High Courts26 Apr 2006Disposed Of
Sidharth Manohar Vs State of U.P.
Allahabad High Court · (2006) 9 ADJ 248
Penal Code, 1860 (IPC) — Section 304, 304A, 337, 338, 427Penal Code, 1860 (IPC) — Section 304, 304A, 337, 338, 427
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 85 of 125
High Courts26 Apr 2006Dismissed
Achin Jain, Ajay Kumar, Ruchin Agarwal and Sanjeev Kumar Vs Assistant Registrar Firms Society and Chits and Others
Allahabad High Court · (2006) 3 AWC 2846
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 25Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(7)
High Courts26 Apr 2006Allowed
State of U.P. Vs Shri Sarv Jeet and The Presiding Officer, Labour Court
Allahabad High Court · (2006) 7 AWC 6808
Constitution of India, 1950 — Article 14Uttar Pradesh Industrial Disputes Act, 1947 — Section 2, 4K, 6N
High Courts26 Apr 2006
Maharaji Educational Trust No. 1 and Others Vs Punjab and Sind Bank and Others
Allahabad High Court · (2006) 9 ADJ 298 : (2006) 3 AWC 2851 : (2007) 102 RD 570
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 21
High Courts26 Apr 2006Allowed
Girraj Kisore and Others Vs State of U.P. and Others
Allahabad High Court · (2006) 7 AWC 7317
High Courts26 Apr 2006Allowed
Nand Kishore and Others Vs Additional District Judge and Others
Allahabad High Court · (2006) 9 ADJ 740 : (2006) 3 AWC 2870 : (2006) 100 RD 784 : (2006) 1 RD 784
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 10, 11, 12, 4, 4(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B
High Courts26 Apr 2006Dismissed
Kamal Singh and Others Vs The Registrar, U.P. Cooperative Societies, Assistant Registrar/Cum Administrator, District Cooperative Bank and District Cooperative Bank
Allahabad High Court · (2006) 9 ADJ 618
Uttar Pradesh Co-operative Societies Act, 1965 — Section 121, 122, 122(1), 122(2), 35(1)Uttar Pradesh Co-operative Societies Employees Service Regulations, 1975 — Regulation 15, 5
High Courts26 Apr 2006Allowed
Committee of Managing, Harijan Gurukul and Rajesh Mishra Vs State of Uttar Pradesh, Assistant Registrar, Firms, Societies and Chits, Alleged Committee of Management, Harijan Gurukul and Ram Awadh Rai
Allahabad High Court · (2006) 3 AWC 2209
Societies Registration Act, 1860 — Section 25, 25, 25(1), 3(A), 4Societies Registration Act, 1860 — Section 25, 25, 25(1), 3(A), 4Societies Registration Act, 1860 — Section 25, 25, 25(1), 3(A), 4
High Courts26 Apr 2006Allowed
Mohd. Wasim Khan Vs Commissioner, Trade Tax
Allahabad High Court · (2009) 20 VST 196
Constitution of India, 1950 — Article 366, 366(29A)Uttar Pradesh Trade Tax Act, 1948 — Section 11, 11(8), 3A, 3AAA, 3D
High Courts26 Apr 2006Dismissed
Narendra Singh Vs Surendra Nath Dinger
Allahabad High Court · (2006) 4 AWC 4179
Constitution of India, 1950 — Article 226
High Courts25 Apr 2006Dismissed
Pradeep Jain Vs Juggilal Kamlapat Jute Mill Co. Ltd.
Allahabad High Court · (2007) 137 CompCas 799
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 18, 19, 22
High Courts25 Apr 2006Dismissed
Smt. Raj Kumari Vs IInd A.D.J. and Others
Allahabad High Court · (2006) 4 AWC 3383
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts25 Apr 2006Dismissed
Digvijay Singh Vs Union of India (UOI), Director General of Police, R.P.F. Head Office and Chief Security Commissioner, Railway Protection Force, Northern Railway
Allahabad High Court · (2006) 4 AWC 3232
High Courts25 Apr 2006Dismissed
Jwala Prasad Vs Union of India (UOI)
Allahabad High Court · (2006) 9 ADJ 286 : (2006) 6 AWC 5631 : (2006) 2 UPLBEC 1860
High Courts25 Apr 2006Dismissed
Siddha (In Jail) Vs State of U.P.
Allahabad High Court · (2006) 04 AHC CK 0211
Penal Code, 1860 (IPC) — Section 302
High Courts25 Apr 2006Disposed Of
Rai Sahab Yadav Vs State of U.P., S.O. Badlapur and Manoj Kumar Yadav
Allahabad High Court · (2006) 04 AHC CK 0202
Penal Code, 1860 (IPC) — Section 308, 323, 504
High Courts25 Apr 2006Allowed
Gulabia alias Surjee Devi, Ashok Kumar, Santosh Kumar alias Suneel Kumar and Man Bodh alias Ved Prakash Vs Sitabiya alias Jagpatia alleged and Others
Allahabad High Court · (2006) 4 AWC 3370 : (2006) 2 RD 59
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Hindu Marriage Act, 1955 — Section 16, 5Hindu Succession Act, 1956 — Section 10, 8
High Courts25 Apr 2006Allowed
Noor Ahmad Vs Board of Revenue and Others
Allahabad High Court · (2006) 9 ADJ 681 : (2006) 4 AWC 3190 : (2006) 2 RD 3
Limitation Act, 1963 — Section 5Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 285, 285I
High Courts25 Apr 2006Dismissed
Vijay Swaroop Saxena Vs Aligarh Gramin Bank
Allahabad High Court · (2006) 6 AWC 6280 : (2006) 110 FLR 502 : (2006) 2 UPLBEC 1875
Penal Code, 1860 (IPC) — Section 409, 420, 477A
High Courts25 Apr 2006Allowed
Constable 608, C.P. Suryabhan Yadav Vs The State of Uttar Pradesh and Others
Allahabad High Court · (2006) 9 ADJ 704 : (2006) 6 AWC 6283 : (2006) 110 FLR 561
Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 7(3)