High Courts31 Jul 2014
Hindustan Construction Company Ltd. Vs U.P. Jal Nigam and Others
Allahabad High Court · (2015) 1 AWC 177
Constitution of India, 1950 — Article 14, 19(1)(g), 226
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 69 of 166
High Courts30 Jul 2014
Bharat Petroleum Corpn. Ltd. Vs Rent Control and Eviction Officer/City Magistrate
Allahabad High Court · (2014) 9 ADJ 8 : (2015) 110 ALR 177
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(1)(g)
High Courts30 Jul 2014Allowed
Manphool Vs U.P. Jal Nigam
Allahabad High Court · (2014) 7 ADJ 517 : (2015) 1 AWC 457
High Courts30 Jul 2014Dismissed
Ramakant Paswan Vs Indian Oil Corporation Ltd.
Allahabad High Court · (2014) 7 ADJ 284 : (2014) 106 ALR 664 : (2014) 6 AWC 5467
Constitution of India, 1950 — Article 14, 19(1)(g)
High Courts30 Jul 2014
Hitendra Jain Vs Vimal Kumar Tripathi
Allahabad High Court · (2014) 106 ALR 632 : (2014) 5 AWC 5333
High Courts30 Jul 2014Allowed
Ram Pujan Singh Vs State of U.P.
Allahabad High Court · (2014) 124 RD 555
Constitution of India, 1950 — Article 14
High Courts30 Jul 2014
Jagran Prakashan Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (2014) 367 ITR 534
Evidence Act, 1872 — Section 114Gift Tax Act, 1958 — Section 4(1)(c), 4(10)(c)Income Tax Act, 1961 — Section 139, 142, 142(1), 143, 143(1)(a)
High Courts30 Jul 2014
Gajendra Vs State of Uttar Pradesh
Allahabad High Court · (2014) 3 ACR 3299 : (2014) 87 ALLCC 192
High Courts29 Jul 2014
Baij Nath Saroj Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 229 : (2014) 33 ESC 2251
High Courts28 Jul 2014Allowed
Rashtriya Shikshatmak and Kalatmak Vidyalaya Vs Board of Revenue U.P.
Allahabad High Court · (2014) 07 AHC CK 0320
Limitation Act, 1963 — Section 5Transfer of Property Act, 1882 — Section 52Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198, 198(1)(i-a), 198(2), 198(4), 198(6)(a)
High Courts28 Jul 2014Dismissed
Susheel Kumar Gupta Vs State of U.P.
Allahabad High Court · (2014) 07 AHC CK 0319
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 9Constitution of India, 1950 — Article 14, 21Uttar Pradesh Land Revenue Act, 1901 — Section 192, 195, 196, 34
High Courts28 Jul 2014Partly Allowed
Intazar Ali Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 56
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 10(7), 13, 13(2), 14A, 16
High Courts28 Jul 2014Dismissed
Rais Ahmad Vs Board of Revenue U.P.
Allahabad High Court · (2014) 9 ADJ 461 : (2014) 5 AWC 5230 : (2014) 124 RD 810
Transfer of Property Act, 1882 — Section 106, 111, 111(a)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 132, 197, 197(2), 198(4), 198(5)
High Courts28 Jul 2014Dismissed
Rakesh Pal Vs State
Allahabad High Court · (2014) 3 ACR 3049 : (2015) 2 ALJ 490
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 313, 433Prevention of Food Adulteration Act, 1954 — Section 11, 13, 13(2), 14A, 16(1)
High Courts28 Jul 2014
Manoj Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 3531 : (2014) 8 ADJ 293
Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 2(1), 2(k), 20, 49Juvenile Justice Act, 1986 — Section 2(1), 2(h), 7
High Courts28 Jul 2014Dismissed
State of U.P. Vs Parvez
Allahabad High Court · (2014) 3 ACR 2906 : (2014) 7 ADJ 596 : (2014) 6 ALJ 130 : (2014) 87 ALLCC 141 : (2015) 2 Crimes 74
Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 25
High Courts28 Jul 2014Dismissed
Mamta Singh Vs Addl. District and Sessions Judge
Allahabad High Court · (2014) 106 ALR 172 : (2014) 125 RD 426
Court Fees Act, 1870 — Section 7
High Courts28 Jul 2014
Rathi Industries Ltd. Vs State of U.P.
Allahabad High Court · (2014) 7 ADJ 602 : (2014) 76 VST 80
Constitution of India, 1950 — Article 226Uttar Pradesh Trade Tax Act, 1948 — Section 21, 4-A
High Courts28 Jul 2014Dismissed
Omkar Vs State of U.P.
Allahabad High Court · (2015) 1 ACR 285 : (2014) 87 ALLCC 86
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 323
High Courts28 Jul 2014
Zahir Vs Shimbhoo
Allahabad High Court · (2014) 8 ADJ 306
Evidence Act, 1872 — Section 137, 17, 4, 54, 63Uttar Pradesh Land Revenue Act, 1901 — Section 34Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B