High Courts15 Jul 2004Allowed
Ajit Kumar Srivastava Vs Nagar Palika Parishad and Another
Allahabad High Court · (2007) 3 BC 574
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,523 judgments · page 71 of 127
High Courts14 Jul 2004Allowed
Jai Prakash Singh Vs State of U.P.
Allahabad High Court · (2004) 5 AWC 4809
Constitution of India, 1950 — Article 226
High Courts14 Jul 2004
Arjun Murai Vs State of U.P.
Allahabad High Court · (2005) 2 ACR 1725
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts14 Jul 2004Allowed
Babloo @ Panchanan Mishra Vs State of U.P.
Allahabad High Court · (2004) 07 AHC CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts14 Jul 2004Allowed
Ram Gopal Vs Up-Ziladhikari and Others
Allahabad High Court · AIR 2004 All 421 : (2004) 4 AWC 3343 : (2004) 97 RD 205 : (2004) 3 UPLBEC 2165 : (2004) 3 UPLBEC 2161
Uttar Pradesh Panchayat Raj Act, 1947 — Section 12C
High Courts14 Jul 2004Dismissed
Faquira Vs Akhtar and Others
Allahabad High Court · (2004) 3 ACR 2999
Penal Code, 1860 (IPC) — Section 147, 149, 307, 325
High Courts13 Jul 2004
Smt. Savita Garg Vs Commissioner of Income Tax
Allahabad High Court · (2007) 212 CTR 260 : (2007) 159 TAXMAN 373
Income Tax Act, 1961 — Section 124, 147, 148
High Courts13 Jul 2004Allowed
Committee of Management, V.K. Higher Secondary School and Another Vs State of U.P. and Others
Allahabad High Court · (2004) 5 AWC 4911 : (2004) 3 UPLBEC 2892
High Courts13 Jul 2004Allowed
Kisan Sahkari Chini Mills Ltd. Vs Presiding Officer, Labour Court and Another
Allahabad High Court · (2004) 4 AWC 3357 : (2004) 102 FLR 873 : (2004) 3 UPLBEC 2554
Uttar Pradesh Industrial Disputes Act, 1947 — Section 2, 6N
High Courts13 Jul 2004Dismissed
Devendra Kumar Jain Vs Ram Prakash
Allahabad High Court · (2004) 4 AWC 3056
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, Order 15 Rule 5(2)
High Courts13 Jul 2004Dismissed
Hindustan Aeronautics Ltd. Vs Presiding Officer, Industrial Tribunal and Others
Allahabad High Court · (2004) 4 AWC 3348
Constitution of India, 1950 — Article 14, 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts13 Jul 2004Dismissed
Zaheer Ahmad Ansari Vs State of U.P. and Others
Allahabad High Court · (2005) 1 UPLBEC 40
Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 48(2A), 48(2K)
High Courts13 Jul 2004Allowed
Committee of Management, V.K. Higher Secondary School and Another Vs State U.P. and Others Rama Shankar Shukla and Another Vs Director of Education and Others
Allahabad High Court · (2004) 3 UPLBEC 2892
High Courts13 Jul 2004Allowed
Abdul Wahid Vs Additional District Judge,Bijnor & Ors.
Allahabad High Court · (2004) 07 AHC CK 0114
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30
High Courts13 Jul 2004Allowed
Chunni Lal Vs Board of Revenue
Allahabad High Court · AIR 2005 All 43 : (2005) 1 AWC 664
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts13 Jul 2004Dismissed
U.P. State Electricity Board Vs The Presiding Officer, Labour Court, Smt. Abha Rani Devi
Allahabad High Court · (2004) 07 AHC CK 0045
Industrial Disputes Act, 1947 — Section 33C(2), 4K
High Courts12 Jul 2004Allowed
State of U.P. and Others Vs Smt. Meera Sankhwar and Others
Allahabad High Court · (2004) 4 AWC 3162 : (2004) 3 UPLBEC 2179
Allahabad High Court Rules, 1952 — Rule 10, 5Constitution of India, 1950 — Article 226Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 29(1)
High Courts12 Jul 2004
Canara Bank Vs Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court and Others
Allahabad High Court · (2004) 4 AWC 3331 : (2004) 102 FLR 1146 : (2005) 1 LLJ 113
Industrial Disputes Act, 1947 — Section 11A
High Courts12 Jul 2004Dismissed
Dr. Abha Trivedi Vs Chancellor, Lucknow University and Others
Allahabad High Court · (2004) 5 AWC 4816
Uttar Pradesh State Universities Act, 1973 — Section 31, 31(8), 68