High Courts03 Jan 2005Disposed Of
Amit Misra Vs State of U.P.
Allahabad High Court · (2005) 01 AHC CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 439
COURT ARCHIVE
Allahabad High Court judgments, 2005
2,844 judgments · page 143 of 143
High Courts03 Jan 2005Dismissed
Kali Charan, Ram Charan and Mewa Lal Vs Kalu and Dwarika
Allahabad High Court · (2005) 3 AWC 2504
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12, 49, 9, 9AUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154, 163, 164
High Courts02 Jan 2005Allowed
Sanjay Paper and Chemical Industries Ltd. Vs District Judge,Gorakhpur & Ors.
Allahabad High Court · (2005) 01 AHC CK 0117
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts02 Jan 2005Disposed Of
Committee of Management,Nityanand Ved Mahavidyalaya,through its Manager Sri Raghuvansh Pandey and Anr. Vs Vice-Chancellor,Sampurnanand Sanskrit University,Varanasi & Ors.
Allahabad High Court · (2005) 01 AHC CK 0107