Central Sales Tax Act, 1956 — Section 14, 15, 3, 4, 5Constitution of India, 1950 — Article 286, 366Uttar Pradesh Trade Tax Act, 1948 — Section 11, 2, 3A, 3AAAA, 3D

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High Courts09 Feb 2005Dismissed

Kumari Kirti Sharma Vs Civil Judge, Senior Division and Others

Allahabad High Court · AIR 2005 All 197 : (2005) 2 AWC 1741

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 164

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High Courts09 Feb 2005Dismissed

Committee of Management, Bahu Dhandhi Inter College and Others Vs State of U.P. and Others

Allahabad High Court · (2005) 2 ESC 1040

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High Courts09 Feb 2005Disposed Of

Pachpeda Rice Mill and Another Vs State of U.P. and Others

Allahabad High Court · (2005) 2 AWC 1709 : (2005) 1 ESC 766

Arbitration Act, 1940 — Section 41Arbitration and Conciliation Act, 1996 — Section 16, 17, 17(1), 21, 36

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High Courts09 Feb 2005Partly Allowed

Arun Kumar Vs Indira

Allahabad High Court · (2005) 02 AHC CK 0150

Hindu Marriage Act, 1955 — Section 27

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High Courts09 Feb 2005Dismissed

Smt. Alka Singh Vs Miss Madhu Tandon, Principal Air Force School, P. Shubhpriya, Flight Lieutinant, OI/C (Education Officer) and Shri S.P. Singh, A.O.C., Chairman Committee of Management

Allahabad High Court · (2005) 02 AHC CK 0100

Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 12

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High Courts09 Feb 2005Allowed

Gulab Chandra and Harish Chandra and Others Vs Additional Commissioner (Judicial/First) Varanasi Division and Others

Allahabad High Court · (2005) 3 AWC 2526 : (2005) 98 RD 641 : (2005) 1 RD 641

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 4, Order 47 Rule 4(2), 114Limitation Act, 1963 — Section 5Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B, 333A, 341

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High Courts09 Feb 2005Dismissed

Dr. Archana Srivastava Vs State of U.P. and Others

Allahabad High Court · (2005) 3 ESC 1631

Constitution of India, 1950 — Article 12, 14, 16Uttar Pradesh State Universities (Validation of Appointments) Act, 1984 — Section 2Uttar Pradesh State Universities Act, 1973 — Section 13(6), 2, 31, 31(1), 31(10)

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High Courts09 Feb 2005