High Courts16 Feb 2005
Brij Mohan Agrawal Vs State of U.P. and Others
Allahabad High Court · (2005) 2 ACR 1141
COURT ARCHIVE
Allahabad High Court judgments, 2005
2,844 judgments · page 127 of 143
High Courts16 Feb 2005Dismissed
Provisional Medical Services Association and Another Vs State of U.P. and Others
Allahabad High Court · (2005) 6 AWC 6366
Constitution of India, 1950 — Article 16
High Courts15 Feb 2005
Commissioner of Income Tax, Meerut Vs Ishwar Saran Gupta and Sons
Allahabad High Court · (2006) 154 TAXMAN 144
Income Tax Act, 1961 — Section 256, 32A
High Courts15 Feb 2005
Ram Prakash Vs State of U.P. and Another
Allahabad High Court · (2005) 6 AWC 5620 : (2006) 1 UPLBEC 70
Uttar Pradesh Public Service Commission Rules, 1998 — Rule 4Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 33B(1), 33C
High Courts15 Feb 2005Disposed Of
Ram Karan Vs State of U.P. and Others
Allahabad High Court · (2005) 02 AHC CK 0231
High Courts15 Feb 2005Allowed
Surabhi Hospital (P.) Ltd. Vs State of U.P. and Others
Allahabad High Court · (2005) 2 AWC 1536 : (2005) 98 RD 423 : (2005) 1 RD 423
Stamp Act, 1899 — Section 47AStamp Act, 1899 — Section 47AStamp Act, 1899 — Section 47A
High Courts15 Feb 2005Allowed
Paharpur Cooling Towers Ltd. Vs Oswal Chemicals and Fertilizers Ltd.
Allahabad High Court · (2006) 134 CompCas 555 : (2005) 63 SCL 516
Companies (Court) Rules, 1959 — Rule 103, 24, 96, 99
High Courts15 Feb 2005Dismissed
Babu Lal Singh Vs Managing Director, U.P. State Agro Industrial Corporation Ltd. and Others
Allahabad High Court · (2005) 5 AWC 4705 : (2005) 105 FLR 165 : (2005) 1 UPLBEC 828
Constitution of India, 1950 — Article 226Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 11, 13Uttar Pradesh State Agro Industrial Corporation (Samanya Sewa) Niyamawali, 1984 — Rule 24A
High Courts15 Feb 2005Allowed
Melvin Powell Vanasapati and Engineering Industries Ltd. Vs Oswal Chemicals Fertilisers Ltd. Registered Office
Allahabad High Court · (2005) 02 AHC CK 0164
Companies (Court) Rules, 1959 — Rule 103, 24, 96, 99
High Courts15 Feb 2005Allowed
Committee of Management, Manav Shiksha Samiti, Prakash Nagar, Sangipur, Soraon, District Allahabad Vs Joint Director of Education, Allahabad Region, Allahabad and others
Allahabad High Court · (2005) 02 AHC CK 0133
Uttar Pradesh Junior High School (Payment of Salaries of Teachers and Other Employees) Act, 1978 — Section 6(3)
High Courts15 Feb 2005Dismissed
Satendra Singh and Another Vs State of U.P. and Others
Allahabad High Court · (2005) 5 AWC 4267 : (2005) 2 ESC 1058 : (2005) 2 UPLBEC 1315
High Courts15 Feb 2005
Commissioner of Income Tax Vs Smt. Raj Kumari Vimla Devi and Another
Allahabad High Court · (2005) 279 ITR 360
Gift Tax Act, 1958 — Section 26(1)Income Tax Act, 1961 — Section 48, 50CLand Acquisition Act, 1894 — Section 23
High Courts15 Feb 2005
Commissioner of Income Tax, Lucknow Vs Smt. Shahida Sultana
Allahabad High Court · (2006) 157 TAXMAN 44
Income Tax Act, 1961 — Section 154, 214, 244(1A), 256(1)
High Courts14 Feb 2005Allowed
Smt. Sarita Gupta Vs D.I.O.S. and Others
Allahabad High Court · (2005) 5 AWC 4292
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 33B, 33E
High Courts14 Feb 2005
Commissioner of Income Tax, Meerut Vs Electra (India) Ltd.
Allahabad High Court · (2006) 153 TAXMAN 336
Income Tax Act, 1961 — Section 256, 40, 40A
High Courts14 Feb 2005Disposed Of
Commissioner of Income Tax, Meerut Vs Amrit Lal
Allahabad High Court · (2007) 295 ITR 505 : (2006) 154 TAXMAN 316
Income Tax Act, 1961 — Section 256
High Courts14 Feb 2005Dismissed
Commissioner of Income Tax, Meerut Vs Mohan Shramic Udyog Ltd.
Allahabad High Court · (2006) 154 TAXMAN 266
Income Tax Act, 1961 — Section 256, 43B
High Courts14 Feb 2005Dismissed
Commissioner of Income Tax Vs Champaran Sugar Co. Ltd.
Allahabad High Court · (2005) 197 CTR 239 : (2005) 276 ITR 112 : (2005) 147 TAXMAN 14
Income Tax Act, 1961 — Section 256(1), 36(1)Industrial Disputes Act, 1947 — Section 12(3)
High Courts14 Feb 2005Allowed
Sarita Gupta (Smt.) Vs District Inspector of Schools and Others
Allahabad High Court · (2005) 2 ESC 851 : (2005) 1 UPLBEC 832
Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 33
High Courts14 Feb 2005
Controller of Estate Duty Vs Smt. Shakuntla Agrawal
Allahabad High Court · (2005) 02 AHC CK 0099
Estate Duty Act, 1953 — Section 33(1), 36, 36(1), 36(2), 36(3)Estate Duty Rules, 1953 — Rule 14Wealth Tax Act, 1957 — Section 7(4)