High Courts13 Jan 2017Disposed off
Vishwanath Agarwal Vs State of U.P.
Allahabad High Court · (2017) 3 ADJ 237
Criminal Procedure Code, 1973 (CrPC) - Section 407
COURT ARCHIVE
Allahabad High Court judgments, 2017
1,517 judgments · page 69 of 76
High Courts13 Jan 2017Allowed
Dharam Pal Yadav Vs State of U.P.
Allahabad High Court · (2017) 5 ADJ 54
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts13 Jan 2017Dismissed
Chandra Pal Singh Vs State of U.P.
Allahabad High Court · (2017) 4 ADJ 9
Penal Code, 1860 (IPC) - Section 149, Section 302, Section 323, Section 324
High Courts13 Jan 2017Dismissed
Hari Narain Vs State of U.P.
Allahabad High Court · (2017) 99 ACrC 108 : (2017) 1 AllCrlRulings 1126
Penal Code, 1860 (IPC) - Section 147, Section 149, Section 149, Section 201, Section 302
High Courts12 Jan 2017Disposed Off
M/S Mondelez India Foods Pvt. Ltd. Ghaziabad Vs Commissioner, Commercial Tax
Allahabad High Court · (2017) 95 UPTC 182
High Courts12 Jan 2017Allowed
Subodh Vs State of Uttar Pradesh
Allahabad High Court · (2017) 99 ACrC 166 : (2017) 1 AllCrlRulings 699
Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts12 Jan 2017Dismissed
Vidyut Sewa Ayog U.P. Power Corporation Ltd. Vs Jitendra Kumar Mishra
Allahabad High Court · (2017) 1 AllWC 749
High Courts12 Jan 2017Allowed
C/M Balwant Rural Engineering Institute Vs State of Uttar Pradesh
Allahabad High Court · (2017) 2 ADJ 134 : (2017) 2 AllWC 1439
Uttar Pradesh Pravidhik Shiksha Adhiniyam, 1962 - Section 23
High Courts12 Jan 2017Dismissed
Constable Driver Charan Singh Vs State of Uttar Pradesh
Allahabad High Court · (2017) 121 ALR 299 : (2017) 153 FLR 631
Constitution of India, 1950 - Article 226
High Courts12 Jan 2017Dismissed
Commissioner, Commercial Tax Vs S/S Urvashi Synthetics Processors Pvt. Ltd.
Allahabad High Court · (2017) 95 UPTC 202
High Courts12 Jan 2017Disposed Off
M/S Rathi Super Steel Limited Vs State of Uttar Pradesh
Allahabad High Court · (2017) 95 UPTC 201
High Courts12 Jan 2017Dismissed
Nagar Palika Parishad Vs Awadh Narain Yadav
Allahabad High Court · (2017) 1 ARC 647
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts12 Jan 2017Dismissed
Ran Bahadur Singh Vs Labour Court Faizabad
Allahabad High Court · (2017) 2 CLR 254 : (2017) 153 FLR 128
Constitution of India, 1950 - Article 226
High Courts12 Jan 2017Disposed off
Sri Chandrapal Vs Sri Kanchid
Allahabad High Court · (2017) 1 ARC 487
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 14
High Courts12 Jan 2017Disposed Off
Mahesh Narain Upadhya Vs Chanchal Kumar Tiwari
Allahabad High Court · (2017) 2 ADJ 14
Allahabad High Court Rules, 1952 - Rule 5Contempt of Courts Act, 1971 - Section 12
High Courts12 Jan 2017Dismissed
Prakash Narayan Singh Vs Anand Kumar Singh
Allahabad High Court · (2017) 3 ADJ 239 : (2017) 122 ALR 63
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Constitution of India, 1950 - Article 227Uttar Pradesh Municipal Corporation Act, 1959 - Section 472
High Courts12 Jan 2017Dismissed
Pr. Commissioner of Income Tax Vs M/s Madhyanchal Vidyut Vitran Nigam Ltd.
Allahabad High Court · (2017) 3 ADJ 317 : (2017) 293 CurTR 216
Income Tax Act, 1961 - Section 194J, Section 40(a)(ia), Section 9(1)(VII)
High Courts12 Jan 2017Allowed
Sanjay Kumar Modi Vs Udai Raj
Allahabad High Court · (2017) 1 ARC 609
Provincial Small Cause Courts Act, 1887 - Section 23
High Courts12 Jan 2017Allowed
Rammoo Vs State of U.P.
Allahabad High Court · (2017) 99 ACrC 26 : (2017) 1 AllCrlRulings 1112 : (2017) 4 AllLJ 83
Penal Code, 1860 (IPC) - Section 302