High Courts12 Dec 2006
Bindeshwari Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 1258
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,859 judgments · page 6 of 143
High Courts12 Dec 2006
Raj Kumar Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 973
Penal Code, 1860 (IPC) — Section 302, 307, 452
High Courts12 Dec 2006
Nakli Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 970
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts12 Dec 2006
Kanhaiya Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 968
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts12 Dec 2006
Commissioner of Income Tax, Lucknow Vs Anjani Pharma
Allahabad High Court · (2006) 12 AHC CK 0075
Income Tax Act, 1961 — Section 139(1), 139(4), 142(1)(i), 256(1), 271B
High Courts12 Dec 2006Dismissed
Jagdish Kumar Vs Ramesh Chandra Sharma
Allahabad High Court · (2006) 12 AHC CK 0066
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts12 Dec 2006
Omkar Yadav Vs State of U.P. and Ramvriksh Yadav
Allahabad High Court · (2006) 12 AHC CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 309
High Courts12 Dec 2006
Suresh Kumar Modi Vs State of U.P. and Others
Allahabad High Court · (2007) 1 ACR 276
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17
High Courts12 Dec 2006
Commissioner of Income Tax, Meerut Vs Agrawal Rice Mills
Allahabad High Court · (2006) 12 AHC CK 0057
Income Tax Act, 1961 — Section 139(1), 139(4), 256(1), 271B, 44AB
High Courts12 Dec 2006Dismissed
Gram Panchayat Vs State of U.P., Food and Civil Supply, Senior Supply Inspector, Sub Divisional Magistrate and Raghunath Singh
Allahabad High Court · (2007) 1 ADJ 263 : (2007) 1 AWC 847
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 127B
High Courts12 Dec 2006
Wasim Uddin Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 1419
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts12 Dec 2006
Abbas Ali Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 1272 : (2008) 1 UPLBEC 175
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts12 Dec 2006Allowed
Medni Bhooshan and Anil Kumar Vs State of U.P. and Dinesh Chandra
Allahabad High Court · (2007) 1 ADJ 613
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 309, 482Penal Code, 1860 (IPC) — Section 427, 504, 506
High Courts12 Dec 2006
Vijay Kumar Upadhyay Vs State of U.P. and Deepak alias Prashant Tomar
Allahabad High Court · (2007) 1 ADJ 334 : (2007) 1 AWC 823
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439
High Courts11 Dec 2006Allowed
Amar Nath Pal Vs The Sampurnanand Sanskrit Vishwavidyalaya and Others
Allahabad High Court · (2007) 5 AWC 5132 : (2007) 2 UPLBEC 69
High Courts11 Dec 2006
Commissioner of Wealth-tax Vs Ravi Malhotra
Allahabad High Court · (2007) 292 ITR 171
Income Tax Act, 1961 — Section 124, 139, 142, 143, 144
High Courts11 Dec 2006Dismissed
Satyendra Kumar Vs State of U.P.
Allahabad High Court · (2007) 1 ADJ 616 : (2007) 5 AWC 4598 : (2007) 112 FLR 782
Constitution of India, 1950 — Article 14, 16, 226
High Courts11 Dec 2006Dismissed
Commissioner of Income Tax Vs Gorawara Plastics and General Industries P. Ltd.
Allahabad High Court · (2006) 12 AHC CK 0058
Income Tax Act, 1961 — Section 256, 36, 57
High Courts11 Dec 2006Dismissed
Narendra Singh Sarawat Vs Manager, Sarvahitkari Junior High School and Basic Shiksha Adhikari
Allahabad High Court · (2007) 5 AWC 4428
High Courts11 Dec 2006
Smt. Madhubala Vs State of U.P. and Another
Allahabad High Court · (2007) 2 ACR 1252 : (2007) 3 UPLBEC 78
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)