High Courts02 Feb 2007
Jai Karan Pal Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 1353
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 120 of 130
High Courts02 Feb 2007
Kamal Kumar Singh Bind Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 2007
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 147, 148, 201, 302, 384
High Courts01 Feb 2007
Jhabhu alias Kaptan Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2608
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts01 Feb 2007
Shitala Prasad Vs Ashwani Kumar Shah and Others
Allahabad High Court · (2007) 5 AWC 5111
Civil Procedure Code, 1908 (CPC) — Section 34, 35A, 35BHigh Court Rules, 1951 — Rule 11, 9Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(1), 12(2), 13, 16
High Courts01 Feb 2007Disposed Of
Hindalco Industries Ltd. Vs Amrit Lal Gupta and Others
Allahabad High Court · (2007) 2 ADJ 672 : (2007) 7 AWC 7510
Uttar Pradesh Industrial Disputes Act, 1947 — Section 17B, 6E
High Courts01 Feb 2007Dismissed
Ram Prakat Yadav and Others Vs State of Uttar Pradesh and Others
Allahabad High Court · (2007) 5 AWC 4802
Constitution of India, 1950 — Article 141, 142, 19, 226, 32Representation of the People Act, 1951 — Section 100, 14, 15, 159, 30
High Courts01 Feb 2007Dismissed
Ajeet Singh Vs State of U.P. and Onkar Nath Sharma, Station House Officer
Allahabad High Court · (2007) 02 AHC CK 0172
Criminal Procedure Code, 1973 (CrPC) — Section 216, 482Penal Code, 1860 (IPC) — Section 120B
High Courts01 Feb 2007Allowed
J.K. Synthetics Ltd. Vs K.P. Agrawal and Another
Allahabad High Court · (2007) 2 AWC 1751
Civil Procedure Code, 1908 (CPC) — Section 152Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 106
High Courts01 Feb 2007Allowed
Brijendra Prakash Kulshrestha Vs Director of Education, Deputy Director of Education, Agra Region, District Inspector of Schools and Committee of Management, Saraswati Inter College
Allahabad High Court · (2007) 3 ADJ 1 : (2008) 6 AWC 5580
Constitution of India, 1950 — Article 14, 16, 309Industrial Disputes Act, 1947 — Section 25F
High Courts01 Feb 2007Dismissed
Sri Krishna Murari Lal and Sri Hem Dutt Vs 2nd Additional District Judge, Prescribed Authority, State of Uttar Pradesh and Sri Jagdish Prasad
Allahabad High Court · (2007) 2 ADJ 575 : (2007) 2 AWC 1234 : (2007) 102 RD 366
High Courts01 Feb 2007Dismissed
Ravinder Kumar Nayar Vs State of U.P. and Hindon River Mills Ltd. (Sick Unit)
Allahabad High Court · (2007) 02 AHC CK 0130
COMPANIES ACT, 1956 — Section 630Criminal Procedure Code, 1973 (CrPC) — Section 482Limitation Act, 1963 — Section 5
High Courts01 Feb 2007Disposed Of
Narendra Kumar Shukla Vs State of U.P.& Ors.
Allahabad High Court · (2007) 02 AHC CK 0128
High Courts01 Feb 2007Allowed
Anil Kumar Maurya Vs The Vice Chancellor, Dr. Bhimrao Ambedkar University and Principal, Sarojini Naidu Medical College
Allahabad High Court · (2007) 2 ADJ 703 : (2008) 6 AWC 6492
High Courts01 Feb 2007Disposed Of
Hindalco Industries Limited Vs Amrit Lal and State of U.P.
Allahabad High Court · (2007) 112 FLR 1046
High Courts01 Feb 2007Allowed
Parmatama Prasad Yadav; Krishna Kumar Tripathi Vs District Information & Public Relation Department,U.P.Lucknow & Ors.State of U.P.& Ors.
Allahabad High Court · (2007) 02 AHC CK 0116
High Courts01 Feb 2007Dismissed
Shami Ahmad Vs State of U.P. and Others
Allahabad High Court · (2007) 7 AWC 7579
Constitution of India, 1950 — Article 166
High Courts01 Feb 2007Allowed
Vijay Shankar Dixit Vs State of Uttar Pradesh, Joint Legal Rememberancer to Government of Uttar Pradesh and U.P. State Road Transport Corporation (U.P. State Transport Undertaking)
Allahabad High Court · (2007) 3 ADJ 528
Motor Vehicles Act, 1939 — Section 68(d)
High Courts01 Feb 2007
Gajendra Singh (In Jail) Vs The State of U.P.
Allahabad High Court · (2007) 02 AHC CK 0094
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts01 Feb 2007Allowed
Atul Chand Tyagi Vs Zila Sahkari Federation Limited, Secretary, Zila Sahkari Federation Limited and Committee of Management, Zila Sahkari Federation Limited
Allahabad High Court · (2007) 2 ADJ 425 : (2007) 5 AWC 4909 : (2007) 113 FLR 260 : (2007) 2 UPLBEC 1236
High Courts01 Feb 2007Allowed
The State of U.P. Vs Surya Prasad and Others
Allahabad High Court · (2007) 7 AWC 6929 : (2007) 102 RD 837