High Courts24 Aug 2016Dismissed
Radhey Shyam Mishra Vs IVth Additional District Judge, Gonda
Allahabad High Court · (2016) 8 ADJ 735 : (2016) 151 FLR 228
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 48 of 153
High Courts24 Aug 2016Allowed
Mahesh Tiwari Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 856 : (2016) 9 ADJ 586 : (2016) 167 AIC 888
Criminal Procedure Code, 1973 (CrPC) — Section 193, 202, 482Penal Code, 1860 (IPC) — Section 193
High Courts24 Aug 2016Allowed
Mohd. Iliyas Vs Ram Dulari
Allahabad High Court · (2016) 8 ADJ 457 : (2016) 6 AllWC 5893 : (2016) 119 ALR 192 : (2016) 3 ARC 787 : (2016) 133 RD 747
Limitation Act, 1963 — Article 54, 15Specific Relief Act, 1963 — Section 12, 15
High Courts24 Aug 2016Allowed
State of U.P. Vs State Public Service Tribunal, U.P.
Allahabad High Court · (2016) 9 ADJ 418 : (2016) 4 UPLBEC 2778
Constitution of India, 1950 — Article 226
High Courts24 Aug 2016Allowed
Vodafone South Limited Vs State of Uttar Pradesh
Allahabad High Court · (2016) 9 ADJ 249
Uttar Pradesh General Clauses Act, 1904 — Section 21Uttar Pradesh Municipal Corporation Act, 1959 — Section 172(a) (ja), 192, 219, 277, 540(1), 544, 550
High Courts24 Aug 2016Dismissed
Vinod Kumar Parihar Vs State of Uttar Pradesh
Allahabad High Court · (2017) ACD 96 : (2016) 96 ACrC 916 : (2016) 9 ADJ 154 : (2016) 167 AIC 863 : (2017) 1 BC 167 : (2016) 4 CriCC 677 : (2016) 3 DCR 605 : (2016) 3 MadWNCri 172 : (2017) 1 NIJ 75
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts24 Aug 2016Dismissed
Sandeep Pandey Vs State of Uttar Pradesh
Allahabad High Court · (2016) 9 ADJ 120 : (2016) 6 AllLJ 97 : (2016) 119 ALR 546
High Courts24 Aug 2016Dismissed
M/s. Prema Construction Vs Assistant Commissioner
Allahabad High Court · (2016) 9 ADJ 83 : (2016) 119 ALR 347
Constitution of India, 1950 — Article 226
High Courts24 Aug 2016Dismissed
Sarojini Devi Vs State of Uttar Pradesh
Allahabad High Court · (2016) 8 ADJ 705 : (2016) 6 AllLJ 113 : (2017) 1 AllWC 861 : (2016) 133 RD 215
Uttar Pradesh Gram Panchayat and Zila Panchayat Act, 1961 — Section 63, 64, 65, 65-57, 66, 67, 68Uttar Pradesh Zila Panchayats (Formation of Committees) Rules, 1997 — Rule 18
High Courts24 Aug 2016Partly Allowed
Abhishek Kumar Singh Vs State of Uttar Pradesh
Allahabad High Court · (2016) 9 ADJ 164
Constitution of India, 1950 — Article 226
High Courts24 Aug 2016Partly Allowed
Vijai Nandan Srivastava Vs State of Uttar Pradesh
Allahabad High Court · (2016) 97 ACrC 116 : (2016) 9 ADJ 98
Penal Code, 1860 (IPC) — Section 302
High Courts24 Aug 2016Allowed
Shyamdhar Pandey - Applicant @HASH State of U.P. - Opposite Party
Allahabad High Court · (2016) 97 ACrC 111
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 304, Section 308, Section 323, Section 325, Section 34, Section 436, Section 452, Section 504, Section 506
High Courts24 Aug 2016Dismissed
Imrana Vs Dilshad
Allahabad High Court · (2016) 9 ADJ 493
Penal Code, 1860 (IPC) — Section 328, 511
High Courts24 Aug 2016Allowed
Mohd. Ashraf Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 774 : (2017) 3 AllLJ 162
Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34, Section 392, Section 412
High Courts24 Aug 2016Dismissed
Amarjeet Vs Board of Revenue Alld.
Allahabad High Court · (2016) 133 RD 8
High Courts24 Aug 2016Dismissed
Mohd. Irfan Vs State of U.P.
Allahabad High Court · (2016) 8 ADJ 332 : (2016) 5 AllLJ 722 : (2016) 4 UPLBEC 3033
Constitution of India, 1950 - Article 226
High Courts24 Aug 2016Dismissed
Suresh Chandra Vs State of U.P.
Allahabad High Court · (2016) 9 ADJ 11 : (2016) 6 AllLJ 82 : (2017) LIC 204 : (2016) 3 UPLBEC 2430
Constitution of India, 1950 - Article 226
High Courts23 Aug 2016Dismissed
Dheeri Singh Vs Ramesh Chandra
Allahabad High Court · (2017) 121 ALR 589 : (2017) 134 RD 556
Constitution of India, 1950 - Article 226
High Courts23 Aug 2016Disposed Off
Nilam Devi Vs State of U.P.
Allahabad High Court · (2016) 9 ADJ 488 : (2016) 119 ALR 771 : (2017) 134 RD 319
Constitution of India, 1950 — Article 226
High Courts23 Aug 2016Allowed
Ram Gopal Vs State of Uttar Pradesh
Allahabad High Court · (2016) 97 ACrC 136 : (2016) 11 ADJ 4 : (2016) 9 ADJ 71
Penal Code, 1860 (IPC) — Section 302, 34