COURT ARCHIVE

Allahabad High Court judgments, 2004

2,523 judgments · page 25 of 127

High Courts01 Nov 2004Allowed

Shiv Kumar Jatia Vs S.R.G.P. Industries Ltd.

Allahabad High Court · AIR 2005 All 215 : (2005) 1 ARC 431 : (2005) 2 AWC 1457 : (2006) 1 CivCC 14 : (2005) 3 RCR(Civil) 614 : (2005) 2 RCR(Rent) 206

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 40, 41, 6CTransfer of Property Act, 1882 — Section 108, 108(J)

High Courts01 Nov 2004Dismissed

Brijendra Pratap Singh (Deceased by LR) and Another Vs Smt. Prem Lata Singh and Others

Allahabad High Court · AIR 2005 All 113 : (2005) 3 AWC 2277

High Courts01 Nov 2004

Gopal Tiwari Vs State of U.P. and Others

Allahabad High Court · (2005) 1 AWC 321 : (2005) 98 RD 48 : (2005) 1 RD 48

Uttar Pradesh Land Revenue Act, 1901 — Section 34

High Courts01 Nov 2004Dismissed

Lalit Mohan Agrawal Vs State of U.P. and Others

Allahabad High Court · (2005) 5 AWC 4146 : (2005) 1 UPLBEC 737

Constitution of India, 1950 — Article 226

High Courts01 Nov 2004Dismissed

Jagdish Prasad Vs Vth A.D.J. and Others

Allahabad High Court · (2005) 1 ARC 101 : (2005) 1 AWC 51

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 146

High Courts01 Nov 2004

CWT Vs Ram Saran Kejriwal

Allahabad High Court · (2005) 145 TAXMAN 528

High Courts01 Nov 2004Dismissed

Ajai Pal Singh and Another Vs Shitla Bux Singh and Another

Allahabad High Court · (2005) 2 AWC 2001

Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 9

High Courts01 Nov 2004Allowed

Jubilant Organosys Ltd. Vs State of Uttar Pradesh and Others

Allahabad High Court · (2005) 5 AWC 4324

Uttar Pradesh Excise Act, 1910 — Section 40(1), 40(2)Uttar Pradesh Excise Act, 1940 — Section 40(1), 40(2)

High Courts01 Nov 2004Dismissed

Smt. Urmila Vs State of U.P. and Others

Allahabad High Court · (2004) 11 AHC CK 0023

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)

High Courts01 Nov 2004

Satish Chaturvedi Vs State of U.P. and Others

Allahabad High Court · (2004) 11 AHC CK 0022

High Courts01 Nov 2004Allowed

Mohd. Aslam and Others Vs Xth Additional District Judge and Others

Allahabad High Court · (2005) 1 ARC 392

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)

High Courts01 Nov 2004

Sri Radha Raman Mahavidhyalaya, Adarah Vidhyapith Vs State of U.P. and Others

Allahabad High Court · (2005) 1 AWC 69 : (2005) 1 ESC 149 : (2005) 1 UPLBEC 401

Uttar Pradesh State Universities Act, 1973 — Section 37(2)

High Courts01 Nov 2004Dismissed

Bikaner Assam Roadlines India Ltd. Vs Commissioner, Trade Tax

Allahabad High Court · (2004) 11 AHC CK 0006

Penal Code, 1860 (IPC) — Section 406Uttar Pradesh Trade Tax Act, 1948 — Section 11, 28A(1), 28B, 7(4)

High Courts29 Oct 2004

Karan Singh Yadav and Ram Kumar Yadav (In Jail) Vs State of U.P.

Allahabad High Court · (2004) 10 AHC CK 0216

Penal Code, 1860 (IPC) — Section 307

High Courts29 Oct 2004Dismissed

Dhampur Sugar Mills Ltd. Vs State of Uttar Pradesh and Others

Allahabad High Court · (2005) 5 AWC 5089

Central Excises and Salt Act, 1944 — Section 35LConstitution of India, 1950 — Article 14, 19(6), 226, 47Uttar Pradesh Sheera Niyantran Adhiniyam, 1964 — Section 11, 12, 3, 3(1), 8

High Courts29 Oct 2004Allowed

Radha Devi (Smt.) Vs Additional District Judge and Others

Allahabad High Court · (2005) 1 ARC 11

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 22, 24

High Courts29 Oct 2004Partly Allowed

Triloki and Another Vs IVth A.D.J. and Others

Allahabad High Court · (2005) 1 ARC 363 : (2005) 1 AWC 327

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90Limitation Act, 1963 — Article 127

High Courts29 Oct 2004Disposed Of

Commissioner of Income Tax Vs Smt. Azimunnisa Begum

Allahabad High Court · (2005) 194 CTR 72 : (2005) 277 ITR 48

Income Tax Act, 1961 — Section 5

High Courts29 Oct 2004Disposed Of

Kaptan Singh Vs State of U.P. and Others

Allahabad High Court · (2005) 1 AWC 342 : (2005) 1 ESC 307

Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 10, 16, 23

High Courts29 Oct 2004Dismissed

Commissioner of Income Tax Vs Principal Officer C/o Arkay Wires (P) Ltd.

Allahabad High Court · (2005) 127 CompCas 250 : (2005) 193 CTR 697 : (2005) 277 ITR 225

Companies Act, 1956 — Section 294, 294(2), 294(6), 314, 314(1)Income Tax Act, 1961 — Section 37(1)