High Courts21 Feb 2008Dismissed
Anurag Kumar Pandey Vs State of U.P. and Others
Allahabad High Court · (2008) CriLJ 2181
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 407, 482, 82
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 136 of 158
High Courts21 Feb 2008Allowed
Prashant Chandra Vs Lucknow Golf Club, Lucknow and others
Allahabad High Court · (2008) 02 AHC CK 0169
Specific Relief Act, 1963 — Section 41(h)
High Courts21 Feb 2008Dismissed
Faisal Vs State of U.P.
Allahabad High Court · (2008) 02 AHC CK 0166
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302
High Courts21 Feb 2008Dismissed
Pheru Vs State of U.P.
Allahabad High Court · (2008) 02 AHC CK 0164
Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts21 Feb 2008Dismissed
Altaf Vs State of U.P.
Allahabad High Court · (2008) 02 AHC CK 0147
Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts21 Feb 2008Allowed
Commissioner of Income Tax Vs Pt. Vishwanath Sharma
Allahabad High Court · (2008) 216 CTR 281 : (2009) 316 ITR 419 : (2009) 182 TAXMAN 63
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34Penal Code, 1860 (IPC) — Section 161
High Courts21 Feb 2008Disposed Of
Mauli Moinuddin and Others Vs Sardar Maqbool Hasan and Others
Allahabad High Court · (2008) 2 AWC 1508
Waqf Act, 1995 — Section 83
High Courts21 Feb 2008Allowed
Commissioner of Income Tax Vs Ram Prakash
Allahabad High Court · (2008) 02 AHC CK 0035
Income Tax Act, 1961 — Section 271
High Courts21 Feb 2008
Shamsuddaha alias Shuroo Vs State of U.P.
Allahabad High Court · (2008) 2 ACR 1802
Penal Code, 1860 (IPC) — Section 147, 304, 308, 323, 452
High Courts21 Feb 2008
Talib Khan Vs Additional Commissioner (Administration), Moradabad Division and Others
Allahabad High Court · (2008) 2 AWC 1317 : (2008) 104 RD 458
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 Feb 2008
Rama Shankar Chauhan Vs State of U.P. and Another
Allahabad High Court · (2008) 2 ACR 2265
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts20 Feb 2008
T.B. Anthoni Vs Union of India (UOI)
Allahabad High Court · (2008) 2 ACR 2024
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20B, 23, 50
High Courts20 Feb 2008Dismissed
Satya Prakash Vs Upper Commissioner (II) and Others
Allahabad High Court · (2008) 02 AHC CK 0178
Mental Health Act, 1985 — Section 19, 2(m), 20, 23(3), 3Uttar Pradesh Land Revenue Act, 1901 — Section 219, 33, 39
High Courts20 Feb 2008Dismissed
Shashi Goyal Vs State of U.P.
Allahabad High Court · (2008) 02 AHC CK 0167
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts20 Feb 2008Dismissed
Chunnu alias Ranvijay Singh and another Vs State of U.P.
Allahabad High Court · (2008) 02 AHC CK 0161
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts20 Feb 2008Disposed Of
Mata Deen Vs State of U.P.
Allahabad High Court · (2008) 02 AHC CK 0156
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 316, 323, 34
High Courts20 Feb 2008Dismissed
Massi Vs State of U.P.
Allahabad High Court · (2008) 02 AHC CK 0153
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts20 Feb 2008
B.D. Sharma Vs Smt. Zarina and Others
Allahabad High Court · (2009) ACJ 1205
Motor Vehicles Act, 1988 — Section 2
High Courts20 Feb 2008Allowed
Shri Mainuddin Vs Managing Director, U.P. State Road Transport Corporation, Regional General Manager, U.P. State Road Transport Corporation and Service Manager, U.P. State Road Transport Corporation
Allahabad High Court · (2008) 3 AWC 2290 : (2008) 118 FLR 81 : (2008) 2 UPLBEC 1433
High Courts20 Feb 2008Allowed
U.P. State Brassware Corporation Ltd. Vs Mirza Zahid Beg and Others
Allahabad High Court · (2008) 117 FLR 399