COURT ARCHIVE

Allahabad High Court judgments, 2007

2,596 judgments · page 56 of 130

High Courts06 Jul 2007Allowed

Hindustan Lever Limited formerly known as Brook Bond Lipton India Limited Vs Industrial Tribunal IV and Pawan Kumar Jain

Allahabad High Court · (2007) 7 AWC 7014 : (2007) 115 FLR 76 : (2008) 1 LLJ 222

Constitution of India, 1950 — Article 14, 16, 226Evidence Act, 1872 — Section 41Industrial Disputes Act, 1947 — Section 17B, 2, 25F, 26, 27

High Courts06 Jul 2007

Commissioner of Income Tax Vs Shri Sharad Sharma L/H of Late Shri Kanti Swaroop Sharma

Allahabad High Court · (2007) 213 CTR 248

Income Tax Act, 1961 — Section 256, 48, 55

High Courts06 Jul 2007Dismissed

Sunil Kumar Srivastava and Another Vs State of U.P. and Others

Allahabad High Court · (2008) 118 FLR 629

Uttar Pradesh Municipal Corporation Act, 1959 — Section 107(5)

High Courts06 Jul 2007Dismissed

Bhawani Datt Joshi Vs The State of U.P., The Vice-Chancellor, Sampurnanand Sanskrit University and The Sampurnanand Sanskrit University

Allahabad High Court · (2008) 1 UPLBEC 44

Constitution of India, 1950 — Article 14, 16, 226, 39

High Courts06 Jul 2007Allowed

P.K. Kalia Vs Canara Bank Ltd. and Another

Allahabad High Court · (2007) 7 AWC 6736 : (2007) 115 FLR 113

Constitution of India, 1950 — Article 226

High Courts06 Jul 2007Allowed

Novamet Industries (A 100% Export Oriented Unit), Sh. Vinay Jain (Partner Novamet Industries), Smt. Sangeeta Bhalla and Satish Kumar Bhalla Vs Union of India (UOI)

Allahabad High Court · (2008) 227 ELT 363 : (2009) 13 STR 108

Customs Act, 1962 — Section 108, 14

High Courts06 Jul 2007Allowed

Brij Bihari Lal Vs The Chairman, U.P. Public Service Commission and Others

Allahabad High Court · (2007) 7 AWC 7195

Constitution of India, 1950 — Article 226

High Courts05 Jul 2007Allowed

Manik Chandra Yadav Vs State of U.P., Board of Revenue

Allahabad High Court · (2007) 7 AWC 6671 : (2007) 115 FLR 205

High Courts05 Jul 2007Allowed

Chandan Kumar Vs Registrar, B.H.U. and Head of Department, Physics Department Science Faculty, B.H.U.

Allahabad High Court · (2008) 1 AWC 740 : (2007) 115 FLR 855 : (2008) 1 UPLBEC 46

High Courts05 Jul 2007Dismissed

Smt. Nirmala Devi Vs Additional Commissioner and Others

Allahabad High Court · AIR 2007 All 184 : (2007) 6 AWC 5507 : (2007) 103 RD 263

High Courts05 Jul 2007Dismissed

Rajendra Kumar Vs Yatindra Nath Gupta

Allahabad High Court · (2007) 6 AWC 5951

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)

High Courts05 Jul 2007Allowed

Keshav Ram (D.) through L.Rs. Vs Deputy Director of Consolidation and Others

Allahabad High Court · (2007) 4 AWC 3404 : (2007) 103 RD 313

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 161

High Courts05 Jul 2007Allowed

Satish Chandra Mittal Vs Assistant Commissioner (Assessment)

Allahabad High Court · (2009) 22 VST 202

High Courts05 Jul 2007Disposed Of

Mohd. Ishaq and Another Vs VIIIth Additional District Judge and Others

Allahabad High Court · (2007) 6 AWC 5971

High Courts04 Jul 2007Allowed

Hindustan Petroleum Corporation Ltd. and Another Vs Ram Bharosey Lal Gupta

Allahabad High Court · AIR 2007 All 220 : (2007) 7 AWC 6986

Burmah Shell (Acquisition of Undertakings in India) Act, 1976 — Section 11, 5, 7Constitution of India, 1950 — Article 12Transfer of Property Act, 1882 — Section 106, 111, 116

High Courts04 Jul 2007Allowed

Commissioner, Trade Tax Vs Decent Metal Industries

Allahabad High Court · (2008) 13 VST 429

Uttar Pradesh Trade Tax Act, 1948 — Section 11

High Courts03 Jul 2007Allowed

Kishori Lal Banumal through its Proprietor Sri Rajendra Kumar Agarwal, Karta of HUF Vs State of U.P. and Trade Tax Officer

Allahabad High Court · (2007) 07 AHC CK 0225

Uttar Pradesh Trade Tax Act, 1948 — Section 29(2)

High Courts03 Jul 2007Allowed

Tej Singh Vs Regional Joint Director of Education, Agra Region and Others

Allahabad High Court · (2007) 6 AWC 5660 : (2007) 115 FLR 440

High Courts03 Jul 2007Disposed Of

Ateeq Ahamad Vs The State of U.P., Allahabad Devolopment Authority, Vice Chairman, Allahabad Devlopment Authority and Secretary, Allahabad Development Authority

Allahabad High Court · (2007) 4 AWC 3916

Indore City Municipal Act, 1909 — Section 135(2)Uttar Pradesh Urban Planning and Development Act, 1973 — Section 32

High Courts03 Jul 2007Disposed Of

Ghulam Mohammad and others Vs Ramzan

Allahabad High Court · (2007) 07 AHC CK 0144