High Courts18 Jul 2007
Shri Prakash Chaurasia Vs Addl. Distt. and Sessions Judge, Court No. 2 and Another
Allahabad High Court · (2008) 2 AWC 1626
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 1
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 51 of 130
High Courts18 Jul 2007Dismissed
Milan Kumar Singh and Rajendra Singh Vs State of U.P. and Smt. Swapnil Singh
Allahabad High Court · (2008) 2 ALT(Cri) 5 : (2008) 4 CivCC 761 : (2008) 4 CivCC 761 : (2007) CriLJ 4742 : (2010) 1 DMC 482 : (2008) 4 RCR(Civil) 659 : (2009) 5 RCR(Criminal) 123
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Protection of Women From Domestic Violence Act, 2005 — Section 10, 12, 17, 18, 19
High Courts18 Jul 2007Dismissed
Akhtar Khan Vs Ist Additional District Judge and Others
Allahabad High Court · (2007) 6 AWC 5956
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 114, 12(5), 2(2), 20(4), 21(1A)
High Courts18 Jul 2007Allowed
Bhajan Lal and Another Vs Bal Govind and Others
Allahabad High Court · AIR 2007 All 199 : (2007) 4 AWC 3832
Transfer of Property Act, 1882 — Section 53A
High Courts17 Jul 2007
Smt. Manju Devi Vs Additional District Judge VIIIth and Others
Allahabad High Court · (2007) 4 AWC 3403
High Courts17 Jul 2007Allowed
Munnu Lal Vs State of U.P.
Allahabad High Court · (2007) 07 AHC CK 0207
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 201, 302, 304B
High Courts17 Jul 2007Allowed
Sarfaraz and Abdul Jabbar Vs The State of U.P.
Allahabad High Court · (2007) 07 AHC CK 0185
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts17 Jul 2007Allowed
Rajeshwari Prasad Nigam (Dead) Through LRs. Vs Vth Additional District Judge,Barabanki and others
Allahabad High Court · (2007) 07 AHC CK 0143
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts17 Jul 2007Allowed
Rajeshwari Prasad Nigam Vs Vth Addl.District Judge Barabanki And Others
Allahabad High Court · (2007) 07 AHC CK 0141
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22
High Courts17 Jul 2007Allowed
Rakesh Vs State of U.P.
Allahabad High Court · (2007) 07 AHC CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts17 Jul 2007
Vidya Devi (Smt.) Vs State of U.P. and others
Allahabad High Court · (2007) 07 AHC CK 0106
Uttar Pradesh Recruitment to Services (Determination of Date of Birth) Rules, 1974 — Rule 2
High Courts17 Jul 2007
National Insurance Company Limited Vs Ajay Kumar Pandey and Prem Chand Rai
Allahabad High Court · (2008) 1 AWC 199
High Courts17 Jul 2007
Smt. Madhuri Singh Vs State of U.P. and Others
Allahabad High Court · (2007) 4 AWC 4085 : (2007) 103 RD 460
Constitution of India, 1950 — Article 226
High Courts17 Jul 2007Allowed
J.K. Jain and Another Vs Rakesh Kumar Saini
Allahabad High Court · (2007) 4 AWC 4066
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106
High Courts17 Jul 2007Dismissed
Harveer Singh and Others Vs The State of U.P., The Director General of Police, The Special Secretary, Home Department, U.P. Shasan and The Deputy Inspector General of Police (Karmik)
Allahabad High Court · (2008) 5 AWC 4681 : (2007) 115 FLR 858
High Courts16 Jul 2007
Sunil Kumar Vs State of U.P.
Allahabad High Court · (2008) 1 ACR 75
Criminal Procedure Code, 1973 (CrPC) — Section 433Prevention of Food Adulteration Act, 1954 — Section 10(7), 11(1), 16(1), 20(1), 7
High Courts16 Jul 2007Dismissed
National Insurance Co. Ltd. Vs Nandesh Tomar and Others
Allahabad High Court · (2007) 7 AWC 7657
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts16 Jul 2007Dismissed
Irshad Alam Vs Natthu Lal
Allahabad High Court · (2007) 4 AWC 3679
Constitution of India, 1950 — Article 226
High Courts16 Jul 2007Dismissed
Commissioner of Income Tax Vs U.P. State Handloom Corporation
Allahabad High Court · (2009) 310 ITR 54
Income Tax Act, 1961 — Section 139(1)
High Courts16 Jul 2007Disposed Of
Bhupendra and Others Vs State of Uttar Pradesh and Others
Allahabad High Court · (2008) 5 AWC 4262
Constitution of India, 1950 — Article 226, 227, 309Government of India Act, 1935 — Section 241