High Courts02 Jan 2019Disposed Off
Deepak Verma & Others Vs State Of Uttar Pradesh & Another
Allahabad High Court · (2019) 01 AHC CK 0001
Indian Penal Code, 1860 — Section 308, 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
COURT ARCHIVE
Allahabad High Court judgments, 2019
1,081 judgments · page 55 of 55