COURT ARCHIVE

Allahabad High Court judgments, 2019

1,081 judgments · page 4 of 55

High Courts11 Dec 2019Allowed

M/S. Shipra Hotels Limited Vs Ghaziabad Development Authority

Allahabad High Court · (2019) 12 AHC CK 0056

Uttar Pradesh Urban Planning And Development Act, 1973 — Section 8, 9, 10, 11, 12, 18(4), 27, 28Constitution Of India, 1950 — Article 226

High Courts11 Dec 2019Disposed Of

Rajeev Kumar And Others Vs State Of Uttar Pradesh And Another

Allahabad High Court · (2019) 12 AHC CK 0048

Code Of Criminal Procedure, 1973 — Section 200, 202, 482Indian Penal Code, 1860 — Section 294, 323, 354, 452, 504, 506

High Courts11 Dec 2019Disposed Of

Sugreev Nishad And Another Vs State Of Uttar Pradesh And Another

Allahabad High Court · (2019) 12 AHC CK 0047

Code Of Criminal Procedure, 1973 — Section 156(3), 200, 202, 482Indian Penal Code, 1860 — Section 392

High Courts11 Dec 2019Disposed Of

Santarpal And Others Vs State Of Uttar Pradesh And Another

Allahabad High Court · (2019) 12 AHC CK 0046

Code Of Criminal Procedure, 1973 — Section 200, 202, 204, 482Indian Penal Code, 1860 — Section 323, 504, 506

High Courts11 Dec 2019Disposed Of

Mamta Singh Vs State Of Uttar Pradesh And Another

Allahabad High Court · (2019) 12 AHC CK 0037

High Courts11 Dec 2019Allowed

Raghubir Singh And Others Vs State Of Uttar Pradesh

Allahabad High Court · (2019) 12 AHC CK 0036

Indian Penal Code, 1860 — Section 34, 149, 302, 307, 394, 411

High Courts11 Dec 2019Dismissed

Mamta Rani Vs State Of Uttar Pradesh And Another

Allahabad High Court · (2019) 12 AHC CK 0035

Code Of Criminal Procedure, 1973 — Section 200, 202, 482Indian Penal Code, 1860 — Section 93, 418, 494Hindu Marriage Act, 1955 — Section 13

High Courts10 Dec 2019Allowed

Mamta @ Savita And Others Vs Chaman Kumar And Others

Allahabad High Court · (2019) 12 AHC CK 0114

Motor Vehicles Act, 1988 — Section 173

High Courts10 Dec 2019Allowed

Mufeed Ali Vs State Of Uttar Pradesh And Others

Allahabad High Court · (2019) 12 AHC CK 0108

Uttar Pradesh Kshetra Panchayat And Zila Panchayat Adhiniyam, 1961 — Section 78DAnimal Markets Rules, 2018 — Rule 3, 16Constitution Of India, 1950 — Article 226

High Courts10 Dec 2019Dismissed

State Of U.P And Ors Vs Ram Nayan

Allahabad High Court · (2019) 12 AHC CK 0107

Workmen' S Compensation Act, 1923 — Section 2(1)(n), 2(2), 2(e), 2(n), 3(1)Indian Railways Act, 1989 — Section 2(34)

High Courts10 Dec 2019Dismissed

Salauddin And Ors Vs State Of Uttar Pradesh

Allahabad High Court · (2019) 12 AHC CK 0049

Indian Penal Code, 1860 — Section 34, 302, 307, 323, 336Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 32(1)

High Courts10 Dec 2019Allowed

Bahawar Signh And Others Vs State Of Uttar Pradesh And Another

Allahabad High Court · (2019) 12 AHC CK 0038

Indian Penal Code, 1860 — Section 406, 482Code Of Criminal Procedure, 1973 — Section 156(3), 200, 321

High Courts10 Dec 2019Allowed

Abhai Nath Chaubey Vs State Of Uttar Pradesh And Another

Allahabad High Court · (2019) 12 AHC CK 0030

Code Of Criminal Procedure, 1973 — Section 110, 406, 437(1), 437(2), 437(5), 439, 439(1), 439(2)Indian Penal Code, 1860 — Section 34, 41, 120B, 147, 148, 149, 302, 307, 342, 354(C), 376, 394, 411, 454, 493, 498A, 504, 506Arms Act, 1959 — Section 25

High Courts10 Dec 2019Dismissed

Nagar Palika Parishad Thru Chairman Lakhimpurkheri And Another Vs M/s Krishna Chemicals, Lucknow And Others

Allahabad High Court · (2019) 12 AHC CK 0029

Indian Contract Act, 1872 — Section 25, 25(1), 25(2), 25(3), 70Code Of Civil Procedure 1908 — Section 20, 20(c), 80, 96, 100, 100(1), 100(4), 100(5), 103, Order 41 Rule 31, Order 41 Rule 33Municipalities Act, 1916 — Section 81(4), 97

High Courts09 Dec 2019Dismissed

Ravindra Ahlawat Vs State Of Uttar Pradesh And Others

Allahabad High Court · (2019) 12 AHC CK 0112

Uttar Pradesh Sugarcane (Regulation Of Supply And Purchase) Act, 1953 — Section 11Uttar Pradesh Sugarcane (Regulation Of Supply And Purchase) Rules, 1954 — Rule 19, 20, 29

High Courts09 Dec 2019Dismissed

Mohan Kumar Gupta Vs State Of Uttar Pradesh And Others

Allahabad High Court · (2019) 12 AHC CK 0111

Constitution Of India, 1950 — Article 226

High Courts09 Dec 2019Partly Allowed

Abida Khatoon Vs Mahesh Chandra And Others

Allahabad High Court · (2019) 12 AHC CK 0110

High Courts09 Dec 2019Dismissed

Amitabh Kumar Das Vs State Of Uttar Pradesh And Another

Allahabad High Court · (2019) 12 AHC CK 0109

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420Negotiable Instruments Act, 1881 — Section 138

High Courts09 Dec 2019Partly Allowed

Sunil Kumar Vs Mohd. Shadab And Ors

Allahabad High Court · (2019) 12 AHC CK 0028

Indian Penal Code, 1860 — Section 279, 304A, 337

High Courts07 Dec 2019Dismissed

Oriental Insurance Co. Ltd Vs Renu Gupta And Ors.

Allahabad High Court · (2019) 12 AHC CK 0024