High Courts12 Jul 2004Allowed
Shiv Prasad and Smt. Rampati Vs State of U.P.
Allahabad High Court · (2004) 07 AHC CK 0003
Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 109, 302
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,523 judgments · page 72 of 127
High Courts09 Jul 2004Dismissed
Packard Times Pvt. Ltd. Vs Commissioner of Sales Tax
Allahabad High Court · (2008) 11 VST 513
High Courts09 Jul 2004Allowed
Commissioner of Sales Tax Vs B.S. Metal Printing and Pressing Works
Allahabad High Court · (2008) 11 VST 503
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts09 Jul 2004Dismissed
Bhabhuti Singh (D.) through L.Rs. Vs Bhagauti Prasad (D.) through L.Rs. and Another
Allahabad High Court · (2005) 1 AWC 646
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 17(1)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49
High Courts09 Jul 2004Dismissed
Janaganavadi Bharat Academy of Constitutionalists Vs Government of India and Others
Allahabad High Court · (2004) 4 AWC 3356
Constitution of India, 1950 — Article 123, 53, 75(5)
High Courts09 Jul 2004Dismissed
R.K. Dube Vs The Labour Court and Poysha Industrial Company Ltd.
Allahabad High Court · (2005) 106 FLR 78
Constitution of India, 1950 — Article 226
High Courts09 Jul 2004
Abdul Haq (in Jail) Vs State of U.P.
Allahabad High Court · (2005) 1 ACR 271
Criminal Procedure Code, 1973 (CrPC) — Section 437Limitation Act, 1963 — Section 5
High Courts09 Jul 2004Dismissed
Balwant Ram Chaudhary Vs Bharat Petroleum Corporation Ltd. and Others
Allahabad High Court · (2004) 4 AWC 3335
Constitution of India, 1950 — Article 14, 226
High Courts09 Jul 2004Dismissed
Union Bank of India Vs Kanhaiya Lal Rupani and Another
Allahabad High Court · (2004) 4 AWC 3060 : (2004) 102 FLR 865 : (2005) 1 LLJ 542 : (2004) 3 UPLBEC 2552
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts09 Jul 2004Dismissed
Kanwal Industrial Corporation Vs Supra Business (P.) Ltd.
Allahabad High Court · (2004) 4 AWC 3114
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20
High Courts09 Jul 2004Dismissed
Sushila Chitra Mandir Vs State of U.P. and Others
Allahabad High Court · (2004) 4 AWC 3076 : (2004) 4 AWC 3075
Constitution of India, 1950 — Article 226Uttar Pradesh Entertainments and Betting Tax Act, 1979 — Section 3
High Courts09 Jul 2004
Commissioner of Central Excise Vs Reliable Safety Glass and Shri Sandeep Gangal, Managing Director
Allahabad High Court · (2004) 96 ECC 176 : (2005) 179 ELT 385
Central Excises and Salt Act, 1944 — Section 35C(2A)
High Courts09 Jul 2004Allowed
Ishwar alias Bhuri Vs State of U.P. and Others
Allahabad High Court · (2004) 4 AWC 3339
Arms Act, 1959 — Section 17
High Courts09 Jul 2004Dismissed
Budh Singh and Sons and Others Vs The Union of India (UOI) and Others
Allahabad High Court · AIR 2004 All 428 : (2004) 4 AWC 3363 : (2005) 1 RCR(Civil) 478 : (2005) 1 RCR(Rent) 138
Railways Act, 1989 — Section 144
High Courts09 Jul 2004Dismissed
Shobha Ram Vs State of U.P. and Others
Allahabad High Court · (2004) 4 AWC 3362 : (2004) 97 RD 178
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198(4)
High Courts09 Jul 2004Dismissed
Smt. Savita Gupta Vs State of U.P. and Others
Allahabad High Court · (2004) 4 AWC 3119 : (2004) 3 UPLBEC 2739
Uttar Pradesh Secondary Education Service Selection Board Rules, 1998 — Rule 11, 12Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 10
High Courts09 Jul 2004Dismissed
Garg Plastics Vs Presiding Officer, Labour Court V and Others
Allahabad High Court · (2004) 4 AWC 3116 : (2004) 102 FLR 791 : (2005) 1 LLJ 619 : (2004) 3 UPLBEC 2666
Uttar Pradesh Industrial Disputes Act, 1947 — Section 10, 4K
High Courts09 Jul 2004Allowed
Methodist Church and Another Vs State of U.P. and Others
Allahabad High Court · (2004) 4 AWC 3157(2)
Constitution of India, 1950 — Article 14, 300ALand Acquisition Act, 1894 — Section 4, 6
High Courts09 Jul 2004Dismissed
Janaganavadi Bharat Vs Govt. of India and Others
Allahabad High Court · AIR 2004 All 427 : (2004) 4 AWC 3356
Constitution of India, 1950 — Article 75(5)
High Courts09 Jul 2004Allowed
Garg Associates Pvt. Ltd. Vs Commissioner of Trade Tax
Allahabad High Court · (2005) 139 STC 368
Uttar Pradesh Sales Tax Act, 1948 — Section 29, 8(1)