High Courts05 Nov 2004Dismissed
Hindustan Bone Mills Private Ltd. Vs Commissioner of Trade Tax
Allahabad High Court · (2006) 144 STC 117
Uttar Pradesh Trade Tax Act, 1948 — Section 11, 17(2), 17(3), 17(8), 22
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,523 judgments · page 23 of 127
High Courts04 Nov 2004Dismissed
Amar Nath Vs State of U.P.
Allahabad High Court · (2005) CriLJ 1379
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 326, 363, 376
High Courts04 Nov 2004Allowed
Jahuri (D) through L.Rs. and Others Vs Jhapsu and Others
Allahabad High Court · (2005) 1 AWC 983 : (2005) 98 RD 97 : (2005) 1 RD 97
Oudh Rent Act, 1886 — Section 3(18), 36, 37, 38, 53(2)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 48(1), 9A(2)
High Courts04 Nov 2004Dismissed
The Commissioner, Trade Tax Vs S/S Coal and Coke Supplies Corporation
Allahabad High Court · (2007) 8 VST 669
Sales of Goods Act, 1930 — Section 2Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts04 Nov 2004Dismissed
Shanker Lal Pandey Vs State of U.P. and Others
Allahabad High Court · (2005) 2 AWC 1549 : (2005) 98 RD 398 : (2005) 1 RD 398
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10, 10(1), 10(2), 11, 12
High Courts03 Nov 2004
Amrit Banaspati Co. Vs ITO
Allahabad High Court · (2005) 144 TAXMAN 833
Income Tax Act, 1961 — Section 143, 144, 214, 256
High Courts03 Nov 2004Dismissed
Kunwar Arif Ali Beg alias ''Mamu'' and Faizan Khan Vs Vice Chancellor, Aligarh Muslim University, Chief Election Officer, Aligarh Muslim University Students'' Union, Registrar (Counselling Section), Aligarh Muslim University and Patron, Aligarh Muslim University
Allahabad High Court · (2004) 11 AHC CK 0268
Aligarh Muslim University Students Union (Conduct of Election) Regulation, 2004 — Regulation 3, 6, 9
High Courts03 Nov 2004Dismissed
Miss Qudsia Shafqat Vs Aligarh Muslim University and Others
Allahabad High Court · (2005) 1 AWC 66
High Courts03 Nov 2004Dismissed
Subodh Kumar Agarwal Vs Xth Additional District and Sessions Judge and Others
Allahabad High Court · (2005) 1 ARC 177
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 22Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(2)
High Courts03 Nov 2004Allowed
Smt. Munni Devi and Others Vs IInd A.D.J. and Others
Allahabad High Court · (2005) 1 ARC 119 : (2005) 1 AWC 30
Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(1)
High Courts03 Nov 2004Dismissed
Commissioner of Income Tax Vs Ram Das Deokinandan Prasad (HUF)
Allahabad High Court · (2005) 193 CTR 453 : (2005) 277 ITR 197
Income Tax Act, 1961 — Section 147, 148
High Courts03 Nov 2004Dismissed
Kishan Lal (since deceased) Vs IInd Additional District Judge and Others
Allahabad High Court · (2005) 1 ARC 215
Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 22, 24, 24(1)
High Courts03 Nov 2004Allowed
Masalti Vs State of U.P.
Allahabad High Court · (2004) 11 AHC CK 0163
Evidence Act, 1872 — Section 3, 9
High Courts03 Nov 2004Dismissed
Rajendra Kumar Sharma Vs State of U.P. and Others
Allahabad High Court · (2005) 5 AWC 4048 : (2005) 1 ESC 152 : (2005) 1 UPLBEC 615
High Courts03 Nov 2004Allowed
Smt. Premwati Vs Jagdish Prasad (D.) through L.R. and Others
Allahabad High Court · (2005) 1 ARC 153 : (2005) 1 AWC 941
High Courts03 Nov 2004Allowed
The Commissioner, Trade Tax Vs Dhampur Sugar Mills Ltd.
Allahabad High Court · (2004) 11 AHC CK 0105
Uttar Pradesh Trade Tax Act, 1948 — Section 11(1), 21, 22
High Courts03 Nov 2004Allowed
Lakhimpur Finvest Co. Ltd. Vs State of U.P. and Others
Allahabad High Court · (2005) 2 AWC 1608
Motor Vehicles Act, 1939 — Section 31A(5)Motor Vehicles Act, 1988 — Section 2(8), 51, 51(5)Uttar Pradesh Motor Vehicles Taxation Act, 1997 — Section 2, 20
High Courts03 Nov 2004
Mehra International Vs Commissioner of Income Tax and Another
Allahabad High Court · (2005) 143 TAXMAN 206
Income Tax Act, 1961 — Section 80HHC
High Courts03 Nov 2004
Commissioner of Income Tax Vs Tarseem Kumar
Allahabad High Court · (2005) 144 TAXMAN 63
Hindu Succession Act, 1956 — Section 4, 8Income Tax Act, 1961 — Section 256
High Courts03 Nov 2004Dismissed
Bhupendra Kumar Jain (D.) through L.Rs. Vs Ist A.D.J. and Another
Allahabad High Court · (2005) 1 ARC 115 : (2005) 1 AWC 47
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)