High Courts01 Aug 2005Dismissed
Ashok Pandey Vs Union of India and Others
Allahabad High Court · (2005) 08 AHC CK 0133
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2005
2,844 judgments · page 63 of 143
High Courts01 Aug 2005
Shanker Tripathi Vs Deputy Inspector General of Police and Others
Allahabad High Court · (2006) 1 AWC 703
Specific Relief Act, 1963 — Section 4, 6
High Courts01 Aug 2005Dismissed
Committee of Management and Another Vs State of U.P. and Others
Allahabad High Court · (2005) 4 ESC 2474
National Council for Teacher Education Act, 1993 — Section 14, 14(6), 18University Grants Commission Act, 1956 — Section 22, 3, 3(3)Uttar Pradesh State Universities Act, 1973 — Section 28(5), 37(2)
High Courts01 Aug 2005
New India Assurance Co. Ltd. Vs Smt. Suman Singh and Others
Allahabad High Court · (2006) 1 AWC 855
Motor Vehicles Act, 1988 — Section 173
High Courts01 Aug 2005Allowed
Ram Swarup Singh and Others Vs State of Uttar Pradesh
Allahabad High Court · AIR 2005 All 381 : (2005) 4 AWC 3418 : (2005) 99 RD 565 : (2005) 2 RD 565
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100Evidence Act, 1872 — Section 75Land Acquisition Act, 1894 — Section 51A
High Courts01 Aug 2005
Executive Officer, Nagar Palika Parisad Vs State of U.P. and Others
Allahabad High Court · (2005) 4 AWC 3871 : (2005) 99 RD 318
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Limitation Act, 1963 — Section 5Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B(1), 122B(3
High Courts29 Jul 2005Dismissed
State of U.P. Vs Kunawar Bharat Singh and Others
Allahabad High Court · (2006) 2 AWC 1325 : (2006) 2 RD 210
Civil Procedure Code, 1908 (CPC) — Section 114Constitution of India, 1950 — Article 227Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10, 10(2), 11, 11(2), 12
High Courts29 Jul 2005
Ram Lal Agrawal Vs Commissioner of Income Tax
Allahabad High Court · (2006) 201 CTR 44 : (2006) 280 ITR 547
Income Tax Act, 1961 — Section 148, 256(1), 68Transfer of Property Act, 1882 — Section 122
High Courts29 Jul 2005
State of U.P. Vs Parasu Ram Yadav and Others
Allahabad High Court · (2005) 3 ACR 3013
Penal Code, 1860 (IPC) — Section 307, 323, 325, 34
High Courts29 Jul 2005
The State of U.P. Vs Intajar Hussain, Sharafat Hussain and Shartaraj Hussain
Allahabad High Court · (2005) 07 AHC CK 0234
Criminal Procedure Code, 1973 (CrPC) — Section 319, 82, 83Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts29 Jul 2005
State of U.P. Vs Usman
Allahabad High Court · (2005) 07 AHC CK 0233
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302, 307, 34, 392
High Courts29 Jul 2005Dismissed
Naresh Rav (In Jail) Vs State of U.P.
Allahabad High Court · (2005) 07 AHC CK 0226
Penal Code, 1860 (IPC) — Section 406, 420
High Courts29 Jul 2005Allowed
Ganga Gupta Vs State of U.P. and Station House Officer
Allahabad High Court · (2005) 07 AHC CK 0166
Penal Code, 1860 (IPC) — Section 378, 379, 410, 411
High Courts29 Jul 2005Dismissed
Ravindra Singh Vs State of U.P.
Allahabad High Court · (2005) 07 AHC CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts29 Jul 2005Allowed
Raju Vs State of U.P.
Allahabad High Court · (2005) 07 AHC CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 376
High Courts29 Jul 2005Dismissed
The State of U.P. Vs Parsuram Yadav, Pujan, Sheonath and Baliram
Allahabad High Court · (2005) 07 AHC CK 0079
Penal Code, 1860 (IPC) — Section 307, 323, 325, 34
High Courts29 Jul 2005
Noor Mohammad (In Jail) Vs State of U.P.
Allahabad High Court · (2005) 07 AHC CK 0046
Penal Code, 1860 (IPC) — Section 376, 511
High Courts29 Jul 2005
Sundar (In Jail) Vs State of U.P.
Allahabad High Court · (2005) 2 DMC 855
Penal Code, 1860 (IPC) — Section 302, 306
High Courts29 Jul 2005
Ravi Kant Sharma (In Jail) Vs State of U.P.
Allahabad High Court · (2005) 2 DMC 846
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts29 Jul 2005Dismissed
Pooran Singh Vs Naraini and Others
Allahabad High Court · (2006) 1 AWC 351 : (2005) 99 RD 513 : (2005) 2 RD 513
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 11Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176, 229B