High Courts15 Dec 2006Disposed Of
Shri Kant Mishra Vs State of U.P.& Ors.
Allahabad High Court · (2006) 12 AHC CK 0100
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,859 judgments · page 4 of 143
High Courts15 Dec 2006
State of U.P. and Director, Rajya Shaikshik Anushandan Aur Prashikshan Parishad Vs Vijay Prakash Bajpai
Allahabad High Court · (2007) 1 ADJ 189
Limitation Act, 1963 — Section 5
High Courts15 Dec 2006Allowed
Suraj Singh Vs The State of U.P., The Director General and Inspector General of Police and The Commandant, 28th Battalion
Allahabad High Court · (2007) 5 AWC 5130
Constitution of India, 1950 — Article 141, 311Penal Code, 1860 (IPC) — Section 363, 366, 376Police Act, 1861 — Section 7
High Courts15 Dec 2006
Baijnath and Another Vs State of U.P. and Another
Allahabad High Court · (2007) 1 ACR 979
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 380, 454
High Courts15 Dec 2006
Shri Kant Mishra Vs State of U.P. and Others
Allahabad High Court · (2007) 1 AWC 885(1)
Constitution of India, 1950 — Article 141
High Courts15 Dec 2006Allowed
Krishna Kumar @ Pappu (In Jail) Vs State of U.P.
Allahabad High Court · (2006) 12 AHC CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 366, 367, 374Penal Code, 1860 (IPC) — Section 120B, 201, 302, 311, 364
High Courts15 Dec 2006
R.S. Pandey Vs Union of India (UOI) and Others
Allahabad High Court · (2007) 1 ACR 490
Immoral Traffic (Prevention) Act, 1956 — Section 3, 4Penal Code, 1860 (IPC) — Section 302Prevention of Terrorism Act, 2002 — Section 3, 4
High Courts14 Dec 2006
Commissioner of Income Tax Vs Akhilesh Chandra Agrawal
Allahabad High Court · (2006) 12 AHC CK 0197
Income Tax Act, 1961 — Section 256(1), 271B
High Courts14 Dec 2006
Pravesh and Vinay Kumar Vs State of U.P. and Dinesh Chandra Tiwari
Allahabad High Court · (2007) 1 ADJ 411
Criminal Procedure Code, 1973 (CrPC) — Section 2, 482Penal Code, 1860 (IPC) — Section 323, 504, 506
High Courts14 Dec 2006
Commissioner of Income Tax, Allahabad Vs Bindhyabasini Pratisthan
Allahabad High Court · (2006) 12 AHC CK 0159
Income Tax Act, 1961 — Section 256(1), 271B, 44AB
High Courts14 Dec 2006Disposed Of
Commissioner of Income Tax Vs Pramod Kumar Maheshwari
Allahabad High Court · (2007) 294 ITR 175
Income Tax Act, 1961 — Section 256(1), 271(1)(c)
High Courts14 Dec 2006Allowed
Jayanta Bandhopadhyay and George Oomen Vs U.P. Power Corporation Limited and State Public Service Tribunal
Allahabad High Court · (2007) 1 ADJ 591 : (2007) 1 AWC 871
Limitation Act, 1963 — Section 14, 5
High Courts14 Dec 2006Dismissed
Commissioner of Income Tax Vs Girdhari Lal Madho Prasad
Allahabad High Court · (2006) 12 AHC CK 0067
Income Tax Act, 1961 — Section 256(2), 43(b), 43B
High Courts14 Dec 2006Allowed
Smt. Pratima Srivastava and Another Vs Debi Prasad alias Beni Prasad and Others
Allahabad High Court · (2007) 2 ACC 603 : (2007) 1 ADJ 68 : (2007) 1 AWC 486
High Courts14 Dec 2006
Commissioner of Income Tax Vs Deepchand Naresh Chand
Allahabad High Court · (2006) 12 AHC CK 0056
Income Tax Act, 1961 — Section 256(1), 30
High Courts14 Dec 2006
Jittu Singh alias Jitendra Bahadur Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2007) 1 ACR 986
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 201, 306
High Courts14 Dec 2006Disposed Of
Akhil Kumar Jain and Others Vs State of U.P. and Another
Allahabad High Court · (2007) 1 ACR 1144
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498A, 504, 506
High Courts14 Dec 2006Dismissed
Shripal Bhati and Others Vs State of U.P.
Allahabad High Court · (2007) 1 ADJ 582
Constitution of India, 1950 — Article 309, 366Penal Code, 1860 (IPC) — Section 21
High Courts13 Dec 2006
Commissioner of Income Tax, Kanpur Vs Alok Kumar Maheshwari
Allahabad High Court · (2006) 12 AHC CK 0201
Income Tax Act, 1961 — Section 132(4), 256(1), 271, 271(1)(c)