High Courts15 Sept 2011
Ram Naresh Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0392
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 73 of 231
High Courts15 Sept 2011Dismissed
Smt. Babita Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0371
High Courts15 Sept 2011
Krishna Pal Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0226
High Courts15 Sept 2011
Gajraj and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0225
High Courts15 Sept 2011
Commissioner of Income Tax I Lko. Vs Indo Gulf Fertilizers Ltd.
Allahabad High Court · (2011) 09 AHC CK 0186
Income Tax Act, 1961 — Section 260A, 260A(1), 260A(2), 260A(3), 260A(4)
High Courts15 Sept 2011Dismissed
Fareed Mahfooz Qidwai Vs The Speaker U.P. Legislative Assembly and Another
Allahabad High Court · (2011) 10 ADJ 857
Constitution of India, 1950 — Article 101(2), 101(3), 101(4), 102(1), 102(2)General Clauses Act, 1897 — Section 3(56), 3(65)
High Courts15 Sept 2011
C.P. Lallan Singh and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0083
High Courts15 Sept 2011Dismissed
Modern Rice Mill Vs Mvvnl and Another
Allahabad High Court · (2011) 09 AHC CK 0082
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 127
High Courts15 Sept 2011
Smt. Sadhana Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0061
High Courts15 Sept 2011Allowed
Rajendra Prasad Vs Indian Oil Corporation Ltd. and Another
Allahabad High Court · (2011) 09 AHC CK 0058
High Courts14 Sept 2011
Dinesh Handloom Factory and Another Vs State Bank of India and Another
Allahabad High Court · (2011) 09 AHC CK 0510
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts14 Sept 2011
Ajay Agarwal Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0509
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts14 Sept 2011
Vinod Kumar Agarwal and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0508
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts14 Sept 2011
Pankaj Rai Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0507
High Courts14 Sept 2011Allowed
Satyadeo Baghele and Another Vs State of U.P.
Allahabad High Court · (2011) 11 ADJ 334
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374(2)Penal Code, 1860 (IPC) — Section 395, 397, 412
High Courts14 Sept 2011
Bhupendra Pati Mishra Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0408
High Courts14 Sept 2011Dismissed
Committee of Management, Seth Basudeo Sahai Inter College, Kannauj Vs State of U.P. and Others
Allahabad High Court · (2011) 10 ADJ 831 : (2012) 1 AWC 1048 : (2012) 132 FLR 7
Constitution of India, 1950 — Article 226
High Courts14 Sept 2011Dismissed
Pankaj Tyagi Vs State of U.P. and Another
Allahabad High Court · (2011) 09 AHC CK 0352
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 52, 53, 6, 6(2)
High Courts14 Sept 2011Dismissed
Hansraj Vs State of U.P. and Another
Allahabad High Court · (2011) 09 AHC CK 0342
Constitution of India, 1950 — Article 136Negotiable Instruments Act, 1881 (NI) — Section 147
High Courts14 Sept 2011
Ghanshyam Gupta Vs United India Insurance Co. Ltd. and Others
Allahabad High Court · (2012) ACJ 2289 : (2013) 5 ALLMR 29
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 149(2), 168, 174