High Courts22 Jan 2007Dismissed
Anand Prakash Agrawal Vs VIIIth Addl. District and Sessions Judge and Others
Allahabad High Court · (2007) 2 ADJ 674 : (2007) 5 AWC 5119
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 123 of 130
High Courts22 Jan 2007
Smt. Sugandha Devi and Others Vs State of U.P. and Others
Allahabad High Court · (2007) 1 ACR 673
Criminal Procedure Code, 1973 (CrPC) — Section 173Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 304B, 498A
High Courts22 Jan 2007Dismissed
Commissioner of Trade Tax Vs Vijendra Engineering
Allahabad High Court · (2009) 25 VST 600
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts22 Jan 2007Dismissed
Narendra Kumar Vs VIIIth Addl. District Judge and Another
Allahabad High Court · (2007) 2 AWC 1703
High Courts22 Jan 2007Disposed Of
Bhartiya Jeevan Bima Nigam Vs Achint Kumar Lahari
Allahabad High Court · (2007) 2 ADJ 665 : (2007) 2 AWC 1222
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106, 111, 114
High Courts22 Jan 2007Allowed
Ashok Kumar Dixit Vs State of Uttar Pradesh and Others
Allahabad High Court · (2007) 01 AHC CK 0176
Criminal Procedure Code, 1973 (CrPC) — Section 164, 200, 202, 204, 207Evidence Act, 1872 — Section 80Penal Code, 1860 (IPC) — Section 120B, 363, 364A, 366, 376
High Courts22 Jan 2007Dismissed
Kapil Kumar Vs State of U.P. and Others
Allahabad High Court · (2007) 2 ADJ 695 : (2007) 6 AWC 6595 : (2007) 113 FLR 79
Constitution of India, 1950 — Article 14, 16, 226
High Courts22 Jan 2007Dismissed
Wali Mohammad Vs IIIrd Addl. District Judge and Another
Allahabad High Court · (2007) 4 ADJ 136 : (2007) 2 AWC 1505
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts22 Jan 2007Dismissed
Abhay Narain Singh Vs State of U.P. and others
Allahabad High Court · (2007) 01 AHC CK 0152
Constitution of India, 1950 — Article 226
High Courts22 Jan 2007Allowed
Smt. Shanti Devi Vs State of U.P.
Allahabad High Court · (2007) 01 AHC CK 0120
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34
High Courts22 Jan 2007Allowed
Bharat Electronics Limited Vs Labour Court and Others
Allahabad High Court · (2008) 5 AWC 4756 : (2007) 112 FLR 1211 : (2007) 2 LLJ 863 : (2007) 2 UPLBEC 58
High Courts22 Jan 2007
Shiv Narain Pandey (D) through L.Rs. and Others Vs K.B. Degree College Association
Allahabad High Court · (2007) 2 ADJ 513 : (2007) 2 AWC 1707 : (2007) 102 RD 493
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Jan 2007
Naushad Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 1260
Penal Code, 1860 (IPC) — Section 302
High Courts18 Jan 2007Dismissed
Rajpal Vs State of U.P. and Another
Allahabad High Court · (2007) 1 ACR 1089 : (2007) 4 CivCC 224 : (2007) 3 RCR(Civil) 108 : (2007) 2 RCR(Criminal) 988
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts18 Jan 2007Dismissed
Balakram Bajpai Vs Addl. District Judge, Court No. 4 and Others
Allahabad High Court · (2007) 2 AWC 1214
Constitution of India, 1950 — Article 226
High Courts18 Jan 2007Dismissed
Smt. Sindhu Kumari Vs State Govt. of U.P. and Others
Allahabad High Court · (2007) 3 ADJ 351 : (2007) 3 AWC 2678 : (2007) 113 FLR 332
Constitution of India, 1950 — Article 226, 311, 32
High Courts18 Jan 2007Dismissed
Nanku Prasad and Others Vs Rameshwar Giri and Others
Allahabad High Court · (2007) 2 AWC 1229
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 13, 19
High Courts18 Jan 2007Dismissed
Chandra Bhan and Parashu Ram Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2007) 2 ADJ 107 : (2007) 5 AWC 5126
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 50
High Courts18 Jan 2007Allowed
Saroj Chaudhary Vs State of U.P.& Ors.
Allahabad High Court · (2007) 01 AHC CK 0103
High Courts18 Jan 2007
Ramveer Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 681
Penal Code, 1860 (IPC) — Section 302, 304, 323, 504