High Courts25 May 2007
Shri Virendra Bahadur Johri Vs Registrar General, High Court, Registrar (Establishment), High Court and State of Uttar Pradesh
Allahabad High Court · (2007) 5 ADJ 419 : (2008) 5 AWC 4877 : (2007) 2 UPLBEC 1595
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 63 of 130
High Courts25 May 2007Dismissed
Committee of Management, Sri Kachcha Baba Inter College and Others Vs Regional Committee, Pancham Mandal and Others
Allahabad High Court · (2007) 05 AHC CK 0143
Constitution of India, 1950 — Article 226
High Courts25 May 2007Allowed
Ram Narain Singh Vs State of U.P.
Allahabad High Court · (2007) 4 AWC 3382 : (2009) 1 UPLBEC 163
Constitution of India, 1950 — Article 14, 16, 226, 309Industrial Disputes Act, 1947 — Section 25F
High Courts25 May 2007Dismissed
Mrityunjaya Kumar Singh Vs Additional District Judge, Court No. 1 and Others
Allahabad High Court · (2007) 5 ADJ 518 : (2007) 6 AWC 5523 : (2007) 103 RD 167
COMPANIES ACT, 1956 — Section 617Constitution of India, 1950 — Article 101, 191
High Courts25 May 2007
Riyasat, Sarwat Hussain, Akbar Ali and Shakil (In Jail) Vs State of U.P.
Allahabad High Court · (2007) 05 AHC CK 0122
Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27
High Courts25 May 2007Dismissed
Smt. Gayatri Mishra Vs State of U.P. and Others
Allahabad High Court · (2007) CriLJ 3887
Criminal Procedure Code, 1973 (CrPC) — Section 156, 362, 367, 369, 482
High Courts25 May 2007
In Re: Jindal Pipes Limited In Re: Odd and Even Trades and Finance private Limited
Allahabad High Court · (2007) 05 AHC CK 0108
COMPANIES ACT, 1956 — Section 391, 393, 394
High Courts25 May 2007
Prithvi Raj Bhardwaj Vs Secretary, Sugar Industries and Cane Development/Chairman, Governing Body, U.P. Council of Sugar Cane Research, Director, U.P. Council of Sugar Cane Research/Secretary, Governing Body, U.P. Council of Sugar Cane Research and State Government
Allahabad High Court · (2008) 5 AWC 4420 : (2008) 1 UPLBEC 10
Constitution of India, 1950 — Article 12, 226
High Courts25 May 2007
Sushil Kumar Sharma Vs State of U.P. and Others
Allahabad High Court · (2007) 6 AWC 5543 : (2009) 2 UPLBEC 1284
Constitution of India, 1950 — Article 12, 14, 16, 309
High Courts25 May 2007Dismissed
Shikha Srivastava, Rashmi Singh and Bhagwan Das Verma Vs State of U.P. and Uttar Pradesh Public Service Commission
Allahabad High Court · (2007) 5 ADJ 449 : (2007) 4 AWC 3348 : (2007) 2 UPLBEC 1615
Constitution of India, 1950 — Article 14, 16, 17, 223, 225
High Courts25 May 2007Allowed
Sompal and Another Vs Smt. Gayatri Devi
Allahabad High Court · (2007) 4 AWC 3704
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 8 Rule 1
High Courts25 May 2007
Saleem Masood Ali Vs Rasheed Masood
Allahabad High Court · (2007) 05 AHC CK 0083
Representation of the People Act, 1951 — Section 117, 80(1), 81, 86(1)
High Courts25 May 2007Allowed
Rajveer Singh and Others Vs Collector and Others
Allahabad High Court · (2007) 3 UPLBEC 96
Constitution of India, 1950 — Article 16
High Courts25 May 2007Dismissed
Vision 23 Garnets Pvt. Ltd. Vs Smt. Rajesh Devi and State of U.P.
Allahabad High Court · (2007) 7 AWC 7496 : (2007) 115 FLR 421 : (2007) 3 UPLBEC 98
Arbitration Act, 1940 — Section 13Industrial Disputes Act, 1947 — Section 23, 29
High Courts25 May 2007Allowed
Managing Director U.P. State Bridge Corporation Limited and U.P. Bridge Corporation Limited Vs Sri Neeraj Upadhyaya and V.K. Construction Private Limited
Allahabad High Court · (2007) 4 AWC 3840
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 44
High Courts25 May 2007Dismissed
Smt. Vinesh Anand and Others Vs Smt. Kailashwati and Another
Allahabad High Court · (2007) 6 AWC 5880
Arbitration and Conciliation Act, 1996 — Section 30, 34, 37Constitution of India, 1950 — Article 226
High Courts25 May 2007Dismissed
Committee of Management, Sri Kachcha Baba Inter College and Others Vs Regional Committee Pancham Mandal and Others
Allahabad High Court · (2008) 5 AWC 4434
Constitution of India, 1950 — Article 226
High Courts25 May 2007
Raj Mani Tewari Vs State of U.P. and Others
Allahabad High Court · (2008) 5 AWC 4956
Societies Registration Act, 1860 — Section 12DUttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 16A(7), 2, 21
High Courts25 May 2007
Shahroj Anwar Khan Vs State of U.P. and Another
Allahabad High Court · (2007) 5 ADJ 403 : (2007) 6 AWC 5784 : (2007) 114 FLR 862 : (2007) 2 UPLBEC 1582
General Clauses Act, 1897 — Section 16Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 17(1)(a)
High Courts25 May 2007Dismissed
Union of India (UOI) and Another Vs Opium Factory Labour''s Union and Others
Allahabad High Court · (2007) 7 AWC 6999
Industrial Disputes Act, 1947 — Section 33C, 33C(1)