High Courts03 Jan 2017Allowed
V. Chandrakeshkaran Vs State of U.P.
Allahabad High Court · (2017) 2 ADJ 815
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 12GB, Section 406, Section 420, Section 504, Section 506
COURT ARCHIVE
Allahabad High Court judgments, 2017
1,517 judgments · page 76 of 76
High Courts03 Jan 2017Dismissed
Smt. Vishesh Tyagi Vs Smt. Rajni Tyagi
Allahabad High Court · (2017) 1 ARC 393
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts03 Jan 2017Allowed
State of U.P. Vs Ram Bharosey Lal
Allahabad High Court · (2017) 2 ADJ 207 : (2017) 2 AllWC 2164 : (2017) 120 ALR 875 : (2017) 135 RD 109
Land Acquisition Act, 1894 - Section 18, Section 54
High Courts03 Jan 2017Dismissed
The Commissioner of Income Tax-I Vs Dr. Virendra Swaroop Educational Foundation
Allahabad High Court · (2017) 391 ITR 386 : (2017) 245 Taxman 68
Income Tax Act, 1961 - Section 2 (15), Section 80G (5)
High Courts03 Jan 2017Disposed off
Apna Dal Vs Election Commission of India
Allahabad High Court · (2017) 1 ADJ 540 : (2017) AIR(Allahabad) 80 : (2017) 1 ESC 311
Constitution of India, 1950 - Article 226, Article 324Representation of the People Act, 1951 - Section 29-A (7), Section 29-A (9)
High Courts03 Jan 2017Dismissed
Aditya Kumar Jha Vs Union of India
Allahabad High Court · (2017) 1 ADJ 593 : (2017) 3 AllLJ 42 : (2017) 1 AllWC 1013 : (2017) 121 ALR 66
Constitution of India, 1950 - Article 226
High Courts03 Jan 2017Dismissed
Satya Prakash Pandey Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 596
Criminal Procedure Code, 1973 (CrPC) - Section 227Penal Code, 1860 (IPC) - Section 147, Section 307, Section 308, Section 323, Section 325, Section 504, Section 506
High Courts03 Jan 2017Dismissed
Krishna Murari Tripathi Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 740 : (2017) 2 AllLJ 478 : (2017) LIC 2222
High Courts03 Jan 2017Dismissed
Zakir Husain Vs A.D.J., Court No 12 and 2 Others
Allahabad High Court · (2017) 1 ARC 391
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts02 Jan 2017Allowed
M/S Vindhya Aashram Vs The Commissioner, Commercial Tax
Allahabad High Court · (2017) 95 UPTC 140
High Courts02 Jan 2017Disposed Off
M/S Prayag Polymers Pvt. Ltd. Noida Vs The Commissioner, Commercial Taxes
Allahabad High Court · (2017) 95 UPTC 138
High Courts02 Jan 2017Disposed Off
Moharram Ali Vs State of Uttar Pradesh
Allahabad High Court · (2017) 134 RD 859
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 122-B
High Courts02 Jan 2017Dismissed
The Commissioner, Commercial Tax Vs S/S. Deputy Controller of Stores
Allahabad High Court · (2017) 95 UPTC 146
High Courts02 Jan 2017Allowed
Mahesh Chandra Sharma (Inre 5559 S/S 2015) Vs State of Uttar Pradesh
Allahabad High Court · (2017) 1 ADJ 666 : (2017) 1 AllWC 580
Constitution of India, 1950 - Article 226
High Courts02 Jan 2017Allowed
Ramendra Kumar Vs State of U.P.
Allahabad High Court · (2017) 135 RD 178
Constitution of India, 1950 - Article 226
High Courts02 Jan 2017Disposed off
Smt. Adarsh Kumari Vs Kedar Nath Aneja
Allahabad High Court · (2017) 1 ARC 512
Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 52
High Courts02 Jan 2017Dismissed
Ravi Manoher Awasthi Vs Kotwali Unnao, Circle Officer
Allahabad High Court · (2017) 1 ADJ 808 : (2017) 1 AllWC 1020
Constitution of India, 1950 - Article 226