High Courts29 Aug 2016Disposed Off
Bennet Castelino Vs State of Uttar Pradesh
Allahabad High Court · (2016) 9 ADJ 206 : (2016) 5 AllLJ 787 : (2016) 3 Crimes 530
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 47 of 153
High Courts29 Aug 2016Disposed Off
Bhanu Pratap Singh Vs S.D.M. Ramsanehi Ghat Barabanki
Allahabad High Court · (2016) 133 RD 202
Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229 B
High Courts29 Aug 2016Allowed
Shri Shobhit Nigam Vs Smt. Batulan
Allahabad High Court · (2017) 2 ADJ 507 : (2016) 10 ADJ 230 : (2016) 6 AllLJ 484 : (2017) 1 AllWC 1082 : (2017) 120 ALR 125 : (2016) 119 ALR 826 : (2016) 3 ARC 460
Provincial Small Cause Courts Act, 1887 — Section 15
High Courts29 Aug 2016Partly Allowed
Munshi Lal Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 852 : (2016) 9 ADJ 320
Penal Code, 1860 (IPC) — Section 304
High Courts29 Aug 2016Allowed
Chandra Kumar Jain Vs Post Master, Head Post Office Forizabad
Allahabad High Court · (2017) 170 AIC 954 : (2017) 120 ALR 15 : (2016) 3 ARC 433 : (2017) 2 CivCC 164 : (2017) 134 RD 448
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)(a), 20(c)
High Courts29 Aug 2016Dismissed
Ankush Jain Vs State of U.P.
Allahabad High Court · (2016) 10 ADJ 9 : (2017) 2 AllLJ 46
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts27 Aug 2016Dismissed
Mahabir Vs State of U.P.
Allahabad High Court · (2017) 99 ACrC 124
Criminal Misc. Application No. 12411 of 1991
High Courts26 Aug 2016Dismissed
Raghu Vir Singh Vs State of Uttar Pradesh
Allahabad High Court · (2017) 98 ACrC 814
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401
High Courts26 Aug 2016Allowed
Samar Bahadur Yadav Vs State of Uttar Pradesh
Allahabad High Court · (2016) 9 ADJ 79 : (2016) 133 RD 353
Constitution of India, 1950 — Article 226
High Courts26 Aug 2016Dismissed
U.P.S.R.T.C. Vs Kundan Singh
Allahabad High Court · (2016) 9 ADJ 500
Constitution of India, 1950 — Article 226
High Courts26 Aug 2016Dismissed
Ali Ahmad Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 208 : (2016) 9 ADJ 722
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 302
High Courts26 Aug 2016Dismissed
Braj Pal Vs State of Uttar Pradesh
Allahabad High Court · (2016) 9 ADJ 143 : (2016) 6 AllLJ 56
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302
High Courts26 Aug 2016Disposed Off
Kusum Lata Agarwal Vs 1st Addl Distt Judge Lko.
Allahabad High Court · (2016) 119 ALR 711 : (2016) 3 ARC 253
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 22
High Courts26 Aug 2016Partly Allowed
Santosh Vs State of Uttar Pradesh
Allahabad High Court · (2016) 97 ACrC 218 : (2016) 9 ADJ 40 : (2017) 1 DMC 497
Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts26 Aug 2016Dismissed
Raeesh Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 189 : (2016) 9 ADJ 544
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302, 34
High Courts26 Aug 2016Allowed
Vishal Jaiswal Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 802 : (2016) 9 ADJ 507 : (2016) 6 AllLJ 255
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts26 Aug 2016Partly Allowed
Ram Awadh Pandey and Others - Appellants @HASH State of U.P
Allahabad High Court · (2016) 97 ACrC 233 : (2016) 10 ADJ 535
Penal Code, 1860 (IPC) - Part II, Section 100, Section 101, Section 102, Section 103, Section 104, Section 105, Section 106, Section 148, Section 149, Section 149, Section 302, Section 304, Section 323, Section 325, Section 96, Section 97, Section 98
High Courts26 Aug 2016Allowed
Maya Devi Vs Vipin Kumar Kushwaha
Allahabad High Court · (2017) 120 ALR 98 : (2016) 3 ARC 474 : (2017) 134 RD 483
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts26 Aug 2016Dismissed
Babbal Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 687 : (2016) 9 ADJ 393
Penal Code, 1860 (IPC) — Section 148, 149, 149, 302, 307, 504, 506
High Courts24 Aug 2016Dismissed
Ram Laut Vs State of U.P.
Allahabad High Court · (2017) 134 RD 24
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 122-B