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Allahabad High Court judgments, 2006

2,487 judgments · page 84 of 125

High Courts27 Apr 2006Dismissed

Sudhir Tyagi Vs State of U.P. and Others

Allahabad High Court · (2006) 3 AWC 2636

Uttar Pradesh Co-operative Societies Act, 1965 — Section 130, 130(2), 17, 18, 28Uttar Pradesh Co-operative Societies Rules, 1968 — Rule 13, 2(11), 2(2), 2(44), 393Uttar Pradesh Public Services (Reservation for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1994 — Section 2
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High Courts27 Apr 2006Allowed

Achintya Kumar Lahiri Vs Life Insurance Corporation of India

Allahabad High Court · (2006) 9 ADJ 410 : AIR 2006 All 264 : (2006) 4 AWC 3430

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 29 Rule 1, Order 29 Rule 2, Order 29 Rule 3Companies Act, 1913 — Section 2(11)Provincial Small Cause Courts Act, 1887 — Section 25, 3(2), 4
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High Courts27 Apr 2006

Abdul Sattar Vs Ram Rakshpal

Allahabad High Court · (2006) 9 ADJ 725 : (2006) 4 AWC 3364 : (2006) 2 RD 99

Allahabad High Court Rules, 1952 — Rule 3Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4, Order 41 Rule 22, Order 6 Rule 17, 151Limitation Act, 1963 — Section 5
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