High Courts02 Jul 2007Dismissed
Bishambhar Sahai Vs Ghamandi Lal
Allahabad High Court · (2007) 07 AHC CK 0111
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 58 of 130
High Courts02 Jul 2007
Committee of Management, Mahila Udyog Laghu Madhyamik Vidyalaya and Committee of Management Mahila Udyog Laghu Madhyamik Vidyalaya and attached Primary School to it Vs Director of Education (Basic) and Others
Allahabad High Court · (2007) 7 AWC 7059
High Courts02 Jul 2007
U.P. State Road Transport Corporation and Another Vs Om Prakash and Others
Allahabad High Court · (2007) 4 AWC 4207 : (2007) 115 FLR 70
High Courts02 Jul 2007Dismissed
Smt. Fulmatia Vs Sub Divisional Officer and Others
Allahabad High Court · (2007) 103 RD 712
Uttar Pradesh Panchayat Raj Act, 1947 — Section 110
High Courts02 Jul 2007Allowed
Mahendra Kaur Vs VIth Additional District Judge and Another
Allahabad High Court · (2007) 6 AWC 5877
Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2), 30(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 21(3), 21(5)
High Courts02 Jul 2007Dismissed
Ram Gopal Gupta and Another Vs VIIth Additional City Magistrate/Rent Control and Eviction Officer and Others
Allahabad High Court · (2007) 6 AWC 5858
Laxmi Narain Gupta Act, 1972 — Section 13, 14Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 13, 14
High Courts02 Jul 2007Dismissed
Rameshwar Prasad Tandon Vs XIth A.D.J and Another
Allahabad High Court · (2007) 6 AWC 5629
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 22
High Courts29 Jun 2007Allowed
Smt. Pushpa Tyagi Vs State of U.P. and Others
Allahabad High Court · (2007) 06 AHC CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 200Penal Code, 1860 (IPC) — Section 376, 511
High Courts29 Jun 2007Allowed
Dr. Harvir Singh Vs State of U.P. and Sri Ravi Kant Savita
Allahabad High Court · (2007) 06 AHC CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 190, 192, 200, 202, 204Penal Code, 1860 (IPC) — Section 406, 409, 420, 468, 471
High Courts29 Jun 2007Partly Allowed
Rajeev Kumar Vs State of Uttar Pradesh
Allahabad High Court · (2007) 06 AHC CK 0030
Penal Code, 1860 (IPC) — Section 279, 304A, 337, 427
High Courts29 Jun 2007Partly Allowed
All Muslim Residents At Ranikhet Cantonment, Ranikhet Through Representatives, Abdul Gaffar & Tahir Ali Vs Mathura Nath (Dead) Through Lrs.and others
Allahabad High Court · (2007) 06 AHC CK 0027
High Courts29 Jun 2007Dismissed
Satish Kumar and Rajeev Kumar Vs State of U.P. and Smt. Kanti Rani Madan
Allahabad High Court · (2007) 06 AHC CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 395, 397, 482Penal Code, 1860 (IPC) — Section 114, 420
High Courts29 Jun 2007
Kailash Nath Tripathi Vs State of U.P.
Allahabad High Court · (2008) 1 ACR 765
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Customs Act, 1962 — Section 11Motor Vehicles Act, 1988 — Section 113, 177, 194
High Courts29 Jun 2007
Satish Kumar and Another Vs State of U.P. and Another
Allahabad High Court · (2007) 3 ACR 2881
Criminal Procedure Code, 1973 (CrPC) — Section 395, 397, 482Penal Code, 1860 (IPC) — Section 114, 420
High Courts29 Jun 2007
Om Prakash Vs State of U.P. and Another
Allahabad High Court · (2007) 3 ACR 2869
Juvenile Justice Act, 1986 — Section 52, 53, 6(2), 7, 7APenal Code, 1860 (IPC) — Section 302
High Courts29 Jun 2007Dismissed
K.V. Augustian and Smt. Cyara Paul Vs State of U.P. and Ankit Kumar
Allahabad High Court · (2007) 06 AHC CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 244Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 145
High Courts29 Jun 2007
Amarjit Singh Vs State of U.P. and Another
Allahabad High Court · (2007) 3 ACR 2719
Criminal Procedure Code, 1973 (CrPC) — Section 204, 227, 228, 309Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364, 397
High Courts28 Jun 2007Dismissed
Budhi, Nathu and Puttam Vs State of U.P.
Allahabad High Court · (2007) 06 AHC CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts26 Jun 2007Dismissed
Madhav Das Agrawal and Another Vs State of U.P.and Others
Allahabad High Court · (2007) 06 AHC CK 0033
High Courts25 Jun 2007Dismissed
Ram Ladaitey Vs State of U.P.and Others
Allahabad High Court · (2008) 1 RCR(Criminal) 754
Criminal Procedure Code, 1973 (CrPC) — Section 125