High Courts23 Aug 2016Allowed
Mritunjay Pratap Singh Vs State of Uttar Pradesh
Allahabad High Court · (2016) 9 ADJ 89
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 49 of 153
High Courts23 Aug 2016Dismissed
Arti Devi Jaiswal (Major) Vs Shri Shankar Prasad
Allahabad High Court · (2016) 119 ALR 750 : (2016) 3 ARC 251
Constitution of India, 1950 — Article 227
High Courts23 Aug 2016Allowed
Dhirendra Singh Thapa - Revisionist @HASH State of U.P. and another - Opposite Parties
Allahabad High Court · (2016) 97 ACrC 85 : (2016) 11 ADJ 7 : (2017) 1 AllCrlRulings 281 : (2017) 2 CriCC 546
Criminal Procedure Code, 1973 (CrPC) - Section 451
High Courts23 Aug 2016Dismissed
Subhash Mittal Vs State of Uttar Pradesh
Allahabad High Court · (2017) 99 ACrC 34 : (2016) 9 ADJ 51 : (2017) 1 BC 552 : (2017) 1 DCR 553
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Aug 2016Dismissed
Sanjay Sharma @ Pintu - Revisionist @HASH Anil Dua @ Teetu - Opposite Party
Allahabad High Court · (2016) 3 ARC 569
Provincial Small Cause Courts Act, 1887 - Section 25
High Courts23 Aug 2016Dismissed
Dwarika Prasad Vs State of U.P.
Allahabad High Court · (2016) 9 ADJ 385
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 354, 452, 504, 506
High Courts23 Aug 2016Dismissed
K.V. Abraham (Rev.) Vs Commissioner, Varanasi
Allahabad High Court · (2016) 8 ADJ 308 : (2016) 5 AllLJ 773 : (2016) 341 ELT 537
Limitation Act, 1963 - Section 14, 5Societies Registration Act, 1860 - Section 12D(2)
High Courts23 Aug 2016Disposed Off
Janta Chini Mill Mazdoor Sangh Vs Industrial Finance Corporation of India
Allahabad High Court · (2016) 8 ADJ 347 : (2016) 6 AllWC 5873 : (2016) 119 ALR 120 : (2016) 4 BC 437 : (2016) 3 DCR 753 : (2017) 1 DRTC 175 : (2017) 1 NIJ 733 : (2016) 133 RD 723
Companies Act, 1956 - Section 441, 443, 529ARecovery of Debts Due To Banks And Financial Institutions Act, 1993 - Section 19(19)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SAR
High Courts23 Aug 2016Dismissed
Suman Yadav Vs State of U.P.
Allahabad High Court · (2017) 5 ADJ 344
Special Appeal No. 516 of 2016
High Courts22 Aug 2016Allowed
Dr. Arun Kumar Vs Nagar Nigam Bareilly
Allahabad High Court · (2017) 2 ADJ 638
Nagar Nigam Adhiniyam, 1959 - Section 174(1)(b)Uttar Pradesh Municipal Corporation (Property Taxes) Rules, 2000 - Rule 4A, Rule 4B
High Courts22 Aug 2016Partly Allowed
Vandana Gupta Vs Mukesh Babu
Allahabad High Court · (2016) 119 ALR 859 : (2016) 3 ARC 262
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts22 Aug 2016Allowed
Dinesh Kumar Vs State of U.P.
Allahabad High Court · (2017) 2 ADJ 268 : (2016) 118 ALR 675 : (2017) 152 FLR 451
Constitution of India, 1950 — Article 226
High Courts22 Aug 2016Allowed
Laxmi Narain Tewari (Inre 16917 S/S 2016) Vs State of U.P.
Allahabad High Court · (2016) 8 ADJ 539 : (2016) 5 AllLJ 792 : (2016) 5 AllWC 4962
High Courts22 Aug 2016Allowed
Panchayati Akhara Mahanirvani Vaidik Sanatan Bharti Vs Ram Prakash Pathak
Allahabad High Court · (2016) 8 ADJ 514 : (2016) 168 AIC 944 : (2016) 5 AllLJ 602 : (2016) 5 AllWC 5142 : (2016) 119 ALR 807 : (2016) 119 ALR 156 : (2016) 3 ARC 257 : (2016) 2 RJ 1466
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Provincial Small Cause Courts Act, 1887 — Section 17
High Courts22 Aug 2016Allowed
The Handicraft and Handlooms Exports Corp. of India Vs State of Uttar Pradesh
Allahabad High Court · (2016) 8 ADJ 755 : (2016) 6 AllWC 5748 : (2016) 151 FLR 398
Companies Act, 1956 — Section 617Uttar Pradesh Industrial Disputes Act, 1947 — Section 4-K, 6-N
High Courts22 Aug 2016Allowed
Jayprakash Associates Limited Vs District Judge, Gautam Budh Nagar
Allahabad High Court · (2016) 9 ADJ 222
Constitution of India, 1950 — Article 226Micro, Small and Medium Enterprises Development Act, 2006 — Section 18
High Courts22 Aug 2016Dismissed
Virendra Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 94 : (2016) 8 ADJ 473 : (2016) 168 AIC 892 : (2017) 2 ECrC 513 : (2017) 2 ECrC 180
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts22 Aug 2016Dismissed
Raghvendra Singh - Revisionist @HASH State of U.P. and Others - Opposite Party
Allahabad High Court · (2016) 97 ACrC 170 : (2016) 11 ADJ 2
High Courts22 Aug 2016Dismissed
Anand Kumar Gupta Vs Umakanti Gupta (Died)
Allahabad High Court · (2016) 119 ALR 752 : (2016) 3 ARC 255 : (2017) 134 RD 314
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts22 Aug 2016Disposed Off
Smt. Rekha Singhal - Revisionist @HASH Smt. Rekha Choubey - Opposite Party
Allahabad High Court · (2016) 3 ARC 565