High Courts16 Jan 2017Allowed
Brij Mohan Vs State of Uttar Pradesh
Allahabad High Court · (2017) 2 ADJ 33 : (2017) 2 AllLJ 295 : (2017) 2 AllWC 1110
COURT ARCHIVE
Allahabad High Court judgments, 2017
1,517 judgments · page 68 of 76
High Courts16 Jan 2017Dismissed
Commissioner, Commercial Tax, Lucknow Vs M/S Parshav Nath Developers Ltd. Civil Line
Allahabad High Court · (2017) 95 UPTC 302
High Courts16 Jan 2017Allowed
Monika Devi Vs State of Uttar Pradesh
Allahabad High Court · (2017) 2 ADJ 295 : (2017) 2 AllLJ 370 : (2017) 1 AllWC 745 : (2017) 121 ALR 759 : (2017) 134 RD 723
Constitution of India, 1950 - Article 243OUttar Pradesh Panchayat Raj Act, 1947 - Section 12C(1), Section 95(1)(g) (iii-a)
High Courts16 Jan 2017Dismissed
Ram Achhaibar Vs State of Uttar Pradesh
Allahabad High Court · (2017) 134 RD 735
Constitution of India, 1950 - Article 226Uttar Pradesh Revenue Code, 2006 - Section 67, Section 67, Section 67(5)
High Courts16 Jan 2017Allowed
Ravendra Singh Vs State of Uttar Pradesh
Allahabad High Court · (2017) 3 ADJ 70 : (2017) 2 AllWC 1943
Constitution of India, 1950 - Article 226
High Courts16 Jan 2017Disposed Off
Regional Manager National Insurance Co. Ltd. Vs Smt. Kusum Devi
Allahabad High Court · (2017) 2 ADJ 346 : (2017) 2 AllWC 1613
Motor Vehicles Act, 1988 - Section 163-A, Section 166
High Courts16 Jan 2017Allowed
Smt. Anita Verma Vs State of U.P.
Allahabad High Court · (2017) 4 ADJ 3
High Courts16 Jan 2017Dismissed
Hari Ram Vs Suresh Chand Gupta
Allahabad High Court · (2017) 1 ARC 598
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 34
High Courts16 Jan 2017Dismissed
Jagat Narayan Gupta Vs K.C. Ashthana
Allahabad High Court · (2017) 1 ARC 499
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts16 Jan 2017Dismissed
Kashi Jeevdaya Vistarini Goshala Evam Pashushala Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 832 : (2017) 2 AllLJ 194 : (2017) 121 ALR 306 : (2017) 135 RD 365
Land Acquisition Act, 1894 - Section 17, Section 4, Section 5A
High Courts16 Jan 2017Dismissed
Attar Singh Vs State of U.P.
Allahabad High Court · (2017) 4 ADJ 11
Criminal Procedure Code, 1973 (CrPC) - Section 154Penal Code, 1860 (IPC) - Section 302
High Courts13 Jan 2017Allowed
Ganga Singh Vs State of Uttar Pradesh
Allahabad High Court · (2017) 1 AllCrlRulings 711
Penal Code, 1860 (IPC) - Section 307, Section 34
High Courts13 Jan 2017Dismissed
Rahil Khan Vs Smt. Lalli Bano
Allahabad High Court · (2017) 99 ACrC 427 : (2017) 172 AIC 909 : (2017) 121 ALR 109
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts13 Jan 2017Dismissed
Narendra Kumar Sharma Vs State of Uttar Pradesh
Allahabad High Court · (2017) 3 ADJ 190 : (2017) 2 AllWC 1431
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 28(A)
High Courts13 Jan 2017Dismissed
Shyam Narain Pandey Vs State of Uttar Pradesh
Allahabad High Court · (2017) 1 AllCrlRulings 713 : (2017) 3 AllLJ 385
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20B(ii)(C)
High Courts13 Jan 2017Allowed
Jogendra Pal Vs State of Uttar Pradesh
Allahabad High Court · (2017) 2 AllLJ 302 : (2017) LIC 1197
Constitution of India, 1950 - Article 309, Article 311Uttar Pradesh Government Servants (Conduct) Rules, 1956 - Rule 29, Rule 29
High Courts13 Jan 2017Allowed
Prabhawati Devi Vs State of Uttar Pradesh
Allahabad High Court · (2017) 2 AllLJ 397
Penal Code, 1860 (IPC) - Section 304B, Section 498A
High Courts13 Jan 2017Disposed Off
M/s. D.S.M. Sugar Meerganj Vs State of Uttar Pradesh
Allahabad High Court · (2017) 2 ADJ 30 : (2017) 122 ALR 364 : (2017) 135 RD 137
Stamp Act, 1899 - Section 47A
High Courts13 Jan 2017Allowed
Karan Singh Vs State of Uttar Pradesh
Allahabad High Court · (2017) 98 ACrC 795 : (2017) 1 AllCrlRulings 1104 : (2017) 4 AllLJ 384
Arms Act, 1959 - Section 25Penal Code, 1860 (IPC) - Section 302, Section 377, Section 506
High Courts13 Jan 2017Dismissed
Ashok Thakur Vs Board of Revenue U.P.
Allahabad High Court · (2017) 134 RD 536
Constitution of India, 1950 - Article 226Uttar Pradesh Land Revenue Act, 1901 - Section 34