High Courts25 Jul 2014
Tarannum Naseem Vs Union of India
Allahabad High Court · (2014) 9 ADJ 530 : (2014) 107 ALR 131 : (2014) 6 AWC 5464
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 71 of 166
High Courts25 Jul 2014Dismissed
Rameshwar Singh Vs Union of India
Allahabad High Court · (2014) 07 AHC CK 0127
High Courts25 Jul 2014Dismissed
Lakhan Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 3300
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 299
High Courts25 Jul 2014
Commissioner of Income Tax Vs E.C.C. Project Pvt. Ltd.
Allahabad High Court · (2015) 374 ITR 44
Income Tax Act, 1961 - Section 143(3), 271, 271(1)(c), 271B, 44AB
High Courts24 Jul 2014
Committee of Management Vs State of U.P.
Allahabad High Court · (2014) 106 ALR 610 : (2015) 1 AWC 706 : (2014) 4 ESC 1923 : (2014) 3 UPLBEC 2219
Uttar Pradesh Intermediate Education Act, 1921 — Section 16A, 16A, 16A(7), 16A(7), 16B
High Courts24 Jul 2014
Ram Sewak Giri Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 283 : (2014) 6 AWC 5920 : (2014) 4 ESC 2241
Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(7)
High Courts24 Jul 2014
Piyush Kumar Srivastava Vs Leprosy Mission Trust India
Allahabad High Court · (2014) 106 ALR 657 : (2014) 5 AWC 5234
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts24 Jul 2014
Sharad Chandra Garg Vs State of U.P.
Allahabad High Court · (2014) 10 ADJ 137
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 120B, 420
High Courts24 Jul 2014
Allahabad Gram Udyog Seva Sansthan Vs Commissioner, Commercial Tax
Allahabad High Court · (2014) 11 ADJ 627 : (2014) 74 VST 449
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 47 Rule 1Income Tax Act, 1961 — Section 254, 254(2)Uttar Pradesh Trade Tax Act, 1948 — Section 18, 21, 22, 28B, 3
High Courts24 Jul 2014Disposed Off
Ram Naresh Vs State of U.P.
Allahabad High Court · (2014) 124 RD 592
High Courts24 Jul 2014Allowed
State of U.P. Vs 1st A.D.J.
Allahabad High Court · (2014) 7 ADJ 107 : (2014) 106 ALR 787 : (2014) 6 AWC 5461
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Section 5Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(8), 22
High Courts24 Jul 2014
Vinod Kumar Gupta Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 761 : (2014) 6 AWC 5477
High Courts24 Jul 2014
Kishan Lal Pathak Vs U.P.S.R.T.C.
Allahabad High Court · (2014) 106 ALR 642 : (2014) 6 AWC 5470 : (2014) 4 ESC 2119 : (2014) 143 FLR 937 : (2014) 3 UPLBEC 2577
Constitution of India, 1950 — Article 300APayment of Gratuity Act, 1972 — Section 4Road Transport Corporations Act, 1950 — Section 34
High Courts24 Jul 2014Disposed Off
Prachi Gupta Vs State of U.P.
Allahabad High Court · (2014) 124 RD 577
Uttar Pradesh Land Revenue Act, 1901 — Section 143Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143
High Courts24 Jul 2014
Aziz Ullah Vs Dakshinanchal Vidyut Vitaran Nigam Limited
Allahabad High Court · (2014) 8 ADJ 313 : (2015) 1 AWC 151 : (2014) 33 ESC 2264 : (2014) 3 UPLBEC 2566
Constitution of India, 1950 — Article 226
High Courts24 Jul 2014
Hira Khan Vs Vice-Chancellor, University of Allahabad
Allahabad High Court · (2014) 8 ADJ 219 : (2014) 4 ESC 1947
High Courts24 Jul 2014
Santosh Bind Vs State of U.P.
Allahabad High Court · (2014) 87 ALLCC 130
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts24 Jul 2014
Satyadeo Vs Ram Chandar
Allahabad High Court · (2014) 106 ALR 275 : (2014) 125 RD 527
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts23 Jul 2014Allowed
Pramod Kumar Pandey Vs U.P. State Food and Essential Commodities Corp.
Allahabad High Court · (2014) 7 ADJ 355 : (2014) 6 ALJ 167
Public Accountants Defaults Act, 1850 — Section 1, 2, 3, 4, 5
High Courts23 Jul 2014
Usha Singh Vs Gyan Perkash
Allahabad High Court · (2014) 106 ALR 285 : (2014) 125 RD 532
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100