High Courts01 Feb 2007Allowed
Deep Chand and Others Vs VIIth Addl. District Judge and Others
Allahabad High Court · (2007) 2 ADJ 608 : (2007) 3 AWC 2680 : (2007) 102 RD 707
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 121 of 130
High Courts01 Feb 2007
Deepak Yadav Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 1227
Criminal Law (Amendment) Act, 1932 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 161, 162Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts01 Feb 2007
Jitendra Kumar Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 1472
Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts01 Feb 2007Dismissed
Ankur alias Bobby Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2606
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 120B, 302, 307, 324, 411Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
High Courts31 Jan 2007
Rajveer Singh Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 1143
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts31 Jan 2007Allowed
Sunil Kumar Yadav Vs State of U.P. and Others
Allahabad High Court · (2007) 3 ADJ 349 : (2007) 3 AWC 2636 : (2007) 3 UPLBEC 77
High Courts31 Jan 2007Partly Allowed
Shiv Kumar Singh Vs State of U.P., Neeru, Km. Mili and Km. Pragya through Neeru
Allahabad High Court · (2007) 2 CivCC 595 : (2007) 3 RCR(Civil) 597 : (2007) 3 RCR(Criminal) 712
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts31 Jan 2007Dismissed
Gayyur, Jamshed, Walish and Khalil Vs State of U.P. and Mahendra Singh Bahdauria, S.I.
Allahabad High Court · (2007) 01 AHC CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 229, 230, 232
High Courts31 Jan 2007Allowed
Janardan Chaturvedi Vs State of U.P.& Ors.
Allahabad High Court · (2007) 01 AHC CK 0080
High Courts29 Jan 2007
Niyamul Raza Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 2012
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts29 Jan 2007
Saeed Khan and Another Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 1473
Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
High Courts29 Jan 2007Dismissed
United India Insurance Co. Ltd. Vs Har Kunwar and Others
Allahabad High Court · (2007) ACJ 2249
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts29 Jan 2007Disposed Of
Mohd. Jan Khan Vs State of U.P. and Another
Allahabad High Court · (2007) 2 ACR 1501
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Essential Commodities Act, 1955 — Section 3, 6A, 7
High Courts29 Jan 2007
Saeed Khan and Iid Khan Vs State of U.P.
Allahabad High Court · (2007) 01 AHC CK 0062
Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
High Courts29 Jan 2007Dismissed
Chottey Lal and Saraswati Vs The Commissioner, Azamgarh Division and Others
Allahabad High Court · (2007) 01 AHC CK 0061
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts29 Jan 2007
Sarjoo alias Suraj Vs Nathuni Singh
Allahabad High Court · (2007) 2 AWC 1220 : (2008) 104 RD 745
High Courts29 Jan 2007
Bayer (India) Ltd. Vs State of U.P. and Others
Allahabad High Court · (2007) 1 ACR 1137
Insecticides Act, 1968 — Section 24, 24(3), 24(4), 29B, 30(1)
High Courts29 Jan 2007
Jitendra Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 1088
Penal Code, 1860 (IPC) — Section 201, 302Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)
High Courts29 Jan 2007
Salim alias Kaluwa Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 2095
Penal Code, 1860 (IPC) — Section 302
High Courts29 Jan 2007Dismissed
Bharat (D) through L.Rs. Vs Commissioner and Others
Allahabad High Court · (2007) 2 ADJ 145 : (2007) 5 AWC 5108
Civil Procedure Code, 1908 (CPC) — Section 10Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176, 331