High Courts11 Nov 2014
Radheyshayam Vs Board of Revenue
Allahabad High Court · (2015) 126 RD 24
Uttar Pradesh Land Revenue Act, 1901 — Section 57Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229-B
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 23 of 166
High Courts11 Nov 2014
Brown and Sharpe Inc. Vs Commissioner of Income Tax
Allahabad High Court · (2015) 281 CTR 91 : (2014) 369 ITR 704
Companies Act, 1956 — Section 591Income Tax Act, 1961 — Section 143(3), 260A, 32(1)
High Courts11 Nov 2014
Vinod and Others Vs Dy. Director of Consolidation and Others
Allahabad High Court · (2015) 126 RD 198
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20(1)
High Courts11 Nov 2014
Ram Roop and Others Vs D.D.C. and Others
Allahabad High Court · (2015) 126 RD 186
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 18, 205, 9
High Courts11 Nov 2014
Commissioner of Central Excise Vs HCL Technologies
Allahabad High Court · (2015) 33 GSTR 288 : (2015) 37 STR 716 : (2015) 82 VST 488
High Courts11 Nov 2014
Shakeel Ahmad Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 3361 : (2014) 11 ADJ 593 : (2015) 88 ALLCC 386
Criminal Procedure Code, 1973 (CrPC) — Section 313, 367, 391Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302, 376
High Courts11 Nov 2014
Dukhit and Others Vs A.D.C. and Others
Allahabad High Court · (2015) 126 RD 307
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)
High Courts11 Nov 2014
Phailu etc. Vs Dy. Director of Consolidation Sonbhadra and Others
Allahabad High Court · (2015) 126 RD 317
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 9, 9A(2)
High Courts11 Nov 2014
Rama Shanker Vs D.D.C.
Allahabad High Court · (2015) 126 RD 322
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20
High Courts11 Nov 2014
Shyama Devi Vs Consolidation Officer and Others
Allahabad High Court · (2015) 126 RD 320
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 41Uttar Pradesh Land Revenue Act, 1901 — Section 191
High Courts11 Nov 2014
Loknath Shukla Vs Board of Revenue and Others
Allahabad High Court · (2015) 126 RD 313
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 15(5), 198, 229-B, 331(3), 333
High Courts11 Nov 2014
National Insurance Company Ltd. Vs Leela
Allahabad High Court · (2015) 2 ACC 9 : (2016) ACJ 478 : (2014) 11 ADJ 164 : (2015) 3 ALJ 347 : (2015) 108 ALR 583
Motor Vehicles Act, 1988 — Section 140, 145(c), 147, 147(1)(b)(ii), 166(1)
High Courts11 Nov 2014
Union of India Vs Kalpana Chaturvedi and Others
Allahabad High Court · (2015) 2 ACC 179 : (2014) 11 ADJ 186 : (2015) 3 ALJ 31 : (2015) 108 ALR 612
Evidence Act, 1872 — Section 114Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 123, 123(c), 123(c)(2), 124, 124A
High Courts11 Nov 2014
Satya Prakash Soni Vs Chairman/M.D., N.T.P.C. and Others
Allahabad High Court · (2015) 144 FLR 254
Constitution of India, 1950 — Article 226
High Courts11 Nov 2014
Hari Babu and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 109 ALR 290
Constitution of India, 1950 — Article 226
High Courts11 Nov 2014
Insaf Ali and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 108 ALR 680 : (2015) 126 RD 160
Transfer of Property Act, 1882 — Section 52
High Courts11 Nov 2014
Lakhpati Vs Dy. Director of Consolidation and Others
Allahabad High Court · (2015) 126 RD 178
Uttar Pradesh Land Revenue Act, 1901 — Section 34
High Courts11 Nov 2014
Chandra Pal Vs D.D.C.
Allahabad High Court · (2015) 126 RD 138
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9, 9A(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176, 229, 229-B
High Courts11 Nov 2014
Noor Jahan Begum and Others Vs Union of India and Others
Allahabad High Court · (2015) 1 ADJ 224 : (2015) 108 ALR 745 : (2015) 1 AWC 978
Constitution of India, 1950 — Article 226