High Courts13 Nov 2014
Gopal Gupta Vs Kajal Nigam and Others
Allahabad High Court · (2015) 109 ALR 526 : (2015) 127 RD 483
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), 151 — Transfer of Property Act, 1882 - Section 52
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 21 of 166
High Courts13 Nov 2014
Ghaziabad Development Authority Vs Kashi Ram and Others
Allahabad High Court · (2015) 3 ADJ 428 : (2015) 3 ALJ 638 : (2015) 109 ALR 61 : (2015) 127 RD 239 : (2015) 1 UPLBEC 240
Land Acquisition Act, 1894 — Section 18, 4, 4(1), 6(1), 9Registration Act, 1908 — Section 57
High Courts13 Nov 2014
Self Finance Colleges Welfare Association and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 11 ADJ 190 : (2015) 1 AWC 1012 : (2015) 1 ESC 385 : (2014) 4 UPLBEC 3339
Constitution of India, 1950 — Article 14
High Courts13 Nov 2014Dismissed
Shiv Pujan and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2015) 109 ALR 565 : (2015) 127 RD 493
High Courts13 Nov 2014
Prabhawati Devi and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ACR 24 : (2015) 89 ALLCC 156
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 500, 506
High Courts13 Nov 2014
Commissioner of Central Excise Vs Goverdhan Transformer Udyog Pvt. Ltd.
Allahabad High Court · (2014) 11 ADJ 316 : (2015) 49 GST 185 : (2015) 37 STR 161
Finance Act, 1994 — Section 67
High Courts13 Nov 2014
Israwati Vs Additional Commissioner Judicial and Others
Allahabad High Court · (2014) 11 ADJ 410 : (2015) 1 ALJ 750 : (2015) 1 ESC 500
High Courts13 Nov 2014
Gaurav Kumar Vs State of U.P. and Others
Allahabad High Court · (2014) 11 ADJ 358 : (2015) 1 ALJ 558 : (2015) 108 ALR 273 : (2015) 2 AWC 1403 : (2015) 1 ESC 381 : (2015) 145 FLR 798 : (2015) 2 LLJ 47
High Courts13 Nov 2014
Ram Autar Yadav Vs Board of Revenue
Allahabad High Court · (2015) 126 RD 18
Evidence Act, 1872 — Section 50Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229-B
High Courts13 Nov 2014
Vinod Kumar Yadav and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ADJ 547 : (2015) 1 AWC 210 : (2015) 2 ESC 1073 : (2014) 4 UPLBEC 3344
Constitution of India, 1950 — Article 14
High Courts13 Nov 2014
Munni Lal Vs State of U.P. and Others
Allahabad High Court · (2014) 11 ADJ 440 : (2015) 3 ALJ 468 : (2015) 1 AWC 402 : (2015) 5 FLT 315 : (2015) 126 RD 288
Constitution of India, 1950 — Article 21, 226, 32, 48A, 51AMines and Minerals (Development and Regulation) Act, 1957 — Section 15
High Courts13 Nov 2014
Jai Prakash Maurya Vs State of U.P. and Others
Allahabad High Court · (2015) 2 ADJ 266 : (2015) 89 ALLCC 551
Constitution of India, 1950 — Article 145, 21, 32Criminal Procedure Code, 1973 (CrPC) — Section 438, 482Penal Code, 1860 (IPC) — Section 323, 406, 494, 504
High Courts13 Nov 2014
Usha Dixit and Others Vs Javed
Allahabad High Court · (2015) 108 ALR 523
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12
High Courts13 Nov 2014
Dinesh Chandra Gaur Vs Abhay Sood and Others
Allahabad High Court · (2014) 11 ADJ 215 : (2015) 2 ALJ 76 : (2015) 108 ALR 311 : (2015) 126 RD 755
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 151Constitution of India, 1950 — Article 226Court Fees Act, 1870 — Section 7
High Courts13 Nov 2014
Ambika Prasad Vs State of U.P. and Others
Allahabad High Court · (2015) 108 ALR 300
High Courts13 Nov 2014
Ravi Kumar Vs Union of India and Others
Allahabad High Court · (2015) 1 ADJ 599 : (2015) 2 ALJ 161 : (2015) 109 ALR 299 : (2015) 2 AWC 1152 : (2015) 127 RD 367
Constitution of India, 1950 — Article 14, 19(6), 39(b)
High Courts12 Nov 2014
Baleshwar Singh Vs K.P. Singh
Allahabad High Court · (2014) 11 ADJ 161 : (2015) 108 ALR 136
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106, 116
High Courts12 Nov 2014
Manbodh Prasad Vs State of U.P.
Allahabad High Court · (2014) 11 AHC CK 0246
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 408, 419, 420
High Courts12 Nov 2014
Kunwar Mohan Rakesh Vs Kunwar Mukul Rakesh
Allahabad High Court · (2014) 10 ADJ 592 : (2015) 2 ALJ 267 : (2015) 108 ALR 378 : (2015) 126 RD 811
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r), Order 9 Rule 9, 151Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts12 Nov 2014
Ku. Sadhna Vs State of U.P.
Allahabad High Court · (2014) 11 ADJ 381 : (2015) 1 ALJ 534 : (2015) 109 ALR 176
Constitution of India, 1950 — Article 15, 330, 341, 341(1), 341(2)