXMAN 249
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 220, 220(6), 246
High Courts25 Oct 1994Dismissed
Hansraj Vs Rajpati Devi
Allahabad High Court · (1994) 10 AHC CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 127
High Courts25 Oct 1994Partly Allowed
Deepak Agarwal Vs Shanti Swarup Jain and Another
Allahabad High Court · (1995) 2 CivCC 58 : (1996) 85 CompCas 771 : (1995) 3 RCR(Criminal) 493
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts24 Oct 1994Dismissed
United India Insurance Company Ltd. Vs Smt. Gulaichi Devi and others
Allahabad High Court · (1995) ACJ 60 : AIR 1995 All 269
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Motor Vehicles Act, 1988 — Section 173
High Courts24 Oct 1994Dismissed
U.P.State Electricity Board and Anr. Vs Nova Udyog Ltd.
Allahabad High Court · (1994) 10 AHC CK 0045
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2