High Courts29 Jul 2005
State of U.P. Vs Mahendra Pratap Singh
Allahabad High Court · (2005) 07 AHC CK 0023
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 325
COURT ARCHIVE
Allahabad High Court judgments, 2005
2,844 judgments · page 64 of 143
High Courts29 Jul 2005
Surendra Mishra Vs State of U.P.
Allahabad High Court · (2005) 3 ACR 2849
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 8
High Courts29 Jul 2005
Sunder Vs State of U.P.
Allahabad High Court · (2005) 3 ACR 2848
Penal Code, 1860 (IPC) — Section 302, 306
High Courts29 Jul 2005
Sajid Vs State of U.P.
Allahabad High Court · (2005) 3 ACR 2847
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 50
High Courts29 Jul 2005
Kusum Industries (P.) Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (2005) 149 TAXMAN 211
Income Tax Act, 1961 — Section 131, 147, 148, 256(2)
High Courts28 Jul 2005Dismissed
Amar Deo Singh Yadav Vs Baij Nath Singh and Chandra Bhushan Singh
Allahabad High Court · (2005) 07 AHC CK 0242
Criminal Procedure Code, 1973 (CrPC) — Section 197, 82, 83Penal Code, 1860 (IPC) — Section 409, 427
High Courts28 Jul 2005Allowed
Ramesh Vs State of U.P.
Allahabad High Court · (2005) 07 AHC CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 328, 379, 411
High Courts28 Jul 2005Dismissed
The Commissioner of Income Tax (Central) Vs J.K. Jute Mills Co. Ltd.
Allahabad High Court · (2005) 07 AHC CK 0163
Electricity (Amendment) Act, 1910 — Section 28Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 256(1), 30, 31, 32, 33
High Courts28 Jul 2005Allowed
Abdul Rahim and Anr. Vs XIIth Addl. Distt.Judge,Allahabad & Ors.
Allahabad High Court · (2005) 07 AHC CK 0115
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 21
High Courts28 Jul 2005Dismissed
Bhagwati Prasad and Moti Ram Vs The Board of Revenue and Others
Allahabad High Court · (2005) 4 AWC 3737 : (2005) 99 RD 429 : (2005) 2 RD 429
Uttar Pradesh Panchayat Raj Act, 1947 — Section 28(C)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198(1)
High Courts27 Jul 2005
Satish Chand Gupta Vs Commissioner of Income Tax
Allahabad High Court · (2005) 07 AHC CK 0257
Income Tax Act, 1961 — Section 256, 64
High Courts27 Jul 2005
Commissioner of Income Tax Vs U.P. Electronics Corporation Ltd.
Allahabad High Court · (2006) 282 ITR 470 : (2005) 149 TAXMAN 221
Income Tax Act, 1961 — Section 256(1), 35
High Courts27 Jul 2005Dismissed
Shabbir Husain Vs IIIrd Addl. District Judge and Others
Allahabad High Court · (2006) 1 AWC 511
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226Provincial Small Cause Courts Act, 1887 — Section 17
High Courts27 Jul 2005Allowed
Smt. Vidhiya Wati, Smt. Chandrakali and Smt. Shiv Rani Vs State of U.P. and Others
Allahabad High Court · (2005) 4 AWC 3445 : (2005) 99 RD 301 : (2005) 2 RD 301
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B, 33
High Courts27 Jul 2005Allowed
Smt. Nausaee and Others Vs Lyakat and Others
Allahabad High Court · AIR 2005 All 367 : (2005) 4 AWC 3871 : (2005) 4 AWC 3871
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 41 Rule 3, Order 41 Rule 3A, 100, 2Constitution of India, 1950 — Article 226, 227Income Tax Act, 1992 — Section 30(1)
High Courts27 Jul 2005Dismissed
Durga Vs State of U.P.
Allahabad High Court · (2005) 07 AHC CK 0153
Penal Code, 1860 (IPC) — Section 324, 326, 452
High Courts27 Jul 2005Dismissed
Precision S.G. Iron Foundary (P) Ltd. Vs The State of Uttar Pradesh
Allahabad High Court · (2006) 2 AWC 1080
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 4K
High Courts27 Jul 2005Dismissed
Samrath and Ram Lakhan (In Jail) Vs State of U.P.
Allahabad High Court · (2005) 07 AHC CK 0057
Penal Code, 1860 (IPC) — Section 324, 326, 452
High Courts27 Jul 2005
Shabi-Ul-Hasan Vs State of U.P.
Allahabad High Court · (2005) 07 AHC CK 0054
Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 326
High Courts27 Jul 2005
Samarath and Another Vs State of U.P.
Allahabad High Court · (2005) 3 ACR 2468
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 324, 326, 452