High Courts19 Feb 2008Dismissed
Smt. Prema Devi Vs State of U.P. and Others
Allahabad High Court · (2008) 2 AWC 1503 : (2008) 2 UPLBEC 1491
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 138 of 158
High Courts19 Feb 2008Allowed
Radhe Shyam Vs District Inspector of Schools and Others
Allahabad High Court · (2008) 117 FLR 270
High Courts18 Feb 2008Dismissed
Radhey Shyam Vs State of U.P.
Allahabad High Court · (2008) 2 AWC 1921 : (2008) 2 UPLBEC 1468
Uttar Pradesh Panchayat Raj Act, 1947 — Section 5A, 95(1)(g)
High Courts18 Feb 2008
Deo Dutta Vs Central Bureau of Investigation
Allahabad High Court · (2008) 2 ACR 1966
Constitution of India, 1950 — Article 226Income Tax Act, 2000 — Section 65Penal Code, 1860 (IPC) — Section 120B, 167, 420, 477A
High Courts18 Feb 2008Disposed Of
Sri Karodi and Another Vs Dasai and Another
Allahabad High Court · AIR 2008 All 100 : (2008) 2 AWC 1569 : (2008) 3 CivCC 633 : (2009) 5 RCR(Civil) 41
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts18 Feb 2008Dismissed
Ram Chandra Prasad Srivastava and Others Vs Kalika and Others
Allahabad High Court · (2008) 2 AWC 2086 : (2008) 105 RD 36
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Feb 2008Dismissed
Committee of Management, Shri Swami Gokulanand Purvamadhyamik Vidhyalaya and Ram Chandra Yadav Vs Assistant Registrar, Firms Societies and Chits and Others
Allahabad High Court · (2008) 6 AWC 6504
Constitution of India, 1950 — Article 141, 226Registration Act, 1908 — Section 4
High Courts18 Feb 2008Dismissed
Deo Datta Vs Central Bureau of Investigation
Allahabad High Court · (2008) 2 ACR 1966
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 167, 420, 477APrevention of Corruption Act, 1988 — Section 13
High Courts18 Feb 2008Allowed
Ravindra Kumar Yadav Vs Dr. Bheem Rao Ambedkar University and Professor Sugan Anand, Council Institute of Engineering and Technology
Allahabad High Court · (2008) 6 AWC 5964 : (2008) 3 UPLBEC 2172
High Courts18 Feb 2008Dismissed
Salahuddin Vs State of U.P.and Another
Allahabad High Court · (2008) 02 AHC CK 0211
High Courts18 Feb 2008Dismissed
Manju Tripathi Vs State of U.P.and others
Allahabad High Court · (2008) 02 AHC CK 0185
Uttar Pradesh Subordinate Nursing (Non-Gazetted) Services Rules, 1979 — Rule 27
High Courts18 Feb 2008Allowed
Dayanath Pandey Vs State of U.P., Allahabad Bank, Branch Civil Lines and Sanjeev Kumar
Allahabad High Court · AIR 2008 All 103 : (2008) 2 AWC 1255 : (2008) 2 BC 634 : (2008) 2 UPLBEC 1730
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13
High Courts18 Feb 2008Dismissed
Faisal Vs State of U.P.
Allahabad High Court · (2008) 02 AHC CK 0162
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 325
High Courts18 Feb 2008Allowed
Salahuddin Ansari Vs State of U.P. and Others
Allahabad High Court · (2008) 02 AHC CK 0112
Constitution of India, 1950 — Article 311
High Courts18 Feb 2008Allowed
Rekha Dixit and Another Vs State of U.P.and Others
Allahabad High Court · (2008) 02 AHC CK 0109
High Courts18 Feb 2008Dismissed
Swaroop Cold Storage and Another Vs State of U.P. and Others
Allahabad High Court · (2008) 02 AHC CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7
High Courts18 Feb 2008Dismissed
Virendra Kumar Vs State of U.P., Chief Secretary, Law Legal Remembrancer and Asstt. Inspector of Registration
Allahabad High Court · AIR 2008 All 138 : (2008) 6 AWC 5910
Constitution of India, 1950 — Article 311Notaries Act, 1952 — Section 10, 3Registration Act, 1908 — Section 17
High Courts18 Feb 2008Dismissed
State of U.P. and Others Vs Smt. Rama Devi, Km. Rani and Km. Nitu through their mother and natural guardian Smt. Ramadevi
Allahabad High Court · (2008) 2 AWC 1519 : (2008) 117 FLR 442 : (2008) 2 UPLBEC 1270
Penal Code, 1860 (IPC) — Section 307
High Courts18 Feb 2008Dismissed
Daya Ram Vs Smt. Lakshmina and Others
Allahabad High Court · AIR 2008 All 123 : (2008) 2 AWC 1316 : (2008) 104 RD 415
High Courts18 Feb 2008Dismissed
Postal Seals Industrial Co-operative Society Ltd. Vs Employees State Insurance Corporation, The Recovery Officer, Employees State Insurance Corporation and The Inspector/Manager, ESIC
Allahabad High Court · (2008) 6 AWC 5705 : (2008) 117 FLR 521
Employees State Insurance Act, 1948 — Section 75, 82Limitation Act, 1963 — Section 12, 5