High Courts24 May 2007
Sir Shadi Lal Sugar and General Mills Vs Regional Provident Fund Commissioner
Allahabad High Court · (2008) 5 AWC 4774
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 65 of 130
High Courts24 May 2007Dismissed
Dr. Dinesh Sharma Vs Additional District Judge and Others
Allahabad High Court · (2008) 1 AWC 973
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 43BB
High Courts24 May 2007
Jaganath Singh and Another Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 3321
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts23 May 2007Allowed
Narendra Kumar Vs Nagar Swasth Adhikari
Allahabad High Court · (2008) CriLJ 1520
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts23 May 2007
Sunil Datt Mishra Vs State of U.P. and Others
Allahabad High Court · (2008) 116 FLR 872
High Courts23 May 2007Allowed
The British India Corporation Ltd. (Cawnpore Wollen Mills Br) Vs State of U.P. and Others
Allahabad High Court · (2007) 7 AWC 6774 : (2007) 114 FLR 656
Industrial Disputes Act, 1947 — Section 2
High Courts23 May 2007Allowed
Smt. Monika Marry Hussain Vs State of U.P. and Special Judge (Prevention of Corruption Act)
Allahabad High Court · (2007) 05 AHC CK 0246
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 304, 458, 467, 471Prevention of Corruption Act, 1988 — Section 10, 11, 13, 15, 19
High Courts23 May 2007Dismissed
Mahesh Pratap Shukla Vs Director Personal, BHEL, New Delhi and others
Allahabad High Court · (2007) 05 AHC CK 0235
High Courts23 May 2007Allowed
Devendra Kumar Sinha and others Vs State of U.P. and others
Allahabad High Court · (2007) 05 AHC CK 0208
Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976 — Rule 36
High Courts23 May 2007Partly Allowed
Const. Mamta Yadav and others Vs State of U.P. and others
Allahabad High Court · (2007) 05 AHC CK 0168
Uttar Pradesh Police Act, 1861 — Section 2Uttar Pradesh Police Regulations, 1948 — Regulation 44, 445, 456
High Courts23 May 2007
Pradeep Kumar Chaurasiya Vs State of U.P. and Others
Allahabad High Court · (2007) CriLJ 3876
Criminal Procedure Code, 1973 (CrPC) — Section 311Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 363, 364A, 365
High Courts23 May 2007Allowed
Vijai Shanker Pandey Vs Director of Ayurvedic and Unani Services and State of U.P.
Allahabad High Court · (2008) 5 AWC 4577
Constitution of India, 1950 — Article 226
High Courts23 May 2007Allowed
National Textiles Corporation Vs Presiding Officer, IV Labour Court and Another
Allahabad High Court · (2008) 5 AWC 4538 : (2007) 114 FLR 645
Industrial Disputes Act, 1947 — Section 33C(2)Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts23 May 2007Allowed
Vineet Kumar Vs State of U.P. and Amit Kumar
Allahabad High Court · (2007) CriLJ 3891
Contract Act, 1872 — Section 17Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Evidence Act, 1872 — Section 101, 103, 106, 114, 90A
High Courts22 May 2007Dismissed
Sita Ram and Others Vs A.D.J. Ist Jaunpur and Another
Allahabad High Court · (2007) 4 AWC 3706
Civil Procedure Code, 1908 (CPC) — Section 35(2), 35BContempt of Courts Act, 1971 — Section 2Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 23
High Courts22 May 2007Dismissed
Shyam Narain Singh Vs Ram Singh
Allahabad High Court · (2007) 6 AWC 5495
Limitation Act, 1963 — Article 5Specific Relief Act, 1963 — Section 16, 20Transfer of Property Act, 1882 — Section 54
High Courts22 May 2007
Commissioner of Income Tax Vs Willard India Ltd.
Allahabad High Court · (2008) 302 ITR 221
Income Tax Act, 1961 — Section 256(1)
High Courts22 May 2007
Santosh Kumar Srivastava and Others Vs State
Allahabad High Court · (2008) 1 ACR 411
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 11Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts22 May 2007Allowed
Ghanshyam Das Vs Asha Devi and Another
Allahabad High Court · (2007) 6 AWC 5846
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 14, 16(1), 20(2), 25(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Amendment Act, 1976 — Section 2A
High Courts22 May 2007Dismissed
Shyam Narain Vs Ram Singh
Allahabad High Court · AIR 2007 All 185
Specific Relief Act, 1963 — Section 16, 20Transfer of Property Act, 1882 — Section 54, 91