High Courts13 Jul 2007Dismissed
The New India Assurance Company Limited Vs Daya Ram, Kishan Devi and R.D. Electrical Contractor
Allahabad High Court · (2007) 114 FLR 1175
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 53 of 130
High Courts13 Jul 2007Dismissed
Bhoopendra Singh Vs Uttar Pradesh Sarkar and Others
Allahabad High Court · (2008) 5 AWC 4282
Constitution of India, 1950 — Article 14, 16, 229, 235, 309Evidence Act, 1872 — Section 145Police Act, 1861 — Section 13, 15A, 2, 3, 4
High Courts13 Jul 2007Dismissed
Dr. V.K. Saraswat Vs Central Administrative Tribunal, Allahabad Bench and Others
Allahabad High Court · (2007) 7 AWC 7486
Constitution of India, 1950 — Article 226, 311
High Courts13 Jul 2007Allowed
Rajnish Dwivedi Vs State of U.P.
Allahabad High Court · (2007) 07 AHC CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts13 Jul 2007Dismissed
National Insurance Company Ltd. Vs Jodha Singh, Smt. Meera Devi and Jagmohan
Allahabad High Court · (2007) 4 AWC 3756
High Courts13 Jul 2007Dismissed
Maitreya Project Trust and Sri Atul Chopra Vs State of U.P.
Allahabad High Court · (2007) 6 AWC 5949
High Courts13 Jul 2007Dismissed
Ram Palat Chaturvedi (deceased) by L.Rs. Vs Chandra Bali Shastri and Another
Allahabad High Court · (2007) 4 AWC 4071 : (2007) 103 RD 549
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts13 Jul 2007
Fareed Khan alias Fareed Ahmad Vs A.D.J. Court No. 1 and Another
Allahabad High Court · (2008) 2 AWC 1623
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(b)
High Courts13 Jul 2007
Bhola Nath Carpets (Pvt.) Ltd. Vs The Commissioner of Income Tax
Allahabad High Court · (2008) 217 CTR 360 : (2008) 299 ITR 413
Civil Procedure Code, 1908 (CPC) — Section 24Income Tax Act, 1961 — Section 129, 143, 245H, 246, 253
High Courts12 Jul 2007Dismissed
Dr. Ram Kishore Shukla Vs State of U.P. and Committee of Management, Shiv Charan Das Kanhiya Lal Inter College
Allahabad High Court · (2008) 1 UPLBEC 20
Constitution of India, 1950 — Article 226
High Courts12 Jul 2007Allowed
Shri Sabhajit Pandey Vs Union of India (UOI), Chief Security Officer, Railway Protection Force, Eastern Railway and Security Officer, Railway Protection Force, Eastern Railway
Allahabad High Court · (2007) 7 AWC 7223
Constitution of India, 1950 — Article 226
High Courts12 Jul 2007Dismissed
Chunnilal Vs Smt. Dullar and Others
Allahabad High Court · AIR 2007 All 202 : (2007) 4 AWC 4068 : (2008) 4 RCR(Civil) 399 : (2007) 103 RD 520
Evidence Act, 1872 — Section 50Hindu Succession Act, 1956 — Section 18Succession Act, 1925 — Section 6
High Courts11 Jul 2007Allowed
Sanneer Electricals Vs Commissioner, Trade Tax
Allahabad High Court · (2008) 16 VST 130
Central Sales Tax Act, 1956 — Section 3, 4, 5Uttar Pradesh Trade Tax Act, 1948 — Section 3F(2B)(l)
High Courts11 Jul 2007Allowed
Dinesh Chandra Agnihotri Vs District Inspector of School and Others
Allahabad High Court · (2008) 5 AWC 4298 : (2007) 115 FLR 433
High Courts11 Jul 2007Allowed
Shanta and others Vs District Judge, Chandauli and others
Allahabad High Court · (2007) 07 AHC CK 0120
High Courts11 Jul 2007
Mohd. Mustafa Vs UP Ziladhikari and Others
Allahabad High Court · (2007) 6 AWC 5536 : (2007) 103 RD 282 : (2007) 3 UPLBEC 2636
Constitution of India, 1950 — Article 226
High Courts10 Jul 2007Dismissed
Bas Deo Gupta Vs Smt. Savitri Devi and Others
Allahabad High Court · (2007) 6 AWC 5975
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)
High Courts10 Jul 2007
Kunwar Behari Vs Malti Devi
Allahabad High Court · (2007) 6 AWC 5976
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 16, 2, 20, 21(1)
High Courts10 Jul 2007Allowed
Jangi Lal and Another Vs The Deputy Director of Consolidation and Others
Allahabad High Court · (2007) 4 AWC 3598 : (2007) 103 RD 426
Constitution of India, 1950 — Article 226
High Courts10 Jul 2007Dismissed
Anish Kumar Chahar Vs Authorised Controller P.M.V. Polytechnic, Principal P.M.V. Polytechnic, Director of Technical Education and Nem Singh
Allahabad High Court · (2007) 7 AWC 7207
Constitution of India, 1950 — Article 14, 16, 19, 21