High Courts25 May 2007Allowed
Artherton Mills Company an Unit of N.T.C. (U.P.) Ltd. Vs State of U.P. and others
Allahabad High Court · (2007) 7 AWC 6682
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 62 of 130
High Courts25 May 2007Dismissed
Vijay Singh (D.) by L.Rs. Vs Smt. Munni Devi (D.) by L.Rs. and Others
Allahabad High Court · (2007) 7 AWC 6820
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 114
High Courts25 May 2007Dismissed
Atherton Mills an Unit of National Textile Corporation (U.P.) Ltd. Vs State of U.P.
Allahabad High Court · (2007) 115 FLR 374
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts25 May 2007Dismissed
Mahendra Singh Vs Asha Singh and Others
Allahabad High Court · (2008) 5 AWC 4953
Allahabad High Court Rules, 1952 — Rule 5Constitution of India, 1950 — Article 226, 227Municipalities Act, 1916 — Section 19
High Courts25 May 2007Dismissed
Smt. Janki Devi (D) by L.Rs. and Others Vs Vinod Kumar Jain
Allahabad High Court · (2007) 4 AWC 3409 : (2007) 103 RD 441
Registration Act, 1908 — Section 17
High Courts25 May 2007Disposed Of
Rave Entertainment Private Limited Vs Rave Real Estate Private Limited
Allahabad High Court · (2007) 05 AHC CK 0326
COMPANIES ACT, 1956 — Section 235, 236, 237, 238, 239
High Courts25 May 2007Dismissed
The State of U.P. Vs Bhagwan Singh and Others
Allahabad High Court · (2007) 05 AHC CK 0303
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 120B, 176, 201, 202, 302
High Courts25 May 2007Allowed
The State of U.P. Vs Ram Milan and Others
Allahabad High Court · (2007) 05 AHC CK 0300
Criminal Procedure Code, 1973 (CrPC) — Section 145, 161, 162, 172, 313Evidence Act, 1872 — Section 145, 27, 32Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 379
High Courts25 May 2007Dismissed
Union of India (UOI) Vs Opium Factory Labour''s Union
Allahabad High Court · (2007) 115 FLR 378 : (2008) 1 LLJ 177
Industrial Disputes Act, 1947 — Section 33C
High Courts25 May 2007Disposed Of
Asha Singh Vs State of U.P. and Others
Allahabad High Court · (2007) 5 ADJ 552 : (2007) 4 AWC 3926 : (2007) 3 UPLBEC 2497
Uttar Pradesh Intermediate Education Act, 1921 — Section 16(G)Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 16
High Courts25 May 2007Allowed
Union of India (UOI) Vs Kallu Singh
Allahabad High Court · (2007) 05 AHC CK 0273
Civil Procedure Code, 1908 (CPC) — Section 103Constitution of India, 1950 — Article 311Railway Protection Force Act, 1957 — Section 20, 21, 6, 9
High Courts25 May 2007Dismissed
Jai Singh Yadav Vs Additional District Judge (Court No. 1) and Others
Allahabad High Court · AIR 2007 All 165 : (2007) 6 AWC 5818 : (2007) 103 RD 121
COMPANIES ACT, 1956 — Section 617Constitution of India, 1950 — Article 101, 191
High Courts25 May 2007Dismissed
Major D.S. Bisht Vs State of U.P. and others
Allahabad High Court · (2007) 05 AHC CK 0240
High Courts25 May 2007Partly Allowed
Union of India and others Vs Central Administrative Tribunal, Allahabad and another
Allahabad High Court · (2007) 05 AHC CK 0239
High Courts25 May 2007Dismissed
Gurumukh Bhojwani and Others Vs State of U.P.and Others
Allahabad High Court · (2007) 05 AHC CK 0216
Constitution of India, 1950 — Article 226
High Courts25 May 2007Partly Allowed
State of U.P. Vs Bhikam Singh and Others
Allahabad High Court · (2007) 05 AHC CK 0202
Penal Code, 1860 (IPC) — Section 307, 329, 34
High Courts25 May 2007Allowed
Sri Kant Vs State of U.P.and Others
Allahabad High Court · (2007) 05 AHC CK 0178
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401(3)Penal Code, 1860 (IPC) — Section 147, 148, 308, 323, 325
High Courts25 May 2007Allowed
Aslam @ Guddu Vs State of U.P.and Another
Allahabad High Court · (2007) 05 AHC CK 0174
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12
High Courts25 May 2007
Vijay Kumari Devi (Smt.) Vs State of U.P. and others
Allahabad High Court · (2007) 05 AHC CK 0163
High Courts25 May 2007Allowed
Sri Asharfi Singh Vs Regional Manager, U.P.S.R.T.C. Allahabad and others
Allahabad High Court · (2007) 05 AHC CK 0160