High Courts07 Dec 2006
Lalit and Others Vs State of U.P. and Another
Allahabad High Court · (2007) 2 ACR 1464
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302, 307
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,859 judgments · page 8 of 143
High Courts07 Dec 2006
Basant Lal and Others Vs Addl. Judge Small Causes Court and Others
Allahabad High Court · (2006) 12 AHC CK 0129
High Courts07 Dec 2006Dismissed
National Insurance Company Ltd. Vs Smt. Madhulika Lal and Others
Allahabad High Court · (2007) ACJ 2091 : (2007) 1 ADJ 576 : (2007) 1 AWC 475
Motor Vehicles Act, 1988 — Section 147, 149, 170, 173, 96
High Courts07 Dec 2006Dismissed
Ram Narain Yadav Vs State of U.P.& Ors.
Allahabad High Court · (2006) 12 AHC CK 0102
Uttar Pradesh Secondary Education Service Commission (Removal of Difficulties) (Second) Order, 1981 — Para 1Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18
High Courts07 Dec 2006Dismissed
Santosh Kumar and Another Vs Smt. Sarla Devi
Allahabad High Court · (2007) 5 AWC 5147
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts07 Dec 2006Allowed
Rustam Vs State of U.P. and Others
Allahabad High Court · (2006) 12 AHC CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 156, 249, 256Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts07 Dec 2006
Roop Narain Mishra Vs State of U.P. and Sri Shakir Hussain
Allahabad High Court · (2007) 1 AWC 1000
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 437, 482, 88Penal Code, 1860 (IPC) — Section 302, 506
High Courts07 Dec 2006
Ram Avtar Gupta Vs State of U.P. and Another
Allahabad High Court · (2007) 2 ACR 1469
Criminal Procedure Code, 1973 (CrPC) — Section 313, 385, 386, 387Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Dec 2006
Annapurna alias Meera Vs State of U.P. and Others
Allahabad High Court · (2007) 2 ACR 1465
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts07 Dec 2006
Pappoo Yadav alias Rajesh, Bhayyan alias Surendra and Gauri Shanker Vs State of U.P. and Smt. Beti Bai
Allahabad High Court · (2007) 1 AWC 803(1)
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 323, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts07 Dec 2006Allowed
Commissioner of Income Tax Vs Jaiswal Trading Co.
Allahabad High Court · (2006) 12 AHC CK 0011
Income Tax Act, 1961 — Section 256(1), 43B
High Courts07 Dec 2006Dismissed
Vishweshwar Dayal Pathak Vs State of U.P. and Others
Allahabad High Court · (2007) 1 ACR 388
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts07 Dec 2006
Subhlaxmi Rice Mills Pvt. Ltd. Vs Commissioner, Trade Tax
Allahabad High Court · (2009) 20 VST 844
Central Sales Tax Act, 1956 — Section 15(c)
High Courts06 Dec 2006
Commissioner of Income Tax, Meerut Vs Abhay Ram Suraj Mal
Allahabad High Court · (2006) 12 AHC CK 0199
Income Tax Act, 1961 — Section 139(1), 139(4), 142(1), 256(1), 271B
High Courts06 Dec 2006
Hira Lal and Sons Vs Commissioner of Income Tax
Allahabad High Court · (2007) 212 CTR 257 : (2007) 293 ITR 483
Income Tax Act, 1961 — Section 256
High Courts06 Dec 2006Allowed
Ram Prabhav Singh Vs District Inspector of Schools, The Committee of Management of Lala Karam Chand Thaper Inter College and Sri Jagdish Narain Srivastava
Allahabad High Court · (2007) 1 ADJ 557 : (2007) 5 AWC 4418
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 32
High Courts06 Dec 2006Dismissed
Sunil Prakash Sharma Vs Central Bank of India and Others
Allahabad High Court · (2007) 1 ADJ 514 : (2007) 2 AWC 1194 : (2007) 113 FLR 88 : (2007) 2 LLJ 1005
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 18
High Courts06 Dec 2006
Sri Gopal Maheep, Assistant Commissioner Excise/District Excise Officer Vs State of U.P. and Others
Allahabad High Court · (2007) 1 ADJ 553 : (2007) 5 AWC 4596 : (2007) 112 FLR 596
High Courts06 Dec 2006Dismissed
Arun Kumar Pandey Vs State of U.P. and Another
Allahabad High Court · (2007) 1 ADJ 325 : (2007) 1 AWC 522
Constitution of India, 1950 — Article 14, 15, 16, 17, 18
High Courts06 Dec 2006Allowed
Committee of Management, K. and E.M.V. Inter College and Vinod Arora Vs State of U.P.
Allahabad High Court · (2007) 1 ADJ 238 : (2008) 6 AWC 6058