High Courts06 Jul 2007Dismissed
Sunil Kumar Srivastava and Anil Kumar Dubey Vs State of U.P.
Allahabad High Court · (2008) 118 FLR 629
Uttar Pradesh Municipal Corporation Act, 1959 — Section 107(5)
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 55 of 130
High Courts06 Jul 2007Dismissed
Rajesh Kumar Tiwari Vs The State of Uttar Pradesh, The Excise Commissioner and District Excise Officer
Allahabad High Court · (2008) 1 AWC 233
Constitution of India, 1950 — Article 14, 265
High Courts06 Jul 2007Allowed
Sri Ajit Kumar Gupta Vs Allahabad Kshetriya Gramin Bank and Sri Manindra Kumar Verma
Allahabad High Court · (2007) 7 AWC 7212
Constitution of India, 1950 — Article 226
High Courts06 Jul 2007Allowed
Vijay Kumar Agrawal, Proprietor Shri Ram Vijay Kumar Vs The Income Tax Officer/Assessing Officer
Allahabad High Court · (2007) 07 AHC CK 0204
Income Tax Act, 1961 — Section 120, 139, 143, 147, 148
High Courts06 Jul 2007Dismissed
Vinod Kumar Jain Vs Jagdish Sahu
Allahabad High Court · (2007) 6 AWC 5491
Constitution of India, 1950 — Article 21
High Courts06 Jul 2007
Mool Chandra and Others Vs State of U.P.
Allahabad High Court · (2008) 1 ACR 249
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 332, 395, 412
High Courts06 Jul 2007Dismissed
Ravindra Kumar Kapoor (since deceased Smt. Laxmi Kapoor) Vs General Manager, Personnel Division, Punjab National Bank and Zonal Manager/Deputy General Manager, Punjab National Bank
Allahabad High Court · (2007) 7 AWC 6653 : (2007) 115 FLR 438 : (2008) 1 LLJ 333
Constitution of India, 1950 — Article 226
High Courts06 Jul 2007Dismissed
Sunder Lal and Prem Swarup Vs The Excise Commissioner and The District Magistrate/Collector
Allahabad High Court · (2007) 4 AWC 4061
Constitution of India, 1950 — Article 47
High Courts06 Jul 2007Allowed
Rajeev Kumar Tyagi Vs Union of India (UOI) and Others
Allahabad High Court · (2007) 4 AWC 3583
Constitution of India, 1950 — Article 226
High Courts06 Jul 2007Dismissed
Monika Chopra Vs Union of India (UOI) and Collection Manager, I.C.I.C.I. Bank Ltd.
Allahabad High Court · (2007) 6 AWC 5848
Banking Regulation Act, 1949 — Section 5Constitution of India, 1950 — Article 226, 227
High Courts06 Jul 2007Dismissed
Krishna Kumar Saxena Vs District Judge, The Selection Committee and Recruitment Committee (Class IV Employees) in the judgeship of Shahjahanpur and Aftab Ali
Allahabad High Court · (2007) 7 AWC 6996 : (2007) 115 FLR 435
Constitution of India, 1950 — Article 226
High Courts06 Jul 2007Dismissed
Ram Prakash Singh Vs State of U.P.
Allahabad High Court · (2007) 6 AWC 5855
High Courts06 Jul 2007
Ram Autar Vs State of U.P. and Others
Allahabad High Court · (2007) 07 AHC CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 216Penal Code, 1860 (IPC) — Section 147, 323, 325, 395, 397
High Courts06 Jul 2007Allowed
Ram Anjore Singh Vs Union of India (UOI) and Central Administrative Tribunal Bench
Allahabad High Court · (2007) 7 AWC 6731
Majority Act, 1875 — Section 3
High Courts06 Jul 2007Dismissed
Daljeet Singh Vs State of U.P. and Others
Allahabad High Court · (2007) 7 AWC 7687
Uttar Pradesh State Universities Act, 1973 — Section 2(19), 60E
High Courts06 Jul 2007Allowed
Gopi Chand Bishnoi Vs State of U.P.
Allahabad High Court · (2007) 4 AWC 3591 : (2007) 115 FLR 150
Civil Services (Classification, Control and Appeal) Rules — Rule 55
High Courts06 Jul 2007Allowed
Neeraj Gupta Vs State of U.P. the Secretary Urban Land and Development, Government of U.P., District Magistrate and Meerut Development Authority
Allahabad High Court · AIR 2007 All 195 : (2007) 7 AWC 6830 : (2007) 3 UPLBEC 2457
Land Acquisition Act, 1894 — Section 4, 48, 6
High Courts06 Jul 2007
Gangeshwar Ltd. Vs India Coal Traders
Allahabad High Court · (2007) 139 CompCas 138 : (2007) 3 CompLJ 388 : (2008) 81 SCL 520
COMPANIES ACT, 1956 — Section 434, 483
High Courts06 Jul 2007Dismissed
G.B. Gupta, Officer, JMGS-I, State Bank of India Vs The General Manager (Operation), State Bank of India/Disciplinary Authority, State Bank of India, The Chief General Manager, State Bank of India and The Deputy Managing Director and Corporate Development Officer, State Bank of India
Allahabad High Court · (2007) 7 AWC 7593 : (2007) 115 FLR 647 : (2008) 1 LLJ 930
Constitution of India, 1950 — Article 14, 16, 226
High Courts06 Jul 2007Allowed
Ravindra Pathak Vs District Basic Education Officer and Committee of Management, Shri Mahanth Bada Shiv Das Udaseen Adarsh Vidyalaya
Allahabad High Court · (2007) 7 AWC 7035
Constitution of India, 1950 — Article 30