High Courts22 May 2007Disposed Off
The Oriental Insurance Company Limited Vs Smt. Sumegha Sharma and Others
Allahabad High Court · (2008) ACJ 2489
Motor Vehicles Act, 1988 — Section 163A, 166
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 66 of 130
High Courts22 May 2007Dismissed
Dr. Rajendra Singh Vs Vice Chancellor, University of Allahabad, The Registrar, University of Allahabad, Agro Economic Research Centre, University of Allahabad and Union of India (UOI), Ministry of Agriculture Dept. of Agriculture and Corporation
Allahabad High Court · (2008) 5 AWC 4535
Uttar Pradesh State Universities Act, 1973 — Section 21
High Courts22 May 2007Allowed
Balbir Singh Vs State of U.P.
Allahabad High Court · (2007) 7 AWC 6771 : (2007) 114 FLR 563
Constitution of India, 1950 — Article 311
High Courts22 May 2007Allowed
Bal Kishan Vs Zila Basic Shiksha Adhikari, Committee of Management, Neta Ji Subhash Chandra Bosh Adarsh Vidyalaya Junior High School and State of Uttar Pradesh
Allahabad High Court · (2007) 4 AWC 4215
High Courts22 May 2007Dismissed
Shailendra Kumar Upadhyay Vs State of U.P.
Allahabad High Court · (2007) 05 AHC CK 0173
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 218, 409, 419, 420, 467
High Courts22 May 2007
Chhotey Lal Shukla since deceased Santosh Kumar Shukla alias Munna Vs IXth Additional District Judge and Ashok Kumar Raghubanshi
Allahabad High Court · (2007) 4 AWC 3495
Evidence Act, 1872 — Section 116
High Courts22 May 2007Dismissed
Sitaram and Others Vs A.D.J. Ist and Naseem Ahmad
Allahabad High Court · (2007) 4 AWC 3706
Civil Procedure Code, 1908 (CPC) — Section 35, 35BContempt of Courts Act, 1971 — Section 2
High Courts22 May 2007Allowed
Managing Committee Farrukhabad City Girls Higher Secondary School and Smt. J.J. Singh Vs Smt. Rose Mary Lal and Miss Shanti M. Mitchell
Allahabad High Court · (2007) 05 AHC CK 0066
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Limitation Act, 1967 — Section 3(1)
High Courts22 May 2007Dismissed
Baijnath Vs The Deputy Director of Consolidation and Others
Allahabad High Court · (2007) 6 AWC 5851
Uttar Pradesh Consolidation of Holdings (Amendment) Act, 1958 — Section 4Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5(1)(c)(ii)
High Courts22 May 2007Dismissed
Moti Lal and Others Vs Ram Singh
Allahabad High Court · (2008) 4 AWC 4113 : (2008) 105 RD 488
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts22 May 2007Dismissed
Commissioner of Income Tax, Meerut Vs Prem Heavy Engg. Works (P.) Ltd.
Allahabad High Court · (2007) 05 AHC CK 0047
Income Tax Act, 1961 — Section 260A
High Courts22 May 2007Dismissed
Raj Kumar Sharma Vs Additional District Judge-III and Others
Allahabad High Court · (2007) 05 AHC CK 0024
High Courts21 May 2007
Rachana Chaurasiya Vs Karamveer Singh alias Raj and Others
Allahabad High Court · (2008) 6 AWC 6042
High Courts21 May 2007
Ranvir Singh and Others Vs State
Allahabad High Court · (2008) 1 ACR 421
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts21 May 2007
Ajay Malhotra Vs State of U.P. and Another
Allahabad High Court · (2008) 1 ACR 561
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 504
High Courts21 May 2007Allowed
Manssur and Others Vs State of U.P.
Allahabad High Court · (2007) 05 AHC CK 0357
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 323
High Courts21 May 2007Allowed
Ajit Kumar Misra and Gopal Misra Vs District Inspector of Schools and Director of Secondary Education U.P.
Allahabad High Court · (2007) 05 AHC CK 0352
Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 4
High Courts21 May 2007Allowed
Raj Pati Singh and Others Vs State
Allahabad High Court · (2008) 1 ACR 1122
Penal Code, 1860 (IPC) — Section 396
High Courts21 May 2007Allowed
Suresh Dwivedi and Subhash Yadav Vs The District Magistrate and The Mines Officer
Allahabad High Court · (2008) 5 AWC 4547 : (2007) 103 RD 160
Mines and Minerals (Development and Regulation) Act, 1957 — Section 13, 15, 21, 4
High Courts21 May 2007Allowed
Sri Vishnu Kant Gupta Vs Official Liquidator, U.P. Attached to this Hon''ble High Court and Others
Allahabad High Court · (2007) 5 ADJ 584 : (2008) 141 CompCas 249 : (2008) 83 SCL 174