High Courts14 Sept 2011Disposed Of
Shesh Mani Bhutt Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0310
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 74 of 231
High Courts14 Sept 2011Disposed Of
Iqbal Ahmad Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0306
High Courts14 Sept 2011Allowed
Imrat Vs State of U.P.and others
Allahabad High Court · (2011) 09 AHC CK 0296
Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198, 337
High Courts14 Sept 2011Disposed Of
Mandhata Sharma Vs State of U.P.and others
Allahabad High Court · (2011) 09 AHC CK 0257
High Courts14 Sept 2011Dismissed
Shiv Devi (Smt.) and others Vs Sharda Devi and others
Allahabad High Court · (2011) 09 AHC CK 0254
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts14 Sept 2011Dismissed
Krishna Kant Patel Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0155
Constitution of India, 1950 — Article 14, 16
High Courts14 Sept 2011Dismissed
Smt. Arti Srivastava and others Vs Additional Commissioner (Judicial), Gorakhpur Mandal, Gorakhpur and others
Allahabad High Court · (2012) 1 AWC 982 : (2011) 114 RD 395
Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 171
High Courts14 Sept 2011Allowed
Shambhu Rai and Others Vs State of U.P.
Allahabad High Court · (2011) 09 AHC CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 313, 319, 82, 83Penal Code, 1860 (IPC) — Section 307, 324, 34, 450
High Courts14 Sept 2011
Committee of Management, Vikram Singh Ram Swaroop Memorial Uchchtar and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 9 ADJ 667 : (2011) 6 AWC 5952 : (2012) 132 FLR 7 : (2011) 114 RD 760
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 157A
High Courts14 Sept 2011Dismissed
V.M. Singh Vs Feroze Varun Gandhi
Allahabad High Court · (2011) 09 AHC CK 0080
Allahabad High Court Rules, 1952 — Rule 3Civil Procedure Code, 1908 (CPC) — Order 7 Rule 16Constitution of India, 1950 — Article 141, 173
High Courts14 Sept 2011Allowed
Smt. Tara Devi and Another Vs State of U.P.
Allahabad High Court · (2011) 09 AHC CK 0079
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 389, 436, 439Dowry Prohibition Act, 1961 — Section 3, 4
High Courts14 Sept 2011
Moh. Idriesh Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0037
High Courts14 Sept 2011Allowed
Gaurav Sharma Vs State of U.P. and Others
Allahabad High Court · (2012) 4 AWC 3894
Arms Act, 1959 — Section 10, 12, 13, 13(2A), 14Constitution of India, 1950 — Article 21
High Courts14 Sept 2011
Ram Prasad Gupta Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0028
High Courts14 Sept 2011Dismissed
Dharmendra Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 3409 : (2011) 1 RCR(Criminal) 309
Criminal Law (Amendment) Act — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts14 Sept 2011Dismissed
Manish Singh Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 3518
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts14 Sept 2011
Agarwal Paper Mart Vs Addl. Commissioner, Commercial Tax and Others
Allahabad High Court · (2011) 188 ECR 235
High Courts13 Sept 2011Dismissed
Netra Pal Singh Sisodia Vs Sri Dinesh Chandra Kannaujia, Director S.C.E.R. Jbtc. Lko.
Allahabad High Court · (2011) 09 AHC CK 0482
High Courts13 Sept 2011
Shivraj Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0480
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts13 Sept 2011Dismissed
Smt. Prem Kumari Vs Board of Revenue, U.P., Lucknow and others
Allahabad High Court · (2012) 1 AWC 174 : (2011) 114 RD 414